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Gauhati High Court
Page No.# 1/7 vs The State Of Assam And 10 Ors on 2 February, 2026
Page No.# 1/7
GAHC010037152017
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5261/2017
DURGA PRASAD VERMA and 48 ORS.
S/O- LATE P N VERMA, R/O- H NO. 52, DATAPARA, FATASHIL AMBARI,
GUWAHATI, DIST- KAMRUPM
2: SRI BISWAJIT ROY
S/O SRI BINAPANI SARKAR R/O MATHAGHARIA P.O. NOONMATI DIST.
KAMRUPM
3: DIPAK KALITA
S/O SRI PUSPA RAM KALITA R/O VILL. BAGARIBARI
P.O. ORANG DIST. UDLAGUIR PERMANENT ADDRESS C/O P.K. BARUAH
HOUSE NO. 20 UZAN BAZAR DIST. KAMRUPM TEMPORARY ADDRESS
4: ARUN BORAH
S/O SRI HEMA CHANDRA BORAH R/O VILL. BORBHUGIA
P.O. JAMUGURI HAT DIST. SONITPUR
5: HIMANSHU BARUA
S/O SRI DEBEN BARUA R/O DALAIPARA P.O. GOLONGGHAT DIST.
UDALGURI
6: UPEN BASUMATARY
S/O SRI THOLESWAR BASUMATARY R/O UDALIPATHAR P.O. RATAN PUR
DIST. GOLAGHAT
7: DHURBAJYOTI KALITA
S/O SRI BIPIN KALITA R/O VILL TOKRADIA P.O. HAJO DIST. KAMRUP
8: BIPUL SARMA
S/O SRI NAGEN SARMA R/O BONKOWAR NAGAR
KHARGHULI GUWAHATI
DIST. KAMRUPM
9: DIPAK CHANDRA DAS
Page No.# 2/7
S/O LATE PHATIK CH. DAS R/O SINGRA P.O. HINGULI DIST. KAMRUP
10: DIPAK BAISHYA
S/O SRI HARASWAR BAISHAYA R/O VILL. NIZ SANITPUR DIST.
BAKSABTAD
11: MONOJ SAIKIA
S/O LATE GHANA SHYAM SAIKIA R/O PUNAKAMDEV P.O. SANEKUCHI
DIST. NALBARI
12: RABIN CHANDRA DAS
S/O LATE AMRIT CH. DAS R/O AMRANGA
TALUKDAR PARA P.O. AMRANGA BARIHAT DIST. KAMRUP.
13: SAMEER BASUMATARY
S/O SRI NAGEN BASUMATARY R/O VILL. PANIGAON P.O. MISSA DIST.
NAGAON
14: KULENDRA CHOUDHURY
S/O RAMANI CHOUDHURY R/O VILL. ATHARA P.O. PUTHIMARI DIST.
KAMRUP
15: RATUL BARMAN
S/O SRI MDHURAM BARMAN R/O. VILL. MAKHIBAHA P.O. MAKHIBAHA
DIST. NALBARI
16: DIPEN BARMAN
S/O LATE SIVNATH BARMAN R/O VILL. BHAMPUR P.S. BELSAR DIST.
NALBARI
17: MRIDUL HAQUE
S/O MUBARAK HUSSAIN R/O VILL. MAROI P.S. SIPAJHAR DIST. DARRANG
18: BAPAN CHOUDHURY
S/O SRI MANIK CHOUDHURY R/O VILL. SARAIGHAT P.O. DUMUNI
CHOWKI DIST. KAMRUP
19: HASMAT ALI
S/O HAZARAT ALI R/O VILL. NO. 2 ISLAMPUR BLOCK P.O. DHARAMPUR
DIST. LAKHIMPUR
20: NIRANJAN BARUAH
S/O SRI HEMA BARUAH R/O VILL. DALAIPARA P.O. DALONGGHAT DIST.
UDALGURI.
21: HEMANTA KR. DAS
S/O SRI KARUN KANTA DAS R/O VILL. BISHNUPUR
P.O. BHELLA DIST. BARPETA
Page No.# 3/7
22: JITEN KALITA
S/O LATE KHAEGN KALITA R/O VILL. TOKRADIA P.O. TOKRADIA DIST.
KAMRUP
23: CHANDAN BARO
S/O LATE BHADRESWAR BARO R/O VILL. DHULABARI CHARAMPARA
P.O. DEULKUCHI DIST. BAKSA
24: APURBA DEKA
S/O SRI NILAKANTA DEKA R/O VILL. DALOIPARA P.O. DALANGGHAT
DIST. UDALGURI
25: JADU SWARGIARY
S/O LATE SUPARAM SWARGIARY R/O VILL. DHULABARI
P.O. DEULKUCHI DIST. BAKSA.
26: AMAL NATH
S/O SRI BASANTA NATH R/O VILL. BORPALAIH P.O. BORPALAIH DIST.
KAMRUPM
27: AKHTARUL HOQUE
S/O SAMSUDDIN AHMED R/O VILL. MAROI P.O. MAROI P.S SIPAJHAR
DIST. DARRANG
28: ARUP KAKATI
S/O LATE RANJIT KAKATI R/O PUB BHASKAR GIRI
KHARGHULI GUWAHATI
DIST. KAMRUPM
29: MD. NURUL HAQUE
S/O LATE MOJIBUR MOULANA R/O VILL. BIRKUCHI
GATE NO. 3 P.O. NARENGI DIST. KAMRUPM
30: BINOD DAS
S/O SRI KHAGEN DAS R/O VILL. SARANIA MAJKUFCHI P.O. AMRANGA
BARIHAT DIST. KAMRUP.
31: MIHIR BANIK
S/O LATE SUBHASH BANIK R/O. BIRKUCHI P.O. NARENGI DIST.
KAMRUPM
32: MANGAL HARI
S/O SRI KARTIK HARI R/O PANDU
MALIGAON P.O. PANDU DIST. KAMRUPM
33: DHARMENDRA SARMA
S/O SRI SUREN SARMA R/O VILL. SALMARA P.O. BEZERA DIST. KAMRUP
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34: RAMEN KALITA
S/O LATE HALADHAR KALITA R/O VILL. AMRANGA BARIHAT P.O.
AMRANGA DIST. KAMRUP
35: ROHILA BARO
S/O SRI NABIN BARO R/O. VILL. SILKJHAR P.O. GORESWAR DIST. BAKSA
36: NAYAN DAS
S/O SRI TARANI DAS R/O VILL. AMRNAGA TALUKDARPARA P.O.
AMRANGA BARIHAT. DIST. KAMRUPM
37: SUNIL DAS
S/O SRI JITEN DAS R/O VILL. AMRENGA BORIHAT P.O. AMRENGA
BORIHAT DIST. KAMRUP
38: MANJOY DAS
S/O SRI TARANI DAS R/O VILL. AMRENGA BORIHAT P.O. AMRENGA
BORIHAT DIST. KAMRUP
39: LAKSHIRAM DAS
S/O SRI RATNESWAR DAS R/O VILL. AMRENGA BORIHAT P.O. AMRENGA
BORIHAT DIST. KAMRUP
40: MANOJ RAJBONGSHI
S/O SRI BIPIN RAJBONGSHI R/O DAKSHIN BEZRA P.O. JANIGOG DIST.
NALBARI
41: KALPA DAS
S/O SRI ASWANI DAS R/O AMRANGA P.O. AMRANGA DIST. KAMRUP
42: TAPESWAR NATH
S/O LATE KESHAB CH. NATH R/O VILