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Page No.# 1/9 vs The State Of Assam And 4 Ors
2026 Latest Caselaw 811 Gua

Citation : 2026 Latest Caselaw 811 Gua
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/9 vs The State Of Assam And 4 Ors on 6 February, 2026

                                                                   Page No.# 1/9

GAHC010004712026




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/210/2026

         MESER ALI AND 41 ORS
         S/O. ABDUL KHALEK, ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
         REVENUE CIRCLE HAJO, DIST. KAMRUP ASSAM, PRESENTLY RESIDING
         AT NO. 1 DOKANIA (RESERVE), P.S. AND REVENUE CIRCLE- HAJO,DIST.
         KAMRUP (ASSAM)

         2: NUR HOQUE
          S/O. SOMEJ ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND REVENUE
         CIRCLE- HAJO
          DIST. KAMRUP ASSAM
          PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
          P.S. AND REVENUE CIRCLE- HAJO
         DIST. KAMRUP (ASSAM)

         3: PORIA PARBIN
          D/O. ABDUL KARIM ORIGINALLY RESIDED AT VILL. BANGALPARA P.S.
         AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
          PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
          P.S. AND REVENUE CIRCLE- HAJO
         DIST. KAMRUP (ASSAM)

         4: HAYBAR ALI
          S/O. MACHLEM ALI ORIGINALLY RESIDED AT VILL. BHELKAR NO. 2 P.S.
         AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
          PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
          P.S. AND REVENUE CIRCLE- HAJO
         DIST. KAMRUP (ASSAM)

         5: HASMAT ALI
          S/O. CHANDU MIYA ORIGINALLY RESIDED AT VILL. SARABORI P.S. AND
         REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
          PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
          P.S. AND REVENUE CIRCLE- HAJO
         DIST. KAMRUP (ASSAM)
                                                            Page No.# 2/9


6: CHABER ALI
 ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND REVENUE CIRCLE
HAJO DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

7: AMIR ALI
 S/O. BAHEJ ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO
DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

8: NAYAN SHEK
 S/O. LATE OHED ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S.
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

9: AHAB ALI
 S/O- ACHMAT ALI
 ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND REVENUE CIRCLE
HAJO
 DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

10: TOCHIRAN NESSA
W/O. JAINUDDIN ALI ORIGINALLY RESIDED AT VILL. NO. 2 BHELKAR P.S.
AND REVENUE CIRCLE HAJO
 DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

11: MAYFUL KHATUN
W/O. RAHIM BADSHA ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

12: CHURMAN ALI
                                                             Page No.# 3/9

S/O. RAHMAT ALI ORIGINALLY RESIDED AT VILL. BARKHALIHAMARI P.S.
AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

13: HABIBUR RAHMAN
 S/O. ACHMAT ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

14: MOYNAL HOQUE
 S/O. IMAN HUSSAIN ORIGINALLY RESIDED AT VILL. NO. 2 BHELKAR P.S.
AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

15: SAKINA KHATUN
W/O. JULHAS ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S.
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

16: RAHIM BADSHA
 S/O. BANIJ SHEKH ORIGINALLY RESIDED AT VILL. BARKHALIHAMARI
P.S. AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

17: DEWAN ALI
 S/O. ABDUR RASHID ORIGINALLY RESIDED AT VILL. NO. 2 BHELKAR P.S.
AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

18: SAFIQUL ISLAM
 S/O. MAJIBUR RAHMAN ORIGINALLY RESIDED AT VILL. TAPABORI P.S.
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)
                                                            Page No.# 4/9

19: ASUR UDDIN
 S/O. AMIR ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

20: RAHICH ALI
 S/O. AINUDDIN ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

21: BANET ALI
 S/O. HAJARAT ALI ORIGINALLY RESIDED AT VILL. BARALAKHAITY P.S.
MANGALDAI
 DIST
 DARRANG
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

22: MOFIDA KHATUN
W/O. SUROZ ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

23: HABEJ ALI
 S/O. JONAB ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

24: SAMAD ALI
 S/O. JONAB ALI ORIGINALLY RESIDED AT VILL. PANDITOR PAM P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

25: LOKMAN ALI
 S/O. ACHMAT ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
                                                           Page No.# 5/9

P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

26: ADARI BEGUM
W/O. JIL HUSSAIN ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

27: HALIM ALI
 S/O. SHAJAMAL ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

28: ABUL HUSSAIN
 S/O. NAYAN ALI ORIGINALLY RESIDED AT VILL. TAPABORI PRESENTLY
RESIDING AT NO. 1 DOKANIA
 P.S. AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102

