Page No.# 1/3 vs The State Of Assam And 10 Ors
2026 Latest Caselaw 815 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 10 Ors on 6 February, 2026

                                                             Page No.# 1/31

GAHC010021192023




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/667/2023

         BHARAT CH DEKA AND 39 ORS
         S/O - BHADRESWAR DEKA,
         P/R - VILLAGE - MAUGAON,
         P.O. - MAUGAON,
         DISTRICT - UDALGURI,
         WORKING AS GRADE-IV EMPLOYEE IN MAUGAON MILAN HIGH
         SCHOOL)

         2: RABINDRA BRAHMA
          S/O - LATE SUBUT BRAHMA
         P/R - VILLAGE - MAGURMARI
         P.O. - NAOKATA
         DISTRICT - BAKSA
         (WORKING AS GRADE-IV EMPLOYEE IN MAGURMARI HIGH SCHOOL)

         3: JIRAN CH. BARO
          S/O - KHUDA RAM BARO
         P/R - VILLAGE - TOKANKATA
         P.O. - MESKAPUKHURI
         DISTRICT - UDALGURI

         (WORKING AS GRADE-IV EMPLOYEE IN MESKAPUKHURI HIGH SCHOOL)

         4: RABINDRA SARMA
          S/O - DEBENDRA SARMA
         P/R - VILLAGE - SARENG
         P.O. - KUHIARKUCHI
         DISTRICT - UDALGURI

         (WORKING AS GRADE-IV EMPLOYEE IN DAKSHINCHINAKONA HIGH
         SCHOOL)

         5: TILAK DEKA
          S/O - BANESWAR DEKA
                                                        Page No.# 2/31

P/R - VILLAGE - CHENGAPATHAR
P.O. - CHENGAPATHAR
DISTRICT - UDALGURI

(WORKING AS GRADE-IV EMPLOYEE IN CHENGAPATHAR HIGH SCHOOL)

6: NIRENDRA RABHA
 S/O - KAILASH CHANDRA RABHA
P/R - VILLAGE - DEBITOLA PT-II
P.O. - DEBITOLA
P.S. - KAZIGAON
DISTRICT - KOKRAJHAR

(WORKING AS GRADE-IV EMPLOYEE IN DEBITOLA HIGH SCHOOL)

7: TANINDRA RABHA
 S/O - LATE UNGKARI RABHA
P/R - VILLAGE - DOLGRAM
P.O. - DEBITOLA
P.S. - KAZIGAON
DISTRICT - KOKRAJHAR

(WORKING AS L.D.A. IN DEBITOLA HIGH SCHOOL)

8: ASHIM SARMA
 S/O - RATNESWAR SARMA
P/R - VILLAGE - SANITPUKHURI
P.O. - SANITPUKHURI
DISTRICT - DARRANG

(WORKING AS L.D.A. IN DAKSHIN CHINAKONA HIGH SCHOOL)

9: MAINA TALUKDAR
 W/O - JITEN TALUKDAR
P/R - VILLAGE - PACHIM ATHIABARI
P.O. - ATHIABARI
DISTRICT - BAKSA

(WORKING AS L.D.A. IN ATHIABARI UCCHA MADHYAMIK BALIKA
VIDYALAY
 ATHIABARI)

10: SURENDRA BARUAH
 S/O - KABI RAM BARUAH
P/R - VILLAGE - DHOPGURI
P.O. - PURANI TANGLA
DISTRICT - UDALGURI
                                                         Page No.# 3/31

(WORKING AS GRADE-IV EMPLOYEE IN NANAI PARIA HIGH SCHOOL)

11: BASANTA DAS
 S/O - LATE UPENDRA NATH DAS
P/R - VILLAGE - KHAGRABARI
P.O. - KHAGRABARI
DISTRICT - BAKSA

(WORKING AS GRADE-IV EMPLOYEE IN BAPUJI VIDYAPITH HIGH
SCHOOL)

12: HABIBAR RAHMAN
 S/O - LATE HAIDAR ALI
P/R - VILLAGE - MADAIKATA
P.O. - DHEPARGAON
DISTRICT - BAKSA

(WORKING AS GRADE-IV EMPLOYEE IN KAURBAHA FAKARUDDIN HIGH
SCHOOL)

13: DEBEN SAIKIA
 S/O - LATE KALIRAM SAIKIA
P/R - VILLAGE - PACHIM NAOKATA
P.O. - NAOKATA
DISTRICT - BAKSA

(WORKING AS GRADE-IV EMPLOYEE IN NAOKATA MILAN HIGH SCHOOL)

14: PREM BAHADUR CHERTY
 S/O - TULSI BAHADUR CHETRY
P/R - VILLAGE - KUMGURI
P.O. - CHANDRAPARA
P.S. - KOKRAJHAR
DISTRICT - KOKRAJHAR
(WORKING AS L.D.A. IN KOKRAJHAR GIRLS HIGH SECONDARY SCHOOL)

15: JEMS TIRKEY
 S/O - PATRAS TIRKEY
P/R - VILLAGE - UTTARPARA
P.O. - BAGANPARA
DISTRICT - BAKSA

(WORKING AS L.D.A. IN BHASKARJYOTI GIRLS HIGH SCHOOL)

16: RANJAN BORO
 S/O - LATE HAREN BORO
P/R - VILLAGE - GORESWAR
P.O. - GORESWAR
                                                        Page No.# 4/31

DISTRICT - BAKSA
(WORKING AS GRADE-IV (M.E. LEVEL) EMPLOYEE IN MAGURMARI M.E.
SCHOOL)

17: NITUL DAS
 S/O - HARGOBINDA DAS
P/R - VILLAGE - GATI (MACHALABARI)
P.O. - CHAMUAGATI
DISTRICT - BAKSA
PIN -
(WORKING AS GRADE-IV (M.E. LEVEL) EMPLOYEE IN KANAKLATA M.E.
SCHOOL)

