Jogananda Sarma vs Uco Bank And 5 Ors
2026 Latest Caselaw 911 Gua

Gauhati High Court

Jogananda Sarma vs Uco Bank And 5 Ors on 7 February, 2026

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                  Page No.# 1/2

GAHC010127882024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3450/2024

         JOGANANDA SARMA
         S/O- LATE ANIRAM SARMA, R/O- VILL.- DEWERIGAON, P.O.
         KACHERIGAON, PIN- 784154, DIST. SONITPUR, ASSAM



         VERSUS

         UCO BANK AND 5 ORS
         REPRESENTED BY ITS MANAGING DIRECTOR AND CHIEF EXECUTIVE
         OFFICER, UCO BANK, HEAD OFFICE, 10, BTM SARANI, KOLKATA-700001.

         2:THE MANAGING DIRECTOR AND CHIEF EXECUTIVE OFFICER
          UCO BANK
          HEAD OFFICE
          10
          BTM SARANI
          KOLKATA-700001.

         3:THE GENERAL MANAGER

          PERSONNEL SERVICES DEPARTMENT
          UCO BANK
          HEAD OFFICE
          10
          BTM SARANI
          KOLKATA-700001.

         4:THE ZONAL MANAGER
          UCO BANK
          ZONAL OFFICE
         T.R. PHUKAN ROAD
          JORHAT
         ASSAM-785001.
                                                                     Page No.# 2/2

           5:THE BRANCH HEAD
            UCO BANK
            LANKA BRANCH
            PO LANKA
            DIST. NAGAON
           ASSAM
            PIN- 782446.

           6:UNION OF INDIA
            REPRESENTED BY THE SECRETARY
            MINISTRY OF FINANCE
            R.K. PURAM
            NEW DELHI-110066



Advocate for the petitioner(s):   Mr. A Dasgupta, Senior Advocate
                                  Mr. M Roy


Advocate for the respondent(s): Mr. M Sarma
                                  Standing Counsel, UCO Bank.



                                  BEFORE
                 HON'BLE MR. JUSTICE DEVASHIS BARUAH
                                     ORDER

07.02.2026

List this matter again on 26.02.2026.

JUDGE

Comparing Assistant