Citation : 2026 Latest Caselaw 842 Gua
Judgement Date : 6 February, 2026
Page No.# 1/21
GAHC010005562024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/148/2024
M/S APEEJAY TEA LIMITED (PROP HAPJAN TEA ESTATE)
A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS
OF THE COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT
APEEJAY HOUSE, 15, PARK STREET, KOLKATA- 700016, WEST BENGAL,
HAVING ITS TEA ESTATE AT MAKUM, P.O. -MAKUM, P.S.- DOOM DOOMA,
DIST.- TINSUKIA, PIN- 786170, IN THE STATE OF ASSAM, ENGAGED IN
PRODUCTION OF TEA AND TEA WASTE, REPRESENTED BY ITS MANAGER
(TAXATION) SRI SAGAR MANDAL, S/O- LATE ANIL KUMAR MANDAL,
AGED ABOUT 52 YEARS, RESIDENT OF 6/17/7, KAILASH GHOSH ROAD,
BEHALA, KOLKATA- 700008 (W.B).
ENGAGED IN PRODUCTION OF TEA LEAF IN ITS TEA GARDEN AND
PRODUCTION OF TEA WEST.
VERSUS
THE UNION OF INDIA AND 5 ORS
MINISTRY OF COMMERCE AND INDUSTRY,
DEPARTMENT OF COMMERCE
TO THE GOVT. OF INDIA, VANIJYA BHAWAN,
16, AKBAR ROAD, NEW DELHI- 110001,
REPRESENTED BY THE JOINT SECRETARY TO THE MINISTRY OF
COMMERCE AND INDUSTRY,
NEW DELHI- 110001.
2:THE CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
WEST BENGAL.
Page No.# 2/21
3:THE DY. CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
WEST BENGAL.
4:DIRECTOR OF TEA DEVELOPMENT
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
WEST BENGAL.
5:EXECUTIVE DIRECTOR
TEA BOARD INDIA
NORTH EAST ZONAL OFFICE
HOUSE FED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA- BASISTHA ROAD
DISPUR
GUWAHATI- 781006 (ASSAM)
CONTACT NO. 0361-2234251
6:THE DY. DIRECTOR OF TEA DEVELOPMENT
NORTH EAST ZONAL OFFICE
HOUSE FED COMPLEX
(6TH FLOOR)
CENTRAL BLOCK
BELTOLA- BASISTHA ROAD
DISPUR
GUWAHATI- 781006 (ASSAM
Advocate for the Petitioner : MR. D SAHU, MS M GOGOI,MR. R S MISHRA
Advocate for the Respondent : DY.S.G.I.,
Page No.# 3/21
Linked Case : WP(C)/5950/2023
M/S M K SHAH EXPORTS LIMITED (PROP SAMDANG TEA ESTATE)
A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS
OF THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT M.K. HOUSE
2/2
JUSTICE DWARKANATH ROAD
KOLKATA
PIN- 700020
WEST BENGAL
HAVING ITS TEA ESTATE AT TALAP
P.O.- DOOMDOOMA
DISTRICT- TINSUKIA
PIN- 786151
E-MAIL- [email protected]
IN THE STATE OF ASSAM
CONTACT NO.- 9435081027
ENGAGED IN PRODUCTION OF ORTHODOX TEA AND GREEN TEA
REPRESENTED BY ITS SR. EXECUTIVE
SRI SANJIT CHALIHA
S/O- LATE PURNANADA CHALIHA
AGED ABOUT 64 YEARS
RESIDENT OF AMBARI
G.N. BORDOLOI ROAD
GUWAHATI- 781001
CONTACT NO. 9435081027
EMAIL- [email protected].
VERSUS
UNION OF INDIA AND 5 ORS
REPRESENTED BY THE COMMERCE SECRETARY
Page No.# 4/21
DEPARTMENT OF COMMERCE
MINISTRY OF COMMERCE AND INDUSTRY
TO THE GOVT. OF INDIA
VANIJYA BHAWAN
16
AKBAR ROAD
NEW
NEW DELHI-110001.
2:THE CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
(WEST BENGAL).
3:DY. CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
(WEST BENGAL).
4:THE DIRECTOR OF TEA DEVELOPMENT
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
(WEST BENGAL).
5:THE EXECUTIVE DIRECTOR
NORTH-EAST ZONAL OFFICE
HOUSE FEED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA- BASISTHA ROAD
DISPUR
Page No.# 5/21
GUWAHATI- 781006
(ASSAM).