18: SYED AYEJUR RAHMAN
 S/O - KHAIRAT ALI
P/R - VILLAGE - OUGURI
P.O. - BHOGPUR
DISTRICT - BAKSA
PIN -
(WORKING AS GRADE-IV (M.E. LEVEL) EMPLOYEE IN BETNA KAURBAHA
MILAN HIGH SCHOOL)

19: BIJU MAGAR
 S/O - JANKA BAHADUR MAGAR
P/R - VILLAGE - SUPRAPARA
P.O. - KALCHENI
DISTRICT - BAKSA
PIN -
(WORKING AS GRADE-IV EMPLOYEE IN GANGA MAYA M.E. SCHOOL)

20: GOPI MOHAN BAISHYA
 S/O - BIDHU BHUSHAN BAISHYA
P/R - VILLAGE - MESGURI
P.O. - KAWLI
DISTRICT - BAKSA

(WORKING AS L.D.A. IN KAWLI HIGH SCHOOL)

21: SAHADEV BORO
 S/O - HARI PRASAD BORO
P/R - VILLAGE - LANGDANGPARA
P.O. - PUTHIMARI
P.S. - DOTMA
DISTRICT - KOKRAJHAR

(WORKING AS GRADE-IV EMPLOYEE IN JEWARI M.E. SCHOOL)

22: SARMILA BORO
                                                       Page No.# 5/31

 W/O- LATE BIYA RAM BORO
P/R - VILLAGE - BHOGPUR NAKTIPARA
P.O. - BARAMA
DISTRICT - BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN BARAMA HIGHER SECONDARY
SCHOOL)

23: HARISH CH. UPADHAYA
 S/O - HEM KANTA UPADHAYA
P/R - VILLAGE - BANDARGURI
P.O. - BANDARGURI
DISTRICT - UDALGURI

(WORKING AS GRADE-IV EMPLOYEE IN BANDARGURI HIGH SCHOOL)

24: JIKU MANI GAYAN
 S/O - LATE KANAK CH. GAYAN
P/R - VILLAGE - BAREIGAON
P.O. - JAMULPUR
DISTRICT - BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN JAMULPUR HIGHER
SECONDARY)

25: PRAKASH DEY
 S/O - PRABHAT DEY
P/R - VILLAGE - SONOSHI NAGAR
P.O. - UDALGURI
DISTRICT - UDALGURI

(WORKING AS GRADE-IV EMPLOYEE IN LILANANDA BIDYA NIKETAN
HIGH SCHOOL)

26: NARAYAN CH. RABHA
 S/O - RABI RAM RABHA
P/R - VILLAGE - BHOLAGURI
P.O. - BHOLAGURI
DISTRICT - UDALGURI

(WORKING AS GRADE-IV EMPLOYEE IN BHOLAGURI HIGH SCHOOL)

27: RANJIT NATH
 S/O - KAMESWAR NATH
P/R - VILLAGE - PAKALAGI
P.O. - RUPOHI
DISTRICT - BAKSA
PIN -
(WORKING AS GRADE-IV (M.E. LEVEL) EMPLOYEE IN MANSA M.E.
SCHOOL)
                                                       Page No.# 6/31


28: RATANJIT BASUMATARY
 S/O - NAYARAM BASUMATARY
P/R - VILLAGE - SOUTH HASRAOBARI
P.O. - RAMFALBIL
P.S. - SERFANGURI
DISTRICT - KOKRAJHAR

(WORKING AS L.D.A. IN RAMFALBIL HIGH SCHOOL)

29: NIPAN KALITA
 S/O - LATE DINESH KALITA
P/R - VILLAGE - SIMLA BARI
P.O. - NAYABASTI
DISTRICT - BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN NAYABASTI M.E. SCHOOL)

30: AJOY BASUMATARY
 S/O - SEBEN BASUMATARY
P/R - VILLAGE - KEKERIKUCHI
P.O. - DWARKUCHI
DISTRICT - BAKSA

(WORKING AS L.D.A. IN DWARKUCHI HIGH SCHOOL)

31: PRAKASH BAISHYA
 S/O - UPENDRA BAISHYA
P/R - VILLAGE - SONAPANI
P.O. - PANERI
DISTRICT - UDALGURI

(WORKING AS GRADE-IV EMPLOYEE IN PANERI HIGH SECONDARY)

32: BAPON DEKA
 S/O - DHURENDRA NATH DEKA
P/R - VILLAGE - GORMU
P.O. - GORMU
DISTRICT - BAKSA

(WORKING AS GRADE-IV EMPLOYEE IN GORMU HIGH SCHOOL)

33: DIGANTA DAS
 S/O - HARGOBINDA DAS
P/R - VILLAGE - CHARNA
P.O. - CHARNA BAZAR
DISTRICT - BAKSA
PIN -
(WORKING AS GRADE-IV (M.E. LEVEL) EMPLOYEE IN CHARNA GIRLS
                                                     Page No.# 7/31

M.E. SCHOOL)

34: ARUN DAS
 S/O - LATE SIDDHI RAM DAS
P/R - VILLAGE - JALAH
P.O. - JALAHGHAT
DISTRICT - BAKSA
PIN -
(WORKING AS L.D.A. IN JALAH GIRLS HIGH SCHOOL)

35: ASISH TIRKEY
 S/O - JAKIM TIRKEY
P/R - VILLAGE - BONGAON
P.O. - GOLAGAON
DISTRICT - BAKSA
PIN -
(WORKING AS GRADE-IV (M.E. LEVEL) EMPLOYEE IN UPEN BRAHMA
M.E. SCHOOL)

36: GOBINDA RABHA
 S/O - BHABEN RABHA
P/R - VILLAGE - DALAGRANT
P.O. - MAUGAON
DISTRICT - UDALGURI

(WORKING AS L.D.A. IN MAUGAON MILAN HIGH SCHOOL)

