Citation : 2026 Latest Caselaw 932 Gua
Judgement Date : 9 February, 2026
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2021:GAU-AS:10353
GAHC010299102019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/4127/2019
SMTI ROMBHABATI SINGHA (WIFE) and 9 ORS
R/O VILL. JOGIGHOPA, KAYA PATTY, P.O. JOGIGHOPA, P.S. JOGIGHOPA,
DIST. BONGAIGAON, ASSAM 783382
2: DWIP NARAYAN SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
3: USHA SINGHA
DAUGHTER
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
4: BHABANI SINGHA
DAUGHTER
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
5: ON THE DEATH OF ATUL CH. SINGHA HIS LEGAL HEIRS HIRANMOYEE
SINGHA
WIFE
R/O VILL. JOGIGHOPA
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KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
6: PABITRA KR. SINGHA
SON
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
7: RATHINDRA KR. SINGHA
SON
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
8: CHAYA SINGHA
D/O LATE ATUL CH. SINGHA
W/O SRI SUSHEN CH. BEPARI
R/O VILL. UZANPETELA PART-I
P.O. UZANPETELA
P.S. TAMARHAT
DIST. DHUBRI
ASSAM.
9: ON THE DEATH OF NRENDRA KR. SINGHA HIS LEGAL HEIRS
KANAKLOTA SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
10: AMITENDRA SINGHA (MINOR)
REPRESENTED BY HIS MOTHER SMTI KANAKLOTA SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
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DIST. BONGAIGAON
ASSAM 78338
VERSUS
MD MOTIOR RAHMAN and 16 ORS
S/O LATE TABILUDDIN AHMED, R/O VILL. JOGIGHPA, NATUN BASTI, P.O.
JOGIGHOPA, P.S. JOGIGHOPA, DIST. BONGAIGAON, ASSAM 783382
2:RUBUL AMIN HAQUE
S/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHOPA
NATUN BASTI
P.O. JOGIGHOPA
P.S JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
3:SABEJAN BEWA
W/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHOPA
NATUN BASTI
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
4:ON THE DEATH OF CHANDRA BALA ROY HER LEGAL HEIRS SURYA
KANTA ROY
HUSBAND
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
5:TARA KALITA
D/O LATE CHANDRA BALA ROY
R/O VILL. PARAKUSHI
P.O. MIRZA
DIST. KAMRUP
ASSAM 781125
6:SUSHEN KR. ROY
S/O SRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
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DIST. DHUBRI
ASSAM 783301
7:MIRA BLAL ROY
D/O LATE CHANDRA BALA ROY
VILL. DEURIPARA
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM 783380
8:SWAPAN KR. ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
9:TAPAN KR .ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM. 783301
10:SANJOY KR. ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
11:HENA ROY
D/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
12:DAMAYANTI BARUA
W/O NARENDRA BARUA
R/O VILL. BOITAMARI (BARKHATA)
P.O. BOITAMARI
P.S. ABHAYAPURI
DIST. BONGAIGAON
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ASSAM 783389
13:ON THE DEATH OF SMTI MONORAMA RAY HER LEGAL HEIRS BINA
ROY
W/O LATE KHAGENDRA RAY
R/O VILL. PUNNI
P.O. KASOKHANA
DIST. DHUBRI
ASSAM.
14:SAMBHU CHARAN ROY
S/O LATE TARANI KANTA RAY
R/O VILL. LATKA
P.O. MOTERJHAR
DIST. DHUBRI
ASSAM.
15:LINA RAY
W/O SRI MANINDRA NATH RAY
R/O VILL. DEBORTOROSDAHA
P.O. DHEPDHEPI
DIST. DHUBRI
ASSAM.
16:MINA RAY
W/O SRI PHANINDRA NATH RAY
R/O VILL. DINGDIWA
P.O. TAMARHAT
DIST. DHUBRI
ASSAM.