CONTACT NO. 0361-2234251
2228944.
6:THE DY. DIRECTOR OF TEA DEVELOPMENT
NORTH-EAST ZONAL OFFICE
HOUSE FEED COMPLEX
(6TH FLOOR)
CENTRAL BLOCK
BELTOLA- BASISTHA ROAD
DISPUR
GUWAHATI- 781006
(ASSAM).
CONTACT NO. 0361-2228945
2228945.
------------
Advocate for : MR. D SAHU
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS
Linked Case : WP(C)/710/2024
M/S APEEJAY TEA LIMITED (PROP- BUDLABETA TEA ESTATE )
A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS
OF THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT APEEJAY HOUSE
15-PARK STREET
KOLKATA-700016
WEST BENGAL
HAVING ITS TEA ESTATE AT P.O. TALUP
DIST. TINSUKIA
PIN-786156
E-mail- sagarmandal @ apeejaygroup.com
IN THE STATE OF ASSAM
CONTACT NO. 919007011732
ENGAGED IN MANUFACTURING OF ORTHODOX TEA
BLACK TEA
GREEN TEA AND TEA WASTE
REPRESENTED BY ITS MANAGER (TAXATION)
SRI SAGAR MANDAL
S/O LATE ANIL KUMAR MANDAL
AGED ABOUT 52 YEARS
Page No.# 6/21
RESIDENT OF 6/17/7
KAILASH GHOSH ROAD
BEHALA KOLKATA
PIN-700008
CONTACT NO. 919007011732
E-mail- sagarmandal @ apeejaygroup.com
VERSUS
UNION OF INDIA AND 5 ORS
REPRESENTED BY THE COMMERCE SECRETARY
DEPARTMENT OF COMMERCE
MINISTRY OF COMMERCE AND INDUSTRY TO THE GOVT.OF INDIA
VANIJYA BHAWAN
16
AKBAR ROAD
NEW
NEW DELHI-110001
2:THE CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA-700001
(WEST BENGAL).
3:DY. CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD
) KOLKATA-700001
(WEST BENGAL).
4:THE DIRECTOR OF TEA DEVELOPMENT
TEA BOARD INDIA
14 B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA-700001
(WEST BENGAL)
5:THE EXECUTIVE DIRECTOR
NORTH-EAST ZONAL OFFICE
Page No.# 7/21
HOUSEFEED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA- BASISTHA ROAD
DISPUR GUWAHATI-781006
ASSAM CONTACT NO. 0361-2234251
2228944
E-mail- teaboardguwahati @ hotmail.com
6:THE DY. DIRECTOR OF TEA DEVELOPMENT
NORTH-EAST ZONAL OFFICE
HOUSEFEED COMPLEX
(6TH FLOOR)
CENTRAL BLOCK
BELTOLA-BASISTHA ROAD
DISPUR GUWAHATI-781006
ASSAM CONTACT NO. 0361-2234251
2228944
0361-2228945 E-mail- teaboardguwahati @ hotmail.com
------------
Advocate for : MR. D SAHU
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS
Linked Case : WP(C)/6364/2023
M/S APEEJAY TEA LIMITED (PROP JOBAKA TEA ESTATE )
A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS
OF THE COMPANIES ACT
1956
HAVING TS REGISTERED OFFICE AT APEEJAY HOUSE
15- PARK STREET
KOLKATA- 700020
WEST BENGAL
HAVING ITS TEA ESTATE AT SONARI
P.O.- SONARI
DIST.- CHARAIDEO/ SIVASAGAR
PIN- 785690
IN THE STATE OF ASSAM
ENGAGED IN ORTHODOX AND GREEN TEA AND TEA WASTE
Page No.# 8/21
REPRESENTED BY ITS MANAGER (TAXATION)
SRI SAGAR MANDAL
S/O- LATE ANIL KUMAR MANDAL
RESIDEN TOF 6/17/7
KAILASH GHOSH ROAD
BEHALA
KOLKATA
PIN- 700008
VERSUS
UNION OF INDIA AND 5 ORS
REPRESENTED BY THE COMMERCE SECRETARY
DEPARTMENT OF COMMERCE
MINISTRY OF COMMERCE AND INDUSTRY
TO THE GOVT. OF INDIA
VANIJYA BHAWAN
16
AKBAR ROAD
DELHI
NEW DELHI- 110001.
2:THE CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
(WEST BENGAL).
3:DY. CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
(WEST BENGAL).