37: ROVAT BORO
 S/O - BHABENDRA BORO
P/R - VILLAGE - NO. 2 BORIGAON
P.O. - MAZKHUTI
DISTRICT - UDALGURI
PIN - 784509
(WORKING AS GRADE-IV EMPLOYEE IN BIHURAM BORO MEMORIAL
GIRLS M.E. SCHOOL)

38: RABSINGH MOCHAHARI
 S/O - LIKENDRA MOCHAHARI
P/R - VILLAGE - NO. 2 DHULACHUBURI
P.O. - GORAIBARI
DISTRICT - UDALGURI

(WORKING AS GRADE-IV EMPLOYEE IN LAL BAHADUR SHASTRI HIGH
SCHOOL)

39: DERSIN BASUMATARY
 S/O - KULEN BASUMATARY
P/R - VILLAGE - GARAKASH
                                                       Page No.# 8/31

P.O. - PURANDIA
DISTRICT - UDALGURI

(WORKING AS GRADE-IV EMPLOYEE IN DAKUA HIGH SCHOOL)

40: RANIMA NARZARY
 D/O - LATE SATISH NARZARY
P/R - VILLAGE - AMLAIGURI
P.O. - AMTEKA
DISTRICT - CHIRANG
 BTC
(WORKING AS GRADE-IV EMPLOYEE IN AMTEKA M.E. SCHOOL

VERSUS

THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY, BODOLAND
TERRITORIAL COUNCIL, KOKRAJHAR, ASSAM.

2:THE DIRECTOR OF EDUCATION
 BODOLAND TERRITORIAL COUNCIL
 KOKRAJHAR
ASSAM.

3:THE BODOLAND TERRITORIAL COUNCIL
 REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION
 BODOFA NWGWR
 KOKRAJHAR
 P.O. AND DISTRICT - KOKRAJHAR
ASSAM.

4:THE SECRETARY
 BODOLAND TERRITORIAL COUNCIL
 KOKRAJHAR
 P.O. AND DISTRICT- KOKRAJHAR
 BODOFA NWGWR
ASSAM.

5:THE DIRECTOR OF EDUCATION
 BODOLAND TERRITORIAL COUNCIL
 KOKRAJHAR
 P.O. AND DISTRICT- KOKRAJHAR
ASSAM.

6:THE INSPECTOR OF SCHOOLS
 BAKSA DISTRICT CIRCLE
 MUSHALPUR
 DISTRICT- BAKSA
                                                                            Page No.# 9/31

             ASSAM.

            7:THE INSPECTOR OF SCHOOLS
             UDALGURI DISTRICT CIRCLE
             UDALGURI
             DISTRICT- UDALGURI
            ASSAM.

            8:THE INSPECTOR OF SCHOOLS
             KOKRAJHAR DISTRICT CIRCLE
             KOKRAJHAR.

            9:THE ADDITIONAL PRINCIPAL SECRETARY
             BTC AND CHAIRMAN
             DISTRICT SCRUTINY COMMITTEE
             BAKSA.

            10:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             BAKSA
             DISTRICT- KOKRAJHAR.

            11:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             UDALGURI
             DISTRICT- UDALGURI

Advocate for the Petitioner   : MR. U K NAIR, MS S A KHALIFA,MRS. K DEVI

Advocate for the Respondent : SC, BTC,




             Linked Case : WP(C)/934/2022

            PRABIN BARO
            S/O LATE CHARAN BARO
            P/R VILL- PAMUA PATHAR
            P.O. PAMUA PATHAR
            DIST. BAKSA
            ASSAM

            PIN-781372
            (WORKING AS GRADE -IV IN PAMUA PATHAR HIGH SCHOOL)


             VERSUS
                                                    Page No.# 10/31


THE STATE OF ASSAM AND 6 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.

2:THE DIRECTOR OF SECONDARY EDUCATION

ASSAM
KAHILIPARA
GUWAHATI-781019

3:THE BODOLAND TERRITORIAL COUNCIL

REP. BY SECRETARY DEPARTMENT OF EDUCATION
BODOFA NWGAR
KOKRAJHAR
P.O. AND DIST. KOKRAJHAR
ASSAM

4:THE DEPUTY SECRETARY (EDUCATION) BODOLAND TERRITORIAL
COUNCIL

KOKRAJHAR
P.O. AND DIST. KOKRAJHAR
ASSAM

5:THE DIRECTOR OF EDUCATION

BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
P.O. AND DIST. KOKRAJHAR
ASSAM

6:THE INSPECTOR OF SCHOOLS

BAKSA DISTRICT CIRCLE

DIST. BAKSA
ASSAM

7:THE ADDITIONAL PRINCIPAL SECRETARY

BTC AND CHAIRMAN
DISTRICT SCRUTINY COMMITTEE
BAKSA.
------------
                                                        Page No.# 11/31

Advocate for : MRS. K DEVI
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 6 ORS



