Citation : 2026 Latest Caselaw 841 Gua
Judgement Date : 6 February, 2026
Page No.# 1/9
GAHC010010622026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/369/2026
KURBAN ALI AND 38 ORS
S/O LATE HUSSAIN ALI, R/O.- VILL- BHARUL KANDI BEEL, PO APM
(ASHOK PAPER MILL), P.S. JOGIGOPA, DIST- BONGAIGAON, ASSAM, PIN-
783388.
2: SOFOR ALI
S/O LATE CHALIM UDDIN SHEIKH
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
3: NUR MOHAMMAD
S/O LATE FAJAR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
4: MITIOR RAHMAN
S/O LATE HATEM ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
5: HASANUR ISLAM
S/O ABDUL GONI MIAH
Page No.# 2/9
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
6: RAHIJ ALI
S/O SHAHA ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
7: JASMOT ALI AHMED
S/O LATE ENNAS ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
8: TAHER ALI
S/O ENNAS ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
9: SARHAB ALI
S/O BADSHA SHEIKH
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
10: AJIM ALI
S/O MOHOR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
Page No.# 3/9
DIST- BONGAIGAON
ASSAM
PIN- 783388.
11: SAYED ALI
S/O SALIM UDDIN SHEIKH
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
12: AMAN ALI
S/O FAJAR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
13: JAKIR HUSSAIN
S/O FAJAR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
14: JALAL HUSSAIN
S/O FAJAR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
15: HABIBOR RAHMAN
S/O LT OSMAN ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
Page No.# 4/9
16: ASRAB ALI
S/O BASA SHEIKH
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
17: NUR HUSSAIN
S/O FAJAR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
18: NUR MOHAMMAD ALI
S/O SUKUR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
19: HARIJA KHATUN
W/O LATE MOTIAR RAHMAN
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
20: JINNAT ALI
S/O JINJIRA BEWA
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
21: SAHA JAMAL
S/O FAJAR ALI
Page No.# 5/9
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
22: AINUL HOQUE
S/O LT AIJU UDDIN SHEIKH
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
23: MONOWAR HUSSAIN
S/O ATOWAR RAHMAN
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
24: AJIM UDDIN
S/O JAGOR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
25: HABEJ ALI
S/O LT MOYJUDDIN SHEIKH
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
26: ACHIR UDDIN
S/O ABED ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
Page No.# 6/9
DIST- BONGAIGAON
ASSAM
PIN- 783388.
27: ABU SAYED
S/O ESMAIL HUSSAIN
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
28: AMENA BEWA
W/O JINNAT ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
29: MOYNUDDIN KHARN
S/O ABUL HUSSAIN
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
30: SOFIYA KHATUN
W/O LT AKKASH ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
31: SOBUR UDDIN
S/O LT MONTAJ ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
Page No.# 7/9
32: OMAR ALI
S/O HASEM ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
33: AHER ALI
S/O LT BAHEJ ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
34: SIDDIK ALI
S/O MAHAR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
35: SUKUR ALI
S/O LT TOSER UDDIN
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
36: ATOWAR RAHMAN
S/O LT ISMAIL HUSSAIN
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
37: ABDUR RASHID
S/O LT NABISH ALI
Page No.# 8/9
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
38: ANOWAR HUSSAIN
S/O ABDUR RASHID
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388.
39: SHOHIDUL ISLAM
S/O TAHAR ALI
R/O.- VILL- BHARUL KANDI BEEL
PO APM (ASHOK PAPER MILL)
P.S. JOGIGOPA
DIST- BONGAIGAON
ASSAM
PIN- 783388
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM,
DISPUR, GHY -06.
2:THE SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GHY- 06
3:THE DISTRICT COMMISSIONER
BONGAIGAON
ASSAM
PIN- 783380.
4:THE CIRCLE OFFICER
BOITHAMARI REVENUE CIRCLE
DIST -BONGAIGAON
ASSAM
PIN- 783380
Advocate for the Petitioner : MR. M U MONDAL, S S AHMED,MR A ALIM SK,MR. A W
Page No.# 9/9
MONDAL,A A AHMED
Advocate for the Respondent : GA, ASSAM, SC, REVENUE
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
06.02.2026
Heard Mr. MU Mondal, learned counsel for the petitioner. Also heard Mr. H
Sarma, learned Additional Senior Government advocate, Assam and Ms. G
Hazarika, learned Standing Counsel, Revenue Department.
Mr. H Sarma, learned Additional Senior Government advocate, Assam
prays for further time to complete his instructions in the matter.
List the matter on 20.02.2026.
Interim order, if any, shall continue till the next date fixed.
JUDGE
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