4:THE DIRECTOR OF TEA DEVELOPMENT
Page No.# 9/21
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
(WEST BENGAL).
5:THE EXECUTIVE DIRECTOR
NORTH-EAST ZONAL OFFICE
HOUSEFEED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA-BASISTHA ROAD
DISPUR
GUWAHATI- 781006
(ASSAM)
6:THE DY. DIRECTOR OF TEA DEVELOPMENT
NORTH-EAST ZONAL OFFICE
HOUSEFEED COMPLEX
(6TH FLOOR)
CENTRAL BLOCK
BELTOLA-BASISTHA ROAD
DISPUR
GUWAHATI- 781006
(ASSAM)
------------
Advocate for : MR. D SAHU
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS
Linked Case : WP(C)/5914/2023
M/S M K SHAH EXPORTS LIMITED (PROP MAJULIGHUR TEA ESTATE )
A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS
OF THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT M.K. HOUSE
2/2
Page No.# 10/21
JUSTICE DWARKANATH ROAD
KOLKATA
PIN- 700020
WEST BENGAL
HAVING ITS TEA ESTATE AT BISWANATH
P.O.- BISWANATH CHARIALI
DIST.- BISWANATH
PIN- 784176
E-MAIL- [email protected]
IN THE STATE OF ASSAM
CONTACT NO. 9435081027
ENGAGED IN MANUFACTURING OF ORTHODOX AND GREEN TEA AND
TEA WASTE
REPRESENTED BY ITS SR. EXECUTIVE
SRI SANJIT CHALIHA
AGED ABOUT 64 YEARS
RESIDENT OF AMBARI
G.N. BORDOLOI ROAD
GUWAHATI- 781001
CONTACT NO. 9435081027
EMAIL- [email protected].
VERSUS
UNION OF INDIA AND 5 ORS
REPRESENTED BY THE COMMERCE SECRETARY
DEPARTMENT OF COMMERCE
MINISTRY OF COMMERCE AND INDUSTRIES
TO THE GOVT. OF INDIA
VANIJYA BHAWAN
16
AKBAR ROAD
NEW
NEW DELHI- 110001.
2:THE CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
(WEST BENGAL).
3:DY. CHAIRMAN
Page No.# 11/21
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
(WEST BENGAL).
4:THE DIRECTOR OF TEA DEVELOPMENT
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001
(WEST BENGAL).
5:THE EXECUTIVE DIRECTOR
NORTH-EAST ZONAL OFFICE
HOUSE FEED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA- BASISTHA ROAD
DISPUR
GUWAHATI- 781006
(ASSAM).
CONTACT NO. 0361-2234251
2228944.
6:THE DY. DIRECTOR OF TEA DEVELOPMENT
NORTH-EAST ZONAL OFFICE
HOUSE FEED COMPLEX
(6TH FLOOR)
CENTRAL BLOCK
BELTOLA- BASISTHA ROAD
DISPUR
GUWAHATI- 781006
(ASSAM).
CONTACT NO. 0361-2228945
2228945.
------------
Advocate for : MR. D SAHU
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS
Page No.# 12/21
Linked Case : WP(C)/709/2024
M/S APEEJAY TEA LIMITED (PROP- BUDLAPARA TEA ESTATE)
A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS
OF THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT APEEJAY HOUSE
15-PARK STREET
KOLKATA-700016
WEST BENGAL
HAVING ITS TEA ESTATE AT P.O. DIMAKUSI
DIST. UDALGURI (BTAD)
PIN-784526
e-mail-sagarmandal @ apeejaygroup.com
IN THE STATE OF ASSAM
CONTACT NO. 919007011732
ENGAGED IN MANUFACTURING OF ORTHODOX TEA
WASTE REPRESENTED BY ITS MANAGER (TAXATION) SRI SAGAR
MANDAL
S/O LATE ANIL KUMAR MANDAL AGED ABOUT 52 YEARS
R/O 6/17/7
KAILASH GHOSH ROAD
BEHALA
KOLKATA
PIN- 700008
CONTACT NO. 919007011732
e-mail-sagarmandal @ apeejaygroup.com
VERSUS
UNION OF INDIA AND 5 ORS
REPRESENTED BY THE COMMERCE SECRETARY
DEPARTMENT OF COMMERCE
MINISTRY OF COMMERCE AND INDUSTRY TO THE GOVT.OF INDIA
VANIJYA BHAWAN
16
AKBAR ROAD
NEW
NEW DELHI-110001
2:THE CHAIRMAN
TEA BOARD INDIA
14
Page No.# 13/21
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA-700001
(WEST BENGAL).