17:GOURI RAY
W/O SRI UMESH RAY
R/O VILL. CHAPAR BALAJAN
P.O. MOTERJHAR
DIST. DHUBRI
ASSAM
Advocate for the Petitioner : MR D C NATH, MR. S K SAHARIAH
Advocate for the Respondent : ,
Linked Case : I.A.(Civil)/67/2023
Page No.# 6/20
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ON THE DEATH OF LT. DHAJENDRA CH. SINGHA
HIS LEGAL HEIRS
1.1: ROMBHATI SNIGHA
W/O LATE DHAJENDRA CH. SINGHA
1.2: DWIP NARAYAN SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
1.3: USHA SINGHA
DAUGHTER
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
1.4: BHABANI SINGHA
DAUGHTER
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2: ON THE DEATH OF ATUL CH. SINGHA HIS LEGAL HEIRS HIRANMOYEE
SINGHA
WIFE
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2.1: PABITRA KR. SINGHA
SON
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
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P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2.2: RATHINDRA KR. SINGHA
SON
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2.3: CHAYA SINGHA
D/O LATE ATUL CH. SINGHA
W/O SRI SUSHEN CH. BEPARI
R/O VILL. UZANPETELA PART-I
P.O. UZANPETELA
P.S. TAMARHAT
DIST. DHUBRI
ASSAM.
3: ON THE DEATH OF NRENDRA KR. SINGHA
HIS LEGAL HEIRS
3.1: AMITENDRA SINGHA (MINOR)
REPRESENTED BY HIS MOTHER SMTI KANAKLOTA SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
4: KANAKLATA SINGHA
W/O LATE NARENDRA KR. SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
VERSUS
MD MOTIOR RAHMAN and ORS
S/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHPA
NATUN BASTI
Page No.# 8/20
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P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2:RUBUL AMIN HAQUE
S/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHOPA
NATUN BASTI
P.O. JOGIGHOPA
P.S JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
3:SABEJAN BEWA
W/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHOPA
NATUN BASTI
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
4.1:ON THE DEATH OF CHANDRA BALA ROY HER LEGAL HEIRS SURYA
KANTA ROY
HUSBAND
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
4.2:TARA KALITA
D/O LATE CHANDRA BALA ROY
R/O VILL. PARAKUSHI
P.O. MIRZA
DIST. KAMRUP
ASSAM 781125
4.3:SUSHEN KR. ROY
S/O SRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
4.4:MIRA BLAL ROY
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D/O LATE CHANDRA BALA ROY
VILL. DEURIPARA
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM 783380
4.5:SWAPAN KR. ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
4.6:TAPAN KR .ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM. 783301
4.7:SANJOY KR. ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
4.8:HENA ROY
D/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
5:DAMAYANTI BARUA
W/O NARENDRA BARUA
R/O VILL. BOITAMARI (BARKHATA)
P.O. BOITAMARI
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM 783389
6:ON THE DEATH OF SMTI MONORAMA RAY
HER LEGAL HEIRS
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6.1:ON THE DEATH OF SMTI MONORAMA RAY HER LEGAL HEIRS BINA
ROY
W/O LATE KHAGENDRA RAY
R/O VILL. PUNNI
P.O. KASOKHANA
DIST. DHUBRI
ASSAM.
6.2:SAMBHU CHARAN ROY
S/O LATE TARANI KANTA RAY
R/O VILL. LATKA
P.O. MOTERJHAR
DIST. DHUBRI
ASSAM.
6.3:LINA RAY
W/O SRI MANINDRA NATH RAY
R/O VILL. DEBORTOROSDAHA
P.O. DHEPDHEPI
DIST. DHUBRI
ASSAM.
6.4:MINA RAY
W/O SRI PHANINDRA NATH RAY
R/O VILL. DINGDIWA
P.O. TAMARHAT
DIST. DHUBRI
ASSAM.
6.5:GOURI RAY
W/O SRI UMESH RAY
R/O VILL. CHAPAR BALAJAN
P.O. MOTERJHAR
DIST. DHUBRI
ASSAM.