Linked Case : WP(C)/2399/2025

BHARAT CH DEKA AND 77 ORS.
S/O- BHADRESWAR DEKA
R/O- MAUGAON
PO- MAUGAON
DIST- UDALGURI

2: AHAMMAD ALI
S/O RAHIM BAKS
P/R VILL-ALENGAMARI
P.O. KALAPANI BAZAR

DIST. BAKSA

 3: MAHESH DAS
S/O HARESWAR DAS
P/O VILL-DHARAMTALA
P.O.BAKSA
DIST.BAKSA

 4: GHANASHYAM BASUMATARY
S/O LATE LAODUM BASUMATARY
P/R VILL- CHAITANGURI
P.O. SONAPHULI
DIST. BAKSA

 5: THAKUR DAS
S/OLATE DHANESWAR DAS
P/R VILL- GALI
P.O. CHAMUAGATI
DIST. BAKSA

 6: JATINDRA NATH BORO
S/O LATE GASAM BORO
P/R VILL- HUDUKHATA
P.O. HUDUKHATA
DIST. BAKSA

7: SAMABARI KACHARY
W/O LATE THANESWAR KASARI
P/R VILL- CHANBARIKHUTI
                                Page No.# 12/31

P.O. BARI MUKH
DIST. BAKSA

 8: TAPAN KUMAR BRAHMA
S/O LATE SAKARAM BRAHMA
P/R VILL- BHUKAMARI
P.O. SALBARI
DIST. BAKSA

 9: RAMESH CHANDRA DAS
S/OLATE BHADRESWAR DAS
P/R VILL- BARAPETA
P.O. MAINAMATA
DIST. BAKSA

 10: HARISH CHANDRA NATH
S/O LATE UMESH CHANDRA NATH
P/R VILL- GHAGAPAR
P.O. JALAH GATE
DIST. BAKSA

 11: DAMBAR UPRETY
S/OLATE DILLI UPRETY
P/R VILL- BHUTANKHULI
P.O. DIHIRA
DIST. BAKSA

 12: BHUDHMAL RAMCHIARY
S/O LATE BABU RAMCHIARY
P/R VILL- PADMAPAR
P.O. PADMAPAR
DIST. BAKSA

 13: DEBEN CHANDRA DAS
S/OLATE MAHESH CHANDRA DAS
P/R VILL- GANOKPARA
P.O. KATALPARA
DIST. BAKSA

 14: RAJANI HALOI
S/O LATE CHANDRA KANTA HALOI
P/R VILL- MURKUCHIPARA
P.O. NIZ BANGALIPARA
DIST. BAKSA

15: ACHYUT BORO
S/O LATE CHANDI CHARAN BORO
P/R VILL- NIZ DEFELI
                                        Page No.# 13/31

P.O. PASCHIM JAHAGAON
DIST. BAKSA

 16: PASHAN MANDAL
S/O LATE JIBAN MANDAL
P/R VILL- AHIYANBARI
P.O. LATIBARI
DIST. BAKSA

 17: RINGKHANG BASUMATARY
S/O PUNIRAM BORO
P/R VILL- NIZ DEFELI
P.O. NIZDEFELI
DIST. BAKSA

 18: JITEN BARMAN
S/O BAHIRAM BARMAN
P/R VILL- LAKSHIPAR
P.O. DEVACHARA
DIST. BAKSA

 19: MD. MAINUL ALI
S/O HABIBOR RAHMAN
P/R VILL- MADHAPUR
P.O. MADHAPUR
DIST. BAKSA

20: GOPAL BASUMATARY
S/O LATE JETHIRAM BASUMATARY
P/R VILL- DANGAMAKHA P.O. DENGAMAKHA
DIST. BAKSA

 21: BIPIN BORO
S/OLATE GANDHA BORO
P/R VILL- NIZ DEFELI
P.O. NIZ DEFELI
DIST. BAKSA

 22: KAMALA KANTA BORO
S/O BHANAN BORO
P/R VILL- BAGULAMARI
P.O. BAGULAMARI
DIST. BAKSA

 23: NASIR UDDIN AHMED
S/O LATE NAZAR ALI
P/R VILL- KHANDAKER
P.O. DHEPANGAON
                            Page No.# 14/31

DIST. BAKSA

 24: BHALAN CHANDRA BORO
S/O LATE THAORIA BORO
P/R VILL- DIGPUR
P.O. JOPADONGA
DIST. BAKSA

 25: RABINDRA BRAHMA
S/O LATE SUBUT BRAHMA
P/R VILL- MAGURMARI
P.O. NAOKATA
DIST. BAKSA

 26: RABINDRA SARMA
S/O DEBENDRA SARMA
P/R VILL- SARENG
P.O. KUHIARKUCHI
DIST. UDALGURI

 27: TILAK DEKA
S/O BANESWAR DEKA
P/R VILL- CHENGAPATHAR
P.O. CHENGAPATHAR
DIST. UDALGURI

 28: NIRENDRA RABHA
