Deben Engti vs The State Of Assam And 5 Ors
2026 Latest Caselaw 892 Gua

Gauhati High Court

Deben Engti vs The State Of Assam And 5 Ors on 7 February, 2026

Author: Devashis Baruah

Bench: Devashis Baruah

                                                             Page No.# 1/4

GAHC010259882025




                                                      undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/7044/2025

         DEBEN ENGTI
         SON OF RATNESWAR ENGTI, RESIDENT OF HOWRAGHAT TOWN WARD
         NO. 2, P.S. HOWRAGHAT, DIST.- KARBI ANGLONG, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY, PUBLIC
         WORKS DEPARTMENT, GOVERNMENT OF ASSAM, DISPUR GUWAHATI-6.

         2:THE KARBI ANGLONG AUTONOMOUS COUNCIL
          DIPHU
          KARBI ANGLONG
         ASSAM
          REPRESENTED BY THE PRINCIPAL SECRETARY.

         3:THE DEPUTY SECRETARY
          PWD
          KARBI ANGLONG AUTONOMOUS COUNCIL
          DIPHU. KARBI ANGLONG
         ASSAM

         4:THE CHIEF ENGINEER PWD (ROADS)
         ASSAM
          CHANDMARI
          GUWAHTI-03.

         5:THE EXECUTIVE ENGINEER PWD

          DOKMOKA KARBI ANGLONG
          ASSAM.
                                                    Page No.# 2/4

6:THE TREASURY OFFICER
 DIPHU
 KARBI ANGLONG
ASSAM

Linked Case : WP(C)/3575/2024

DEBEN ENGTI
SON OF RATNESWAR ENGTI

RESIDENT OF HOWRAGHAT TOWN WARD NO. 2

P.S. HOWRAGHAT

DIST.- KARBI ANGLONG
ASSAM.


VERSUS

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY

PUBLIC WORKS DEPARTMENT

GOVERNMENT OF ASSAM

DISPUR
GUWAHATI-6.

2:THE PRINCIPAL SECRETARY
 KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU
 KARBI ANGLONG.

3:THE CHIEF EXECUTIVE ENGINEER PWD (ROADS) ASSAM
CHANDMARI
GUWAHATI- 03.

4:THE EXECUTIVE ENGINEER PWD
DOKMOKA
KARBI ANGLONG
ASSAM.

5:THE TREASURY OFFICER
DIPHU
KARBI ANGLONG
                                                 Page No.# 3/4

ASSAM.


Linked Case : I.A.(Civil)/3334/2025

THE PRINCIPAL SECRETARY AND ANR
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU

2: EXECUTIVE ENGINEER
PWD DOKMOKA ROAD DIVISION
 KARBI ANGLONG
ASSAM.
VERSUS

DEBEN ENGTI AND ORS
SON OF RATNESWAR ENGTI
RESIDENT OF HOWRAGHAT TOWN WARD NO. 2
PO AND PS HOWRAGHAT
DISTRICT - KARBIANGLONG

2:STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY
 PUBLIC WORKS DEPARTMENT
 GOVT. OF ASSAM
 DISPUR
 GUWAHATI - 6

3:CHIEF ENGINEER
PWD ROADS ASSAM
CHANDMARI
GUWAHATI - 03

4:TREASURY OFFICER
DIPHU
KARBIANGLONG
ASSAM
                                                                  Page No.# 4/4

For the petitioner (s)    : XXXX

    For the respondent (s) : J. Chutia, SC KAAC


                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

07.02.2026

List the matters again on 27.02.2026.

JUDGE

Comparing Assistant