Page No.# 1/3 vs Shriram General Insurance Co Ltd
2026 Latest Caselaw 119 Gua

Gauhati High Court

Page No.# 1/3 vs Shriram General Insurance Co Ltd on 7 January, 2026

                                                                        Page No.# 1/3

GAHC010249802025




                                                                  2026:GAU-AS:204

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : I.A.(Civil)/3656/2025

            SMTI DALIMI DEKA
            W/O-LATE RANJIT DEKA, R/O-VILLAGE-W/N-2, UDALGURI TOWN,
            NALBARI, P.O. P.S.-UDALGURI, DISTRICT- UDALGURI, BTAD, ASSAM, PIN
            CODE-784509.

            VERSUS

            SHRIRAM GENERAL INSURANCE CO LTD
            1000-E/8, RIICO INDUSTRIAL AREA SITAPURA, JAIPUR, RAJASTHAN-
            302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE, 3RD FLOOR, 21
            JANAPATH, ULUBARI, GUWAHATI-781007.

Advocate for the Petitioner   : MR. P MAZUMDER, MR N ALAM,MR. S CHAUHAN

Advocate for the Respondent : MR. R GOSWAMI, MS. M SAIKIA,MS. P BORTHAKUR

             Linked Case : MACApp./437/2025

            SHRIRAM GENERAL INSURANCE CO.LTD.
            1000-E/8
             RIICO INDUATRIAL AREA
             SITAPURA
             JAIPUR
             RAJASTHAN- 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE
             3RD FLOOR
             21 JANAPATH
             ULUBARI
             GUWAHATI- 781007.

             VERSUS

            DALIMI DEKA AND 2 ORS B
            W/O LATE RANJIT DEKA
            VILL.- W/N-2
                                                                          Page No.# 2/3

            UDALGURI TOWN
            NALBARI
            P.S.- UDALGURI
            DIST.- UDALGURI
            BTAD
            ASSAM
            PIN- 784509.

           2:RAJA RAY
           S/O RAMJANAM ROY
           R/O C/O- RATAN DEY
            NILACHAL H. NO. 36
            KALIPUR
            MALIGAON
           P.S.- BHARALUMUKH
           DIST.- KAMRUP(M)
           ASSAM
            PIN- 781011.

           3:SHITAL RAI
           S/O MUNILAL RAI
           R/O SHEWA MONTHALI

           DIST.- VAISHALI
           BIHAR
           PIN- 841223.
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : MR. S CHAUHAN (R-1) appearing for DALIMI DEKA AND 2 ORS B



                                    BEFORE
                     HON'BLE MRS. JUSTICE MITALI THAKURIA
                                      ORDER

Date : 07.01.2026.

Heard Mr. P. Mazumder, learned counsel for the applicant/respondent No.1. Also heard Ms. P. Borthakur, learned counsel for the opposite party/appellant.

This application is filed praying for a direction to the appellant i.e. Shriram General Insurance Co. Ltd., to deposit 50 % of the awarded amount, as per the Page No.# 3/3

judgment and award dated 27.10.2025, passed by the learned Member, MACT, Udalguri in MAC Case No.3/2017.

It is submitted by Mr. P. Mazumder, learned counsel for the applicant/respondent No.1 that the appellant had already deposited 50% of the awarded amount before the Registry o 18.11.2025 and hence, they are not going to press the present Interlocutory Application.

In view of the above submission, this Interlocutory Application stands disposed of as being infructuous.

JUDGE

Comparing Assistant