Page No.# 1/2 vs Sirajul Islam And Ors
2026 Latest Caselaw 338 Gua

Gauhati High Court

Page No.# 1/2 vs Sirajul Islam And Ors on 22 January, 2026

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/2

GAHC010187242025




                                                           2026:GAU-AS:771

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2798/2025

         MD AKTAR HUSSAIN
         S/O LATE KHASNUR ALI ALIAS MASNUR ALI ,
         RESIDENT OF VILLAGE SONARIGAON, PO SONARIGAON, PS DHING, DIST
         NAGAON, ASSAM 782123



         VERSUS

         SIRAJUL ISLAM AND ORS
         S/O KHALILUR RAHMAN R/O VILL. SONARIGAON, P.O-- SONARIGAON
         P.S-- DHING, DISTRICT- NAGAON, ASSAM PIN-782123

         2:THE STATE OF ASSAM
         TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVT. OF ASSAM
          REVENUE AND DISASTER MANAGEMENT (LAANDL) DEPARTMENT
         ASSAM SECRETARIAT (CIVIL)
          DISPUR
          GUWAHATI-781006

         3:THE DIRECTOR OF LAND RECORDS AND SURVEYS
         ASSAM
          RUPNAGAR
          GUWAHATI-781032

         4:THE DISTRICT COMMISSIONER

          NAGAON
          ASSAM
          PIN 782001

         5:THE OFFICE OF THE COMMISSIONER OF CENTRAL ASSAM DIVISION
                                                                          Page No.# 2/2

            NAGAON
            REPRESENTED BY ITS COMMISSIONER
            NAGAON ASSAM
            PIN-782001

           6:THE CIRCLE OFFICER
            DHING REVENUE CIRCLE
            DIST. NAGAON
           ASSAM
            PIN- 78212

            For the Applicant(s)    : Mr. N. H. Borbhuiya, Advocate

            For the Respondent(s)   : Mr. S. Dutta, SC, Revenue
                                    : Mr. D. Bora, Government Advocate
                                    : Mr. D. Ullah, Advocate




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                      ORDER

Date : 22.01.2026

In view of the judgment and order passed in WP(C) No.2786/2025, the instant application stands disposed of.

JUDGE

Comparing Assistant