------------
Advocate for : MR D C NATH
Advocate for : MR. A C SARMA (R-1
2) appearing for MD MOTIOR RAHMAN and ORS
Linked Case : I.A.(Civil)/3345/2022
ON THE DEATH OF LT. DHAJENDRA CH. SINGHA
HIS LEGAL HEIRS
Page No.# 11/20
2021:GAU-AS:10353
1.1: ROMBHATI SNIGHA
W/O LATE DHAJENDRA CH. SINGHA
1.2: DWIP NARAYAN SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
1.3: USHA SINGHA
DAUGHTER
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
1.4: BHABANI SINGHA
DAUGHTER
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2: ON THE DEATH OF ATUL CH. SINGHA HIS LEGAL HEIRS HIRANMOYEE
SINGHA
WIFE
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2.1: PABITRA KR. SINGHA
SON
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
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2021:GAU-AS:10353
2.2: RATHINDRA KR. SINGHA
SON
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2.3: CHAYA SINGHA
D/O LATE ATUL CH. SINGHA
W/O SRI SUSHEN CH. BEPARI
R/O VILL. UZANPETELA PART-I
P.O. UZANPETELA
P.S. TAMARHAT
DIST. DHUBRI
ASSAM.
3: ON THE DEATH OF NRENDRA KR. SINGHA
HIS LEGAL HEIRS
3.1: AMITENDRA SINGHA (MINOR)
REPRESENTED BY HIS MOTHER SMTI KANAKLOTA SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
4: KANAKLATA SINGHA
W/O LATE NARENDRA KR. SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
VERSUS
MD MOTIOR RAHMAN and ORS
S/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHPA
NATUN BASTI
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
Page No.# 13/20
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2:RUBUL AMIN HAQUE
S/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHOPA
NATUN BASTI
P.O. JOGIGHOPA
P.S JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
3:SABEJAN BEWA
W/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHOPA
NATUN BASTI
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
4:ON THE DEATH OF CHANDRA BALA ROY HER LEGAL HEIRS SURYA
KANTA ROY
HUSBAND
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
4.2:TARA KALITA
D/O LATE CHANDRA BALA ROY
R/O VILL. PARAKUSHI
P.O. MIRZA
DIST. KAMRUP
ASSAM 781125
4.3:SUSHEN KR. ROY
S/O SRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
4.4:MIRA BLAL ROY
D/O LATE CHANDRA BALA ROY
VILL. DEURIPARA
P.O. BONGAIGAON
DIST. BONGAIGAON
Page No.# 14/20
2021:GAU-AS:10353
ASSAM 783380
4.5:SWAPAN KR. ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
4.6:TAPAN KR .ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM. 783301
4.7:SANJOY KR. ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
4.8:HENA ROY
D/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
5:DAMAYANTI BARUA
W/O NARENDRA BARUA
R/O VILL. BOITAMARI (BARKHATA)
P.O. BOITAMARI
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM 783389
6:ON THE DEATH OF SMTI MONORAMA RAY HER LEGAL HEIRS BINA ROY
W/O LATE KHAGENDRA RAY
R/O VILL. PUNNI
P.O. KASOKHANA
DIST. DHUBRI
ASSAM.
Page No.# 15/20
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6.1:SAMBHU CHARAN ROY
S/O LATE TARANI KANTA RAY
R/O VILL. LATKA
P.O. MOTERJHAR
DIST. DHUBRI
ASSAM.
6.2:LINA RAY
W/O SRI MANINDRA NATH RAY
R/O VILL. DEBORTOROSDAHA
P.O. DHEPDHEPI
DIST. DHUBRI
ASSAM.
6.3:MINA RAY
W/O SRI PHANINDRA NATH RAY
R/O VILL. DINGDIWA
P.O. TAMARHAT
DIST. DHUBRI
ASSAM.
6.4:GOURI RAY
W/O SRI UMESH RAY
R/O VILL. CHAPAR BALAJAN
P.O. MOTERJHAR
DIST. DHUBRI
ASSAM.
