Debajit Kr. Borah vs The State Of Assam And 3 Ors
2026 Latest Caselaw 102 Gua

Gauhati High Court

Debajit Kr. Borah vs The State Of Assam And 3 Ors on 7 January, 2026

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GAHC010106282019




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                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/3737/2019

          DEBAJIT KR. BORAH
          S/O. LT. SURENDRA NATH BORAH, PRESENTLY RESIDING (SAMANNYA),
          SBI STAFF QT. NO. E-5, RUKMINIGAON, GUWAHATI-22 AND PERMANENT
          R/O. DICHOLNAGAR, P.S. JORHAT, DIST. JORHAT, ASSAM.



          VERSUS

          THE STATE OF ASSAM AND 3 ORS.
          REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, POLITICAL (A)
          DEPTT., DISPUR, GUWAHATI-781006.

          2:THE CHIEF SECRETARY
          TO THE GOVT. OF ASSAM
           DISPUR
           GUWAHATI-781006.

          3:THE ASSAM HUMAN RIGHTS COMMISSION

           REP. BY ITS SECRETARY
           STATFED H O BUILDING
           GMC ROAD
           BHANGAGARH
           GUWAHATI-781005.

          4:THE COMMISSIONER AND SECRETARY
          TO THE GOVT. OF ASSAM
           FINANCE (ESTT.) DEPTT.
           DISPUR
           GUWAHATI-781006

Advocate for the Petitioner : MR. S BARUAH, MR D DEKA,MR. N K KALITA,M. BORUAH,N
ALAM,MR. P MAZUMDER,MR. S CHAUHAN,MR. S CHAUHAN,MR. DEBABRAT CHUTIA
                                                                       Page No.# 2/3


Advocate for the Respondent : GA, ASSAM, SC, FINANCE,MS. N CHAKRABORTY,MS. S BORA




           Linked Case : WP(C)/2237/2019

          JATINDRA KR. GOSWAMI
          S/O- LT NARAYAN CH. GOSWAMI
           R/O- VILL AND P.O. GOBINDAPUR
           P.S. PATACHARKUCHI
           DIST- BARPETA
           ASSAM


           VERSUS

          THE STATE OF ASSAM AND 3 ORS.
          REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
          POLITICAL (A) DEPTT.
          DISPUR
          GHY-6

          2:THE CHIEF SECY. TO THE GOVT. OF ASSAM
          DISPUR
           GHY-6

          3:THE ASSAM HUMAN RIGHTS COMMISSION
          REP. BY ITS SECY.
          STATFED H O BUILDING
          GMC ROAD
          BHANGAGARH
          GHY-5

          4:THE COMM. ANND SECY. TO THE GOVT. OF ASSAM
          FINANCE (ESTT.) DEPTT.
          DISPUR
          GHY-6
          ------------
          Advocate for : MR. S BARUAH
          Advocate for : GA
          ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



                                       BEFORE
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                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                         ORDER

Date : 07-01-2026 Heard Mr. N.K. Kalita, learned counsel for the petitioner. Also heard Mr. D. Bora,

learned Govt. Advocate, Assam and Mr. R. Borpujari, learned standing counsel, Finance

Department, Assam.

Mr. N.K. Kalita, learned counsel for the petitioner, after arguing the matter at some

length, has prayed for some time to place on record, judgments in support of his

contention.

Registry to list this matter again on 30-01-2026 for further hearing.

JUDGE

Comparing Assistant