Biswajyoti Nath vs L. S. Sangsan And Ors
2026 Latest Caselaw 916 Gua

Gauhati High Court

Biswajyoti Nath vs L. S. Sangsan And Ors on 7 February, 2026

                                                                Page No.# 1/2

GAHC010177302018




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : Cont.Cas(C)/375/2018

         BISWAJYOTI NATH
         S/O- SRI DINABANDHU NATH, R/O- KOKRAJHAR BAZAR ROAD, WARD NO.
         9, KOKRAJHAR BTC, ASSAM, P.O AND P.S- KOKRAJHAR, PIN- 783370



         VERSUS

         L. S. SANGSAN AND ORS
         CHAIRMAN AND RESPONSIBLE OFFICER, PRINCIPAL SECRETARY TO THE
         GOVT OF ASSAM, IMPLEMENTATION OF ASSAM ACCORD DEPTT, DISPUR,
         GUWAHATI- 6

         2:BIREN CH PHUKAN
          PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
          IMPLEMENTATION OF ASSAM ACCORD DEPTT
          DISPUR
          GUWAHATI- 06

         3:NIRANJAN BARUAH
          DEPUTY COMMISSIONER
          KOKRAJHAR
         ASSAM
          PIN- 783370

         4:SRI DEBAJYOTI DUTTA
          IAS
          SECRETARY TO THE GOVT. OF ASSAM
          IMPLEMENTATION OF ASSAM ACCORD DEPTT. (IAA) DISPUR
          GUWAHATI-6.

         5:SRI ANURAG GOEL
          IAS
          PRINCIPAL SECRETARY
                                                                           Page No.# 2/2

             BTC
             BODOFA NAGAR
             KOKRAJHAR
             ASSAM
             PIN-783370.

            6:SMTI. VARNALI DEKA
             IAS
             DEPUTY COMMISSIONER
             KOKRAJHAR
            ASSAM.

            7:SRI PRADIP KUMAR DWIVEDI
            IAS
             DEPUTY COMMISSIONER
            KOKRAJHAR (BTR)
            ASSAM
            PIN-78337

Advocate for the Petitioner   : MR. D K SHARMAH, MS. A TALUKDAR

Advocate for the Respondent : MR. A K BHUYAN (R2), MR. N K DAS(R-7),MS U DAS(R-7),MS.
R B BORA (r-5),MR. S BORA (r-5),MR. D SAIKIA (r-5),MR D KALITA (R-4),MR. D NATH (R-
4),MS. P N SUMI (R-6),MS. N RAJMEDHI (R-6),MS. B S GOYAL (R-6),MR. A J HAZARIKA (R-
6),MS. N CHOUDHURY (R2),MS. B BHUYAN (R2),MR. M BORAH (R2),MR. A KHOUND
(R2),MS S SARMA HAZARIKA (R2),MS. Y S PHOM (R2),MR T TASHI (R2),MS G BORA (R1,
R3),MR. M BHAGABATI (R1, R3),MS. B TALUKDAR (R1, R3),MR. B KONWAR (R1)




                                   BEFORE
                   HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                        ORDER

Date : 07.02.2026

An adjournment slip has been circulated in this matter praying for an accommodation for the day.

List this matter again on 16.02.2026.

JUDGE Comparing Assistant