S/OKAILASH CHANDRA RABHA
P/R VILL- DEBITOLA PT.II
P.O. DEBITOLA
P.S. KAZIGAON
DIST. KOKRAJHAR

 29: TANINDRA RABHA
S/OLATE UNGKARI RABHA
P/R VILL- DOLGRAM
P.O. DEBITOLA
P.S.DEBITOLA
DIST. KOKRAJHAR

 30: ASHIM SARMA
S/O RATNESWAR SARMA
P/R VILL- SANTIPUKHURI
P.O. SANTIPUKHURI
DIST. DARRANG

31: MAINA TALUKDAR
W/O JITEN TALUKDAR
                            Page No.# 15/31

VILL-PACHIM ATHIABARI
P.O.ATHIABARI
DIST. BAKSA

 32: SURENDRA BARUAH
S/O KABI RAM BARUAH
P/R-VILL- DHOPGURI
P.O. PURANI TANGLA
DIST. UDALGURI

 33: BASANTA DAS
S/O LATE UPENDRA NATHDAS
P/R VILL- KHAGRABARI
P.O.KHAGRABRI
DIST. BAKSA

 34: HABIBAR RAHMAN
S/O LATE HAIDAR ALI
P/R VILL- MADAIKATA
P.O.DHEPARGAON
DIST. BAKSA

 35: DEBEN SAIKIA
S/O LATE KALIRAM SAIKIA
P/R VILL- PACHIM NAOKATA
P.O. NAOKATA
DIST. BAKSA

 36: PREM BAHADUR CHETRY
S/O TULSI BAHADUR CHETRY
P/R VILL- KUMGURI
P.O.CHANDRAPARA
P.S. KOKRAJHAR
DIST. KOKRAJHAR

 37: JEMS TIRKEY
S/O PATRAS TIRKEY
P/R VILL- UTARPARA
P.O.BGANPARA
DIST. BAKSA

 38: RANJAN BORO
S/O LATE HARENBORO
P/R VILL- GORESWAR
P.O.GORESWAR
DIST. BAKSA

39: NITUL DAS
                                Page No.# 16/31

S/O HARGOBINDA DAS
P/R VILL- GATI (MACHALABARI)
P.O. CHAMUAGATI
DIST. BAKSA

 40: SYED AYEJUR RAHMAN
S/O KHAIRAT ALI
P/R VILL- OUGURI
P.O. BHOGPUR
DIST. BAKSA

 41: BIJU MAGAR
S/O JANKA BAHADUR MAGAR
P/R VILL- SUPRAPARA
P.O. KALCHENI
DIST. BAKSA

 42: GOPI MOHAN BAISHYA
S/O BIDHU BHUSHAN BAISHYA
P/R VILL- MESGURI
P.O. KAWLI
DIST. BAKSA

 43: SAHADEV BORO
S/O HARI PRASAD BORO
P/R VILL- LANGDANGPARA
P.O.PUTHIMARI
P.S. DOTMA
DIST. KOKRAJHAR

 44: SARMILA BORO
W/O LATE BIYA RAM BORO
P/R VILL- BHOGPUR NAKTIPARA
P.O. BARAMA
DIST. BAKSA

 45: HARISH CH. UPADHAYA
S/O HEM KANTAUPADHAYA
P/R VILL-BANDARGURI
P.O. BANDARGURI
DIST. UDALGURI

 46: JIKU MANI GAYAN
S/OLATE KANAK CH GAYAN
P/R VILL-BAREIGAON
P.O. JAULPUR
DIS. BAKSA
                             Page No.# 17/31

 47: PRAKASH DEY
S/O PRABHAT DEY
P/R VILL-SONOSHI NAGAR
P.O. UDALGURI
DIST. UDALGURI

 48: NARAYAN CH. RABHA
S/O RABI RAM RABHA
P/R VILL-BHOLAGURI
P.O. BHOLAGURI
DIST. UDALGURI

 49: RATANJIT BASUMATARY
S/O NARARAM BASUMATARY
P/R VILL-SOUTH HASRAOBARI
P.O. RAMFALBIL
P.S. SERFANGURI
DIST. KOKRAJHAR

 50: NIPAN KALITA
S/O LATE DINESH KALITA
P/R VILL-SIMLA BARI
P.O. NAYABASTI
DIST. BAKSA

 51: AJOY BASUMATARY
S/O SEBEN BASUMATARY
P/R VILL- KEKERIKUCHI
P.O. DWARKUCHI
DIST. BAKSA

 52: PRAKASH BAISHYA
S/O UPENDRA BAISHYA
P/R VILL-SONAPANI
P.O. PANERI
DIST. UDALGURI

 53: BAPON DEKA
S/ODHURENDRA NATH DEKA
P/R VILL- GORMU
P.O.GORMU
DIST. BAKSA

 54: DIGANTA DAS
S/O HARGOBINDA DAS
P/R VILL-CHARNA
P.O. CHARNA BAZAR
DIST.BAKSA
                               Page No.# 18/31


 55: ARUN DAS
S/O LATE SIDDHI RAM DAS
P/R VILL-JALAH
P.O. JALAHGHAT
DIST. BAKSA

 56: ASISH TIRKEY
S/O JAKIM TIRKEY
P/R VILL- BONGAON
P.O.GOLAGAON
DIST.BAKSA

 57: GOBINDA RABHA
S/O BHABEN RABHA
P/R VILL-DALAGRANT
P.O.MAUGAON
DIST.UDALGURI

 58: ROVAT BORO
S/O BHABENDRA BORO
P/R VIL- NO. 2 BORIGAON
P.O. MAZKHUTI
DIST. UDALGURI

 59: RABSINGH MOCHAHARI
S/O LIKENDRA MOCHHARI
P/R VILL-NO. 2 DHULACHUBURI
P.O. GORAIBARI
DIST. UDALGURI

 60: DERSIN BASUMATARY
S/O KULEN BASUMATARY
P/R VILL- GARAKASH
P.O. PURANDIA
DIST. UDALGURI

 61: RANIMA NARZARY
D/O LATE SATISH NARZARY
P/R VILL-AMLAIGURI
P.O.AMTEKA
DIST. CHIRANG
 BTC

 62: BRAJEN NATH
S/O LATE DHARARAM NATH
P/R VILL- KALBARI
P.O. KALBARI
                            Page No.# 19/31

DIST. BAKSA

 63: BASIR ALI
S/O LATE KASIM ALI
P/R VILL-GOPINATHPUR
P.O. KUMARIKATA
DIST. BAKSA

 64: AYATULLA ALI
S/OLATE RAFULLA ALI
P/R VILL-OUGURI
P.O.BHOGPUR
DIST. BAKSA

 65: MANDIR BORO
S/OLATE LAKHI KANTA BORO
P/R VILL-SIMLABARI
P.O. NAYABASTI
DIST. BAKSA

 66: JATINDRA NATH BORO
S/O HADRIRAM MOSAHARY
P/R VILL- MAIRAJHAR
P.O. MAIRAJHAR
DIST. BAKSA

 67: GOPAL NATH
S/O LATE DEURAM NATH
P/R VILL- BARAMA
P.O. DAHKAUNAI
P.S. BARAMA
DIST. BAKSA

 68: PABAN CHANDRA NATH
S/O CHANDRA KANTA NATH
P/R VILL- KALBARI
P.O. NAOKATA
P.S. GORESHWAR
DIST. BAKSA

 69: KASHAB DAS
S/O LATE GHANAKANTA DAS
P/R VILL- DEBACHARA
P.O. BARAMA
P.S. BARAMA
DIST. BAKSA

70: LAL BAHADUR CHETRY
                             Page No.# 20/31

S/O BHIM BAHADUR CHETRY
P/R VILL- RANENDRAPUR
P.O. KAHURANG
DIST. UDALGURI

 71: KAILASH ROY
S/O RABI RAM ROY
P/R VILL- BIJULIPARA
P.O. CHANDRAPARA
P.S. KOKRAJHAR

 72: PARIMAL CHANDRA ROY
S/O BIREN CHANDRA ROY
P/R VILL- SUKHATI KHATA
P.O. RUPSHI
P.S. GOURIPUR
DIST. KOKRAJHAR

 73: BAHARUDDIN SK.
S/O MD. MAHAMMAD ALI
P/R VILL- TETELIGUTI
P.O. TETELIGURI
P.S. BAORAGURI
DIST. KOKRAJHAR

 74: RABILAL MURMU
S/O LAKHAN MURMU
P/R VILL-MODATI
P.O. GUABARI
P.S. GOSSAIGAON
DIST. KOKRAJHAR

 75: JIBAN CHANDRA BARMAN
S/O SUSHIL BARMAN
P/R VILL-ANGARKATA PT.III
P.O.BHOGRIBARI
P.S. BOGRIBARI
DIST. KOKRAJHAR

 76: MADHABI ROY
S/OLATE KALIPADA ROY
P/R VILL- JAMADARPARA
P.O. RAINADABRI
P.S. KOKRAJHAR
DIST. KOKRAJHAR.

77: RABIRAM DAS
S/O LAKHI KANTA DAS
                                                      Page No.# 21/31

P/R VILL- KURSHAKATI
P.O. MOLANDUBI
P.S.KAZIGAON
DIST. KOKRAJHAR

 78: DHAJEN CH. ROY
S/O LATE DHIRENDRA ROY
P/R VILL- BALDIABATHAN
P.O. SAKTI ASHRAM
P.S. FAKIRGRAM
DIST.KOKRAJHAR. ASSAM
 VERSUS

THE STATE OF ASSAM AND 5 ORS.
REP BY THE SECRETARY TO THE GOVT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI- 781006

2:PRINCIPAL SECRETARY

BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
ASSAM.

3:THE DIRECTOR OF EDUCATION

BTC
ASSAM

4:CHAIRMAN OF THE EXPERT COMMITTEE
CONSTITUTED PURSUANT TO THE NOTIFICATION DTD. 28-10-2024
BTC
KOKRAJHAR.

5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)

BAKSA AND UDALGURI
KOKRAJHAR
ASSAM

6:THE INSPECTOR OF SCHOOLS

KOKRAJHAR
UDALGURI ANDBAKSA
KOKRAJHAR
ASSAM
------------
                                                     Page No.# 22/31

Advocate for : MRS. K DEVI
Advocate for : SC
BTC appearing for THE STATE OF ASSAM AND 5 ORS.



Linked Case : WP(C)/4551/2021

AHAMMED ALI AND 22 ORS
SON OF RAHIM BAKS

VILLAGE ALENGAMARI
PO KALAPANI BAZAR
DISTRICT BAKSA (WORKING AS GRADE IV IN UTTAR GOBARDHANA H.S.
SCHOOL)

2: MAHESH DAS
SON OF HARESWAR DAS

VILLAGE DHARAMTALA
PO
DISTRICT BAKSA (WORKING AS GRADE IV IN KUMARIKATA GIRLS HIGH
SCHOOL)

3: GHANASHYAM BASUMATARY
SON OF LATE LAODUM BASUMATARY
VILLAGE CHAITANGURI
PO SONAPHULI

DISTRICT BAKSA (WORKING AS GRADE IV IN BHADRA HAGJER BODO
HIGH SCHOOL)

4: THAKUR DAS
SON OF LATE DHANESWAR DAS

VILLAGE GALI
PO CHAMUAGATI

DISTRICT BAKSA (WORKING AS GRADE IV IN SANI MANDIR HIGH
SCHOOL)

5: JATINDRA NATH BORO
SON OF LATE GASAM BORO

VILLAGE HUDUKHATA

PO HUDUKHATA
                                                      Page No.# 23/31

DISTRICT BAKSA (WORKING AS GRADE IV IN MADHYA BIJNI HIGH
SCHOOL)

6: SAMBARI KACHARY
WIFE OF LATE THANESAR KASARI

VILLAGE CHANBARIKHUTI

PO BARI MUKH

DISTRICT BAKSA (WORKING AS GRADE IV IN BAPUJI HIGH SCHOOL)

7: TAPAN KUMAR BRAHMA
SON OF LATE SAKARAM BRAHMA
VILLAGE BHUKAMARI
PO SALBARI
DISTRICT BAKSA (WORKING AS GRADE IV IN D.T.B.M. NABAJAGARAN
HIGH SCHOOL)

8: RAMESH CHANDRA DAS
SON OF LATE BHADRESWAR DAS
VILLAGE BARAPETA
PO MAINAMATA
DISTRICT BAKSA (WORKING AS GRADE IV IN BARAPETA HIGH SCHOOL)

9: HARISH CHANDRA NATH
SON OF LATE UMESH CHANDRA NATH
VILLAGE GHAGAPAR
PO JALAH GATE
DISTRICT BAKSA (WORKING AS GRADE IV IN LAKHIMI HIGH SCHOOL)

10: DAMBAR UPRETY
SON OF LATE DILLI UPRETY
VILLAGE BHUTANKHULI
PO DIHIRA
DISTRICT BAKSA (WORKING AS GRADE IV IN SRIPANCHAMI HIMALU
HIGH SCHOOL)

11: BHUDHMAL RAMCHIARY
SON OF LATE BABU RAMCHIARY
VILLAGE PADMAPAR
PO PADMAPAR
DISTRICT BAKSA (WORKING AS GRADE IV IN PADMA ANANDA HIGH
SCHOOL)

12: DEBEN CHANDRA DAS
SON OF LATE MAHESH CHANDRA DAS
VILLAGE GANOKPARA
                                                      Page No.# 24/31

