Page No.# 1/2 vs The State Of Assam And Anr
2026 Latest Caselaw 182 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 9 January, 2026

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                        Page No.# 1/2

GAHC010090332023




                                                       2026:GAU-AS:388-DB

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Crl.)/426/2023


         RAJAT RABHA
         S/O LATE UZANA RABHA @ HILE RABHA
         VILL.- NO. 1 KALJHAR
         P.S.- BARAMA
         DIST.- BAKSA
         PIN- 781346
         ASSAM.


          VERSUS

         THE STATE OF ASSAM AND ANR.
         REP. BY THE P.P.
         ASSAM.

         2:MANIK MEDHI
         S/O LATE UPEN MEDHI

         VILL.- NO. 1 KALJHAR

         P.S.- BARAMA

         DIST.- BAKSA
         PIN- 781346
         ASSAM.
         ------------
         Advocate for : MR. J KALITA
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND ANR.
                                                                        Page No.# 2/2




                                    BEFORE
                  HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                    HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                     ORDER

09.01.2026 (K. Goswami, J)

In view of the judgment passed today in the connected Criminal Appeal No. 175/2023, this interlocutory application, being infructuous, stands closed.

                             JUDGE                           JUDGE




Comparing Assistant