3:DY. CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD
) KOLKATA-700001
(WEST BENGAL).
4:THE DIRECTOR OF TEA DEVELOPMENT
TEA BOARD INDIA
14 B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA-700001
(WEST BENGAL)
5:THE EXECUTIVE DIRECTOR
NORTH-EAST ZONAL OFFICE
HOUSEFEED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA- BASISTHA ROAD
DISPUR GUWAHATI-781006
ASSAM
CONTACT NO. 0361-2234251
2228944
E-mail- teaboardguwahati @ hotmail.com
6:THE DY. DIRECTOR OF TEA DEVELOPMENT
NORTH-EAST ZONAL OFFICE
HOUSEFEED COMPLEX
(6TH FLOOR)
CENTRAL BLOCK
BELTOLA-BASISTHA ROAD
DISPUR GUWAHATI-781006
ASSAM
CONTACT NO. 0361-2234251
2228944
Page No.# 14/21
0361-2228945
E-mail- teaboardguwahati @ hotmail.com
------------
Advocate for : MR. D SAHU
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS
Linked Case : WP(C)/4823/2023
M/S M K SHAH EXPORTS LTD
(PROP.- KOILAMARI TEA ESTATE)
A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS
OF THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT M.K. HOUSE
2/2
JUSTICE DWARKANATH ROAD
KOLKATA
KOLKATA- 700020
WEST BENGAL
HAVING ITS TEA ESTATE
P.O.- NORTH LAKHIMPUR
DIST.- LAKHIMPUR
PIN- 787001
IN THE STATE OF ASSAM
ENGAGED IN MANUFACTURING OF ORTHODOX AND GREEN TEA AND TEA
WASTE
REPRESENTED BY ITS SR. EXECUTIVE
SRI SANJIT CHALIHA
S/O- LATE PURNANDA CHALIHA
AGED ABOUT 64 YEARS
RESIDENT OF AMBARI
G.N. BORDOLOI ROAD
GUWAHATI- 781001.
VERSUS
Page No.# 15/21
UNION OF INDIA AND 5 ORS.
REPRESENTED BY THE COMMERCE SECRETARY
DEPARTMENT OF COMMERCE
MINISTRY OF COMMERCE AND INDUSTRY TO THE GOVT. OF INDIA
VANIJYA BHAWAN
16
AKBAR ROAD
NEW DELHI-110001.
2:THE CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA- 700001 (WEST BENGAL).
3:DY. CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA-700001
(WEST BENGAL).
4:THE DIRECTOR OF TEA DEVELOPMENT
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA-700001
(WEST BENGAL).
5:THE EXECUTIVE DIRECTOR
NORTH-EAST ZONAL OFFICE
HOUSEFED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA-BASISTHA ROAD
Page No.# 16/21
DISPUR
GUWAHATI- 781006
(ASSAM).
6:THE DY. DIRECTOR OF TEA DEVELOPMENT
NORTH-EAST ZONAL OFFICE
HOUSEFED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA-BASISTHA ROAD
DISPUR
GUWAHATI- 781006
(ASSAM).
------------
Advocate for : MR. D SAHU
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS.
Linked Case : WP(C)/708/2024
M/S APEEJAY TEA LIMITED (PROP KHOBONG TEA ESTATE)
A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS
OF THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT APEEJAY HOUSE
15-PARK STREET
KOLKATA-700016
WEST BENGAL
HAVING ITS TEA ESTATE AT P.O. TALUP
DIST. TINSUKIA
PIN-786156
E-mail- sagarmandal @ apeejaygroup.com
IN THE STATE OF ASSAM
CONTACT NO. 919007011732
ENGAGED IN MANUFACTURING OF ORTHODOX TEA
BLACK TEA
GREEN TEA AND TEA WASTE
REPRESENTED BY ITS MANAGER (TAXATION)
SRI SAGAR MANDAL
S/O LATE ANIL KUMAR MANDAL
AGED ABOUT 52 YEARS
RESIDENT OF 6/17/7
KAILASH GHOSH ROAD
BEHALA
Page No.# 17/21
KOLKATA
PIN-700008
CONTACT NO. 919007011732
E-mail- sagarmandal @ apeejaygroup.com
VERSUS
UNION OF INDIA AND 5 ORS
REPRESENTED BY THE COMMERCE SECRETARY
DEPARTMENT OF COMMERCE
MINISTRY OF COMMERCE AND INDUSTRY TO THE GOVT.OF INDIA
VANIJYA BHAWAN
16
AKBAR ROAD
NEW
NEW DELHI-110001
2:THE CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA-700001
(WEST BENGAL).
