Sangeet Nilam Boarh vs The Assam Public Service Commission And ...
2026 Latest Caselaw 912 Gua

Gauhati High Court

Sangeet Nilam Boarh vs The Assam Public Service Commission And ... on 7 February, 2026

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/2

GAHC010175542024




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                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/4370/2024

          SANGEET NILAM BOARH
          S/O- JUGANANDA BORAH,
          R/O- FLAT NO- E-1, BLOCK-2, GULMOHAR APARTMENT, TANGRA SATRA
          ROAD, RUKMINIGAON, PIN-781022, DIST- KAMRUP (M), ASSAM



          VERSUS

          THE ASSAM PUBLIC SERVICE COMMISSION AND ANR
          REPRESENTED BY ITS CHAIRMAN, HAVING ITS OFFICE AT
          JAWAHARNAGAR, KHANAPARA, GUWAHATI-22 , KAMRUP (M), ASSAM

          2:THE SECRETARY
          THE ASSAM PUBLIC SERVICE COMMISSION (APSC)
          HAVING ITS OFFICE AT JAWAHAR NAGAR
           KHANAPARA
           GUWAHATI-22
           KAMRUP (M)
          ASSA

For the petitioner (s)   : Mr. G. Choudhury, Advocate

   For the respondent (s) : Mr. P. P. Dutta, Advocate
                                                              Page No.# 2/2

                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

07.02.2026

List the matter again on 17.02.2026.

JUDGE

Comparing Assistant