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Page No.# 1/4 vs Central Bureau Of Investigation Cbi
2026 Latest Caselaw 142 Gua

Citation : 2026 Latest Caselaw 142 Gua
Judgement Date : 8 January, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/4 vs Central Bureau Of Investigation Cbi on 8 January, 2026

                                                                       Page No.# 1/4

GAHC010013102013




                                                                undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./354/2013

            BHARAT CH. SHARMA and ANR
            S/O SRI BODAN CH. SHARMA, R/O CHOLADHARA T.R. PHUKAN ROAD,
            DIST. JORHAT, ASSAM.

            2: SMTI MALA SARMA BARUAH

             W/O SRI BHARAT CH. SHARMA
             R/O CHOLADHARA T.R. PHUKAN ROAD
             DIST. JORHAT
             ASSAM

            VERSUS

            CENTRAL BUREAU OF INVESTIGATION CBI




Advocate for the Petitioner   : MRSS YESMIN, MR A RAHMAN, AMICUS CURIAE,MRN
MAHAMMAD

Advocate for the Respondent : SC, CBI,




             Linked Case : Crl.A./392/2013

            MADHURJYA CHANGKAKOTY
            S/O SRI DHARMESWAR CHANKAKOTY
            R/O CHENGELIATI GAON
            JHANJI EOK
            P.O. TEOL
                                                            Page No.# 2/4

DIST. JORHAT
ASSAM.

2: SMTI MALA SARMA BARUAH

W/O SRI BHARAT CH. SHARMA
R/O CHOLADHARA T.R. PHUKAN ROAD
DIST. JORHAT
ASSAM.
VERSUS

CENTRAL BUREAU OF INVESTIGATION



------------
Advocate for : MR.S BHATTACHARYYA
Advocate for : SC
CBI appearing for CENTRAL BUREAU OF INVESTIGATION



Linked Case : Crl.A./373/2013

MANOJ SARMAH and ANR.
S/O SRI GHANASYAM SARMAH
R/O T.R. PHUKAN ROAD
JORHAT
DIST.JORHAT
ASSAM.

2: SMTI MALA SARMA BARUAH

W/O SRI BHARAT CH. SHARMA
R/O CHOLADHARA T.R. PHUKAN ROAD
DIST. JORHAT
ASSAM.
VERSUS

CENTRAL BUREAU OF INVESTIGATION CBI



 ------------
 Advocate for : MRN MAHAMMAD
Advocate for : MR.P N CHOUDHURY appearing for CENTRAL BUREAU OF
INVESTIGATION CBI
                                                              Page No.# 3/4



Linked Case : Crl.A./355/2013

ASHISH SARMAH
S/O SRI INDRESWAR SARMAH
R/O NEHRU PARK
JORHAT
DIST. JORHAT
ASSAM.

2: SMTI MALA SARMA BARUAH

W/O SRI BHARAT CH. SHARMA
R/O CHOLADHARA T.R. PHUKAN ROAD
DIST. JORHAT
ASSAM.
VERSUS

CENTRAL BUREAU OF INVESTIGATION CBI



------------
Advocate for : MRN MAHAMMAD
Advocate for : appearing for CENTRAL BUREAU OF INVESTIGATION CBI



Linked Case : Crl.A./356/2013

CHARU BALA DUTTA
W/O LATE DINESH DUTTA
R/O PARBATIA GAON
PULIBOR
DIST.JORHAT
ASSAM.

2: SMTI MALA SARMA BARUAH

W/O SRI BHARAT CH. SHARMA
R/O CHOLADHARA T.R. PHUKAN ROAD
DIST. JORHAT
ASSAM.
VERSUS

CENTRAL BUREAU OF INVESTIGATION
                                                                           Page No.# 4/4



           ------------
           Advocate for : MRN MAHAMMAD
           Advocate for : appearing for CENTRAL BUREAU OF INVESTIGATION



                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                         ORDER

Date : 08-01-2026 Heard learned counsel for the parties.

Hearing concluded.

Judgment reserved.

JUDGE

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