Page No.# 1/2 vs Sri Raj Kumar Modi And 3 Ors
2026 Latest Caselaw 261 Gua

Gauhati High Court

Page No.# 1/2 vs Sri Raj Kumar Modi And 3 Ors on 20 January, 2026

                                                                  Page No.# 1/2
                                                                        2023:GAU-AS:11069
GAHC010137972018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./97/2018

         ON THE DEATH OF BAJRANGLAL MODI HIS LEGAL HEIR SMT PREM LOTA
         MODI
         W/O LATE BAJRANGLAL MODI RESIDENT OF TITABOR CHARALI, P.S.
         TITABOR, DIST. JORHAT-785630

         2: SRI SURAJ KUMAR MODI
          S/O LT BAJRANGLAL MODI
         RESIDENT OF TITABOR CHARALI
          P.S. TITABOR
          DIST. JORHAT-78563

         VERSUS

         SRI RAJ KUMAR MODI AND 3 ORS
         S/O LATE SUNDARMAL MODI, R/O TITABOR CHAR ALI, P.S. TITABOR,
         JORHAT.

         2:SRI SHOK KUMAR MODI
          S/O LATE SUNDARMAL MODI
          R/O TITABOR CHAR ALI
          P.S. TITABOR
          JORHAT.

         3:SRI SUSHIL KUMAR MODI
          S/O LATE SUNDARMAL MODI
          R/O TITABOR CHAR ALI
          P.S. TITABOR
          JORHAT.

         4:BIJAY KUMAR MODI
          S/O LATE MANNALAL MODI A R/O TITABOR CHAR ALI
          P.S. TITABOR
          JORHA
                                                                          Page No.# 2/2
                                                                               2023:GAU-AS:11069
Advocate for the Petitioner   : MR G KHANDELIA, MR. B PRASAD

Advocate for the Respondent : MR G N SAHEWALLA, MR. A SAHEWALLA,MR. P DEKA,MR.
M SAHEWALLA

                                              In
                                     RSA Case No. 73/2013(D/O)



                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                         ORDER

20.01.2026

1. Heard Mr. D.K. Mishra, the learned Senior Counsel, assisted by Mr. B. Prasad, the learned counsel appearing on behalf of the review petitioner. Also heard Mr. G.N. Sahewalla, the learned Senior Counsel, assisted by Mr. A. Sahewalla, the learned counsel for the respondents.

2. Hearing concluded.

3. Judgment reserved.

JUDGE

Comparing Assistant