PO KATALPARA
DISTRICT BAKSA (WORKING AS GRADE IV IN MADHYA HOWLY HIGH
SCHOOL)

13: RAJANI HALOI
SON OF LATE CHANDRA KANTA HALOI
VILLAGE MURKUCHIPARA
PO NIZ BANGALIPARA
DISTRICT BAKSA (WORKING AS GRADE IV IN MURKUCHIPARA HIGH
SCHOOL)

14: ACHYUT BORO
SON OF LATE CHANDI CHARAN BORO
VILLAGE NIZ DEFELI
PO PASCHIM JAHAGAON
DISTRICT BAKSA (WORKING AS GRADE IV IN SIKNA BORO HIGH
SCHOOL)

15: PASHAN MANDAL
SON OF LATE JIBAN MANDAL
VILLAGE AHIYANBARI
PO LATIBARI
DISTRICT BAKSA (WORKING AS GRADE IV IN CHIYABARI HIGH SCHOOL)

16: RINGKHANG BASUMATARY
SON OF PUNIRAM BORO
VILLAGE NIJDEFILI
PO NIJDEFILI
DISTRICT BAKSA (WORKING AS GRADE IV IN J.N.D.MILAN HIGH SCHOOL)

17: JITEN BARMAN
SON OF BAHIRAM BARMAN
VILAGE LAKSHIPAR
PO DEVACHARA
DISTRICT BAKSA (WORKING AS GRADE IV IN ANCHALIK HIGH SCHOOL)

18: MD MAINUL ALI
SON OF HABIBOR RAHMAN
VILLAGE MADHAPUR
PO MADHAPUR
DISTRICT BAKSA (WORKING AS GRADE IV IN MADHAB DEV VIDYAPITH
HIGH SCHOOL)

19: GOPAL BASUMATARY
SON OF LATE JETHIRAM BASUMATARY
VILLAGE DANGAMAKHA
PO DENGAMAKHA
DISTRICT BAKSA (WORKING AS GRADE IV IN ALARI HIGH SCHOOL)
                                                    Page No.# 25/31


20: BIPIN BORO
SON OF LATE GANDHA BORO
VILLAGE NIZ DEFELI
PO NIZ DEFELI
DISTRICT BAKSA (WORKING AS GRADE IV IN DEFELI ADARSHA HIGH
SCHOOL)

21: KAMALA KANTA BORO
SON OF BHANAN BORO
VILLAGE BAGULAMARI
PO BAGULAMARI
DISTRICT BAKSA (WORKING AS GRADE IV IN BAGULAMARI ANCHALIK
HIGH SCHOOL)

22: NASIR UDDIN AHMED
SON OF LATE NAZAR ALI
VILLAGE KHANDAKER
PO DHEPANGAON
DISTRICT BAKSA (WORKING AS GRADE IV IN KHANDIKAR HIGH
SCHOOL)

23: BHALAN CHANDRA BORO
SON OF LATE THAORIA BORO
VILLAGE DIGPUR
PO JOPADONG
DISTRICT BAKSA (WORKING AS GRADE IV IN JOPADONG HIGH SCHOOL)
VERSUS

THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-6

2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
 KAHILIPARA
 GUWAHATI-781019.

 3:THE SECRETARY
IBA
 BODOLAND TERRITORIAL COUNCIL
 KOKRAJHAR
 PO AND DISTRICT KOKRAJHAR
ASSAM.
                                                        Page No.# 26/31

4:THE DEPUTY SECRETARY (EDUCATION)
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
PO AND DISTRICT KOKRAJHAR
ASSAM.

5:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
PO AND DISTRICT KOKRAJHAR
ASSAM.

6:THE INSPECTOR OF SCHOOLS
BAKSA DISTRICT CIRCLE
MUSALPUR
DISTRICT BAKSA
ASSAM.

7:THE ADDITIONAL PRINCIPAL SECRETARY
BTC AND CHAIRMAN
DISTRICT SCRUTINY COMMITTEE
BAKSA.
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 6 ORS



Linked Case : WP(C)/673/2023

BRAJEN NATH AND 16 ORS
S/O -LATE DHARARAM NATH

P/R - VILLAGE -KALBARI
P.O. -KALBARI
DISTRICT -BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN BATIAMARI HIGH SCHOOL)

2: BASIR ALI
S/O -LATE KASIM ALI
P/R - VILLAGE -GOPINATHPUR
P.O. -KUMARIKATA
DISTRICT -BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN KUMARIKATA HIGH MADRASSA)

3: AYATULLA ALI
S/O -LATE RAFULLA ALI
                                                    Page No.# 27/31

P/R - VILLAGE -OUGURI
P.O. -BHOGPUR
DISTRICT -BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN BETNA KAURBAHA MILAN HIGH
SCHOOL)

 4: MANDIR BORO
S/O -LATE LAKHI KANTA BORO
P/R - VILLAGE -SIMLABARI
P.O. -NAYABASTI
DISTRICT -BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN B.R. BRAHMA HIGH SCHOOL)

 5: PHANINDRA MOSAHARY
S/O -HADRIRAM MOSAHARY
P/R - VILLAGE -MAIRAJHAR
P.O. -MAIRAJHAR
DISTRICT -BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN MAIRAJHAR BRAHMAMAYEE
HIGH SCHOOL)

 6: GOPAL NATH
S/O -LATE DEURAM NATH
P/R - VILLAGE -BARAMA
P.O. -DAHKAUNAI
P.S.- BARAMA
DISTRICT -BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN HEREMJAR H.S. SCHOOL)

 7: PABAN CH. NATH
S/O -CHANDRAKANTA NATH
P/R - VILLAGE -KALBARI
P.O. -NAOKATA
P.S.- GORESHWAR
DISTRICT -BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN KALBARI MILAN HIGH SCHOOL)