29: RABIYA KHATUN
W/O. SHAJAMAL ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

30: JIL HUCHEN
 S/O. OCHUMUDDIN AHMED ORIGINALLY RESIDED AT VILL. TAPABORI
P.S. AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

31: CHAHAJAHAN ALI
 S/O. SADA MIYA (PETITIONER IN 2017) ORIGINALLY RESIDED AT VILL.
TAPABORI P.S. AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN-
781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

32: ANNA KHATUN
W/O. ASMAT ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
                                                            Page No.# 6/9

P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

33: ABU BAKKAR
 S/O. HABIBAR RAHMAN ORIGINALLY RESIDED AT VILL. TAPABORI P.S.
AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

34: MAMOD ALI
 S/O. LALCHAN ORIGINALLY RESIDED AT VILL. TAPABORI P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

35: MESER ALI
 S/O. MUSHA SHEIKH ORIGINALLY RESIDED AT VILL. NO. 2 BHELKAR P.S.
AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

36: KADDUCH ALI
 S/O. PASA SHEIKH ORIGINALLY RESIDED AT VILL. KURIHAMARI
 BORCHULIA P.S. MUKALMUA
 DIST- NALBARI
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

37: ANOWAR HUSSAIN
 S/O. ECHAHAK ALI ORIGINALLY RESIDED AT VILL. TAPABORI P.S.
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

38: JAYAN ALI
 S/O. MAINAL HOQUE ORIGINALLY RESIDED AT VILL. NO.2 BHELKAR P.S.
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

39: ACHURUDDIN
 S/O. AKTAR ALI ORIGINALLY RESIDED AT VILL. CHARAL PARA P.S.
                                                          Page No.# 7/9

CHHAYGAON
DIST. KAMRUP
PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

40: DILOWAR HUSSAIN
 S/O. ACHMAT ALI ORIGINALLY RESIDED AT VILL. BANGAL PARA P.S. AND
REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

41: HALIMA KHATUN
W/O. MERAJUL HOQUE ORIGINALLY RESIDED AT VILL. TAPABORI P.S.
AND REVENUE CIRCLE HAJO DIST. KAMRUP ASSAM PIN- 781102
 PRESENTLY RESIDING AT NO. 1 DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM)

42: HALIMA KHATUN
W/O. CHARHAB ALI ORIGINALLY RESIDED AT VILL. GAOBURAH PAM
 P.S. AND REVENUE CIRCLE HAJO
 DIST. KAMRUP ASSAM PIN- 781102 PRESENTLY RESIDING AT NO. 1
DOKANIA (RESERVE)
 P.S. AND REVENUE CIRCLE- HAJO
DIST. KAMRUP (ASSAM

VERSUS

THE STATE OF ASSAM AND 4 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY,
REVENUE AND DISASTER MANAGEMENT DEPARTMENT, DISPUR,
GUWAHATI -781006

2:THE DEPUTY COMMISSIONER
 KAMRUP DISTRICT
ASSAM- 781031

3:THE CIRCLE OFFICER
 HAJO REVENUE CIRCLE
 KAMRUP DISTRICT
ASSAM 781102.

4:THE SUPERINTENDENT OF POLICE
 KAMRUP DISTRICT
ASSAM 781031
                                                                        Page No.# 8/9

            5:THE OFFICER IN CHARGE
             HAJO POLICE STATION
             DIST- KAMRUP
            ASSAM-78110

Advocate for the Petitioner   : MR. A R BHUYAN, MR M KHAN,MR S ABDULLAH,MR Z
HUSSAIN

Advocate for the Respondent : GA, ASSAM, SC, REVENUE




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                        ORDER

06.02.2026

Heard Mr. A.R. Bhuyan, learned counsel for the petitioners; Mr. A. Bhattacharya, learned counsel for the respondent No. 1; and Mr. S.R. Barua, learned counsel for the respondent Nos. 2 - 5.

Mr. Bhuyan submits that the petitioners have already filed one additional affidavit, but the same has not been placed on record. Mr. Bhuyan further submits that the petitioners may be permitted to file another additional affidavit, bringing on record some orders passed by this Court, in the year 2001, in W.P. (C) No. 8433/2001.

On the other hand, Mr. Barua submits that he may also be granted some time to file affidavit-in-opposition.

The prayers are allowed.

List the matter after three weeks, tagging the additional affidavit and the affidavit-in-opposition.

Till then, the interim order passed earlier shall continue.

JUDGE Page No.# 9/9

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