3:DY. CHAIRMAN
TEA BOARD INDIA
14
B.T.M. SARANI
(BRABOURNE ROAD
) KOLKATA-700001
(WEST BENGAL).
4:THE DIRECTOR OF TEA DEVELOPMENT
TEA BOARD INDIA
14 B.T.M. SARANI
(BRABOURNE ROAD)
KOLKATA-700001
(WEST BENGAL)
5:THE EXECUTIVE DIRECTOR
NORTH-EAST ZONAL OFFICE
HOUSEFED COMPLEX
(5TH FLOOR)
Page No.# 18/21
CENTRAL BLOCK
BELTOLA- BASISTHA ROAD
DISPUR GUWAHATI-781006
ASSAM CONTACT NO. 0361-2234251
2228944 E-mail- teaboardguwahati @ hotmail.com
6:THE DY. DIRECTOR OF TEA DEVELOPMENT
NORTH-EAST ZONAL OFFICE
HOUSEFEED COMPLEX
(6TH FLOOR)
CENTRAL BLOCK
BELTOLA-BASISTHA ROAD
DISPUR GUWAHATI-781006
ASSAM CONTACT NO. 0361-2234251
2228944
0361-2228945 E-mail- teaboardguwahati @ hotmail.com
------------
Advocate for : MR. D SAHU
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS
Linked Case : WP(C)/5151/2023
M/S M K SHAH EXPORTS LIMITED (PROP BEESAKOPIE TEA ESTATE )
A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS
OF THE COMPANIES ACT
1956 HAVING ITS REGISTERED OFFICE AT M.K HOUSE
2/2
JUSTICE DWARKANATH ROAD
KOLKATA-700020
WEST BENGAL
HAVING ITS TEA ESTATE AT TALAP
P.O- DOOM DOOMA
DIST- TINSUKIA
PIN-786151
IN THE STATE OF ASSAM.
ENGAGED IN MANUFACTURING OF ORTHODOX AND GREEN TEA AND TEA
WASTE.
REP. BY ITS SENIOR EXECUTIVE
SANJIT CHALIHA
Page No.# 19/21
S/O- LATE PURNANDA CHALIHA
AGED ABOUT 64 YRS
R/O- AMBARI
G.N BORDOLOI ROAD
GUWAHATI-01
VERSUS
UNION OF INDIA AND 5 ORS
REP. BY THE COMMERCE SECRETARY
DEPARTMENT OF COMMERCE
MINISTRY OF COMMERCE AND INDUSTRY TO THE GOVT. OF INDIA
VANIJYA BHAWAN
16
AKBAR ROAD
NEW DELHI-01
2:THE CHAIRMAN
TEA BOARD INDIA
14
B.T.M SARANI (BRABOURNE ROAD)
KOLKATA-700001
STATE-WEST BENGAL
3:DY. CHAIRMAN
TEA BOARD INDIA
14
B.T.M SARANI (BRABOURNE ROAD)
KOLKATA-700001
STATE-WEST BENGAL
4:THE DIRECTOR OF TEA DEVELOPMENT
TEA BOARD INDIA
14
B.T.M SARANI (BRABOURNE ROAD)
KOLKATA-700001
STATE-WEST BENGAL
Page No.# 20/21
5:THE EXECUTIVE DIRECTOR
NORTH EAST ZONAL OFFICE
HOUSEFED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA BASISTHA ROAD
DISPUR
GUWAHATI-06
ASSAM
6:THE DEPUTY DIRECTOR OF TEA DEVELOPMENT
NORTH EAST ZONAL OFFICE
HOUSEFED COMPLEX
(5TH FLOOR)
CENTRAL BLOCK
BELTOLA BASISTHA ROAD
DISPUR
GUWAHATI-06
ASSAM
------------
Advocate for : MR. D SAHU
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : --06.02.2026
Mr. R.S. Mishra, learned counsel for the petitioners has sought for and is granted 3 [three] weeks' time to file an affidavit-in-reply to the affidavit-in-opposition filed by the respondents in WP[C]/148/2024.
Mr. K. Gogoi, learned Central Government Counsel is present.
List the cases accordingly after 3 [three] weeks, on a date to be fixed by the Office.
JUDGE Page No.# 21/21
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