 8: KASHAB DAS
S/O -LATE GHANAKANTA DAS
P/R - VILLAGE -DEBACHARA
P.O. -BARAMA
P.S. - BARAMA
DISTRICT -BAKSA
(WORKING AS GRADE-IV EMPLOYEE IN KANALATA HIGH SCHOOL)

9: LAL BAHADUR CHETRY
S/O -BHIM BAHADUR CHETRY
P/R - VILLAGE -RANENDRAPUR
                                                      Page No.# 28/31

P.O. -KAHURANG
DISTRICT -UDALGURI
(WORKING AS GRADE-IV EMPLOYEE IN KAHURANG HIGH SCHOOL)

 10: KAILASH ROY
S/O -RABI RAM ROY
P/R - VILLAGE -BIJULIPARA
P.O. -CHANDRAPARA
P.S.- KOKRAJHAR
(WORKING AS GRADE-IV EMPLOYEE IN CHANDRAPARA HIGH SCHOOL)

 11: PARIMAL CHANDRA ROY
S/O -BIREN CHANDRA ROY
P/R - VILLAGE -SUKHATI KHATA
P.O. -RUPSHI
P.S. - GOURIPUR
DISTRICT -KOKRAJHAR
(WORKING AS GRADE-IV EMPLOYEE IN RUPSHI GIRLS HIGH SCHOOL)

 12: BAHARUDDIN SK.
S/O -MD. MAHAMMAD ALI
P/R - VILLAGE -TETELIGURI
P.O. -TETELIGURI
P.S. - BAORAGURI
DISTRICT -KOKRAJHAR
(WORKING AS GRADE-IV (M.E. LEVEL) EMPLOYEE IN TETELIGURI HIGH
SCHOOL)

 13: RABILAL MURMU
S/O -LAKHAN MURMU
P/R - VILLAGE -MODATI
P.O. -GUABARI
P.S.- GOSSAIGAON
DISTRICT -KOKRAJHAR
(WORKING AS GRADE-IV EMPLOYEE IN VIDYAPITH HIGH SCHOOL)

 14: JIBAN CHANDRA BARMAN
S/O -SUSHIL BARMAN
P/R - VILLAGE -ANGARKATA PT-III
P.O. -BOGRIBARI
P.S. - BOGRIBARI
DISTRICT -KOKRAJHAR
(WORKING AS GRADE-IV EMPLOYEE IN UCHHA MADHYAMIK VIDYALAY)

 15: MADHABI ROY
S/O -LATE KALIPADA ROY
P/R - VILLAGE -JAMADARPARA
P.O. -RAINADABRI
                                                   Page No.# 29/31

P.S. - KOKRAJHAR
DISTRICT -KOKRAJHAR
(WORKING AS L.D.A. IN RAINADABRI HIGH SCHOOL)

 16: RABIRAM DAS
S/O -LAKHI KANTA DAS
P/R - VILLAGE -KURSHAKATI
P.O. -MOLANDUBI
P.S. - KAZIGAON
DISTRICT -KOKRAJHAR
(WORKING AS GRADE-IV EMPLOYEE IN KURSHAKATI HIGH SCHOOL)

 17: DHAJEN CH. ROY
S/O -LATE DHIRENDRA ROY
P/R - VILLAGE -BALDIABATHAN
P.O. -SAKTI ASHRAM
P.S.- FAKIRGRAM
DISTRICT -KOKRAJHAR
(WORKING AS GRADE-IV EMPLOYEE IN BALDIABATHAN HIGH SCHOOL)
 VERSUS

THE STATE OF ASSAM AND 8 ORS
REP. BY THE PRINCIPAL SECRETARY

BODOLAND TERRITORIAL COUNCIL

KOKRAJHAR
ASSAM (B.T.A.D.).

2:THE DIRECTOR OF SECONDARY EDUCATION
 BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
 (B.T.A.D.)
ASSAM.

3:THE BODOLAND TERRITORIAL COUNCIL
REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION
BODOFA NWGWR
KOKRAJHAR
P.O. AND DISTRICT -KOKRAJHAR
ASSAM.

4:THE DEPUTY SECRETARY (EDUCATION)
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
P.O. AND DISTRICT-KOKRAJHAR
ASSAM.
                                                                                      Page No.# 30/31

             5:THE DIRECTOR OF EDUCATION
             BODOLAND TERRITORIAL COUNCIL
             KOKRAJHAR
             P.O. AND DISTRICT-KOKRAJHAR
             ASSAM.

             6:THE INSPECTOR OF SCHOOLS
             BAKSA DISTRICT CIRCLE
             MUSHALPUR
             DISTRICT-BAKSA
             ASSAM.

             7:THE INSPECTOR OF SCHOOLS
             UDALGURI DISTRICT CIRCLE
             UDALGURI
             ASSAM.

             8:THE INSPECTOR OF SCHOOLS
             KOKRAJHAR DISTRICT CIRCLE
             KOKRAJHAR
             ASSAM.

             9:THE ADDITIONAL PRINCIPAL SECRETARY
             BTC AND CHAIRMAN
             DISTRICT SCRUTINY COMMITTEE
             BAKSA.
             ------------
             Advocate for : MRS. K DEVI
             Advocate for : SC
             BTC appearing for THE STATE OF ASSAM AND 8 ORS



                                     BEFORE
                         HONOURABLE MR. JUSTICE KARDAK ETE

                                              ORDER

Date : 06.02.2026

Heard Ms. K. Devi, learned counsel for the petitioner.

On the prayer of Ms. B. Bora, learned Standing Counsel, BTC, list this matter after 3 (three) weeks so as to enable her to obtain instruction. Ms. K. Devi, learned counsel to furnish copy of the writ petition to the learned Standing Counsel, BTC.

Page No.# 31/31

Ms. H. Terangpi, learned counsel for the respondent is also present.

Interim order, if any, passed earlier shall continue till then.

JUDGE

Comparing Assistant