------------
Advocate for : MR D C NATH
Advocate for : appearing for MD MOTIOR RAHMAN and ORS
Linked Case : I.A.(Civil)/4128/2019
SMTI ROMBHABATI SINGHA (WIFE) and 9 ORS
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2: DWIP NARAYAN SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
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2021:GAU-AS:10353
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
3: USHA SINGHA
DAUGHTER
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
4: BHABANI SINGHA
DAUGHTER
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
5: ON THE DEATH OF ATUL CH. SINGHA HIS LEGAL HEIRS HIRANMOYEE
SINGHA
WIFE
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
6: PABITRA KR. SINGHA
SON
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
7: RATHINDRA KR. SINGHA
SON
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
Page No.# 17/20
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ASSAM 783382
8: CHAYA SINGHA
D/O LATE ATUL CH. SINGHA
W/O SRI SUSHEN CH. BEPARI
R/O VILL. UZANPETELA PART-I
P.O. UZANPETELA
P.S. TAMARHAT
DIST. DHUBRI
ASSAM.
9: ON THE DEATH OF NRENDRA KR. SINGHA HIS LEGAL HEIRS
KANAKLOTA SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
10: AMITENDRA SINGHA (MINOR)
REPRESENTED BY HIS MOTHER SMTI KANAKLOTA SINGHA
R/O VILL. JOGIGHOPA
KAYA PATTY
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
VERSUS
MD MOTIOR RAHMAN and 16 ORS
S/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHPA
NATUN BASTI
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
2:RUBUL AMIN HAQUE
S/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHOPA
NATUN BASTI
P.O. JOGIGHOPA
P.S JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
Page No.# 18/20
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3:SABEJAN BEWA
W/O LATE TABILUDDIN AHMED
R/O VILL. JOGIGHOPA
NATUN BASTI
P.O. JOGIGHOPA
P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM 783382
4:ON THE DEATH OF CHANDRA BALA ROY HER LEGAL HEIRS SURYA
KANTA ROY
HUSBAND
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
5:TARA KALITA
D/O LATE CHANDRA BALA ROY
R/O VILL. PARAKUSHI
P.O. MIRZA
DIST. KAMRUP
ASSAM 781125
6:SUSHEN KR. ROY
S/O SRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
7:MIRA BLAL ROY
D/O LATE CHANDRA BALA ROY
VILL. DEURIPARA
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM 783380
8:SWAPAN KR. ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
Page No.# 19/20
2021:GAU-AS:10353
9:TAPAN KR .ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM. 783301
10:SANJOY KR. ROY
S/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
11:HENA ROY
D/O SHRI SURYA KANTA ROY
R/O VILL. KHALILPUR
P.O. BIDYAPARA
DHUBRI
DIST. DHUBRI
ASSAM 783301
12:DAMAYANTI BARUA
W/O NARENDRA BARUA
R/O VILL. BOITAMARI (BARKHATA)
P.O. BOITAMARI
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM 783389
13:ON THE DEATH OF SMTI MONORAMA RAY HER LEGAL HEIRS BINA
ROY
W/O LATE KHAGENDRA RAY
R/O VILL. PUNNI
P.O. KASOKHANA
DIST. DHUBRI
ASSAM.
14:SAMBHU CHARAN ROY
S/O LATE TARANI KANTA RAY
R/O VILL. LATKA
P.O. MOTERJHAR
DIST. DHUBRI
ASSAM.
15:LINA RAY
Page No.# 20/20
2021:GAU-AS:10353
W/O SRI MANINDRA NATH RAY
R/O VILL. DEBORTOROSDAHA
P.O. DHEPDHEPI
DIST. DHUBRI
ASSAM.
16:MINA RAY
W/O SRI PHANINDRA NATH RAY
R/O VILL. DINGDIWA
P.O. TAMARHAT
DIST. DHUBRI
ASSAM.
17:GOURI RAY
W/O SRI UMESH RAY
R/O VILL. CHAPAR BALAJAN
P.O. MOTERJHAR
DIST. DHUBRI
ASSAM.
------------
Advocate for : MR D C NATH
Advocate for : appearing for MD MOTIOR RAHMAN and 16 ORS
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
Date :09.02.2026 List these matters before another Bench without me. (Sanjeev Kumar Sharma, J.)
JUDGE
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