All Btc Minority Students Union vs The Union Of India
2026 Latest Caselaw 803 Gua

Gauhati High Court

All Btc Minority Students Union vs The Union Of India on 5 February, 2026

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GAHC010144022025




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : PIL/30/2025

         ALL BTC MINORITY STUDENTS UNION
         HAVING ITS HEAD OFFICE AT BHOTGAON, KOKRAJHAR, BTC , ASSAM,
         783370, THROUGH ITS PRESIDENT TAISON HUSSAIN, MOKIBUL HUSSAIN,
         DARKUCHI, KAMRUP, ASSAM



         VERSUS

         THE UNION OF INDIA
         REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS,
         NORTH BLOCK, NEW DELHI-110001

         2:THE MINISTRY OF EXTERNAL AFFAIRS TO THE GOVERNMENT OF INDIA
          REPRESENTED BY THE SECRETARY
          MINISTRY OF EXTERNAL AFFAIRS
          SOUTH BLOCK
          NEW DELHI-110001

         3:THE STATE OF ASSAM
          REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
         ASSAM
          DISPUR
          GUWAHATI-781006

         4:THE DIRECTOR
          FOREIGNERS REGIONAL REGISTRATION OFFICE (FRRO)
          EAST BLOCK-VIII
          LEVEL-V
          SECTORI
          R.K. PURAM
          NEW DELHI

         5:NATIONAL HUMAN RIGHTS COMMISSION (NHRC
                                                                      Page No.# 2/3

           BE REPRESENTED BY THE SECRETARY GENERAL
           CHIEF EXECUTIVE OFFICER OF THE COMMISSION MANAV ADHIKAR
           BHAWAN
           BLOCK-C
           GPO COMPLEX
           INA
           NEW DELHI

           6:ASSAM STATE HUMAN RIGHTS COMMISSION
            REPRESENTED BY ITS CHIEF SECRETARY CHIEF EXECUTIVE OFFICER OF
           THE COMMISSION BODOFA UN BRAHMA PATH
            RUPNAGAR
            GUWAHATI
           ASSAM
            781032

           7:ASSAM STATE LEGAL SERVICES AUTHORITY
            BE REPRESENTED BY ITS MEMBER SECRETARY GAUHATI HIGH COURT
           PREMISES
            GUWAHATI
           ASSAM

           8:DIRECTOR GENERAL OF POLICE
           ASSAM POLICE HEADQUARTERS
            ULUBARI
            GUWAHATI
           ASSAM-781007

           9:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
            BORDER PROTECTION AND DEVELOPMENT DEPARTMENT
            2ND FLOOR
            CM BLOCK
            JANATA BHAWAN
            DISPUR
            GUWAHATI
           ASSAM
            78100

For the appellant/petitioner(s) :       Mr. A. R. Bhuyan, Advocate


For the Respondent(s)               :   Ms. R. Barua, Advocate

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-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

05.02.2026 (Ashutosh Kumar, CJ)

An Adjournment Slip has been circulated by the learned counsel for the respondents with the consent of the learned counsel for the petitioner.

Let this matter come up for consideration on 11.03.2026.

                       JUDGE           CHIEF JUSTICE




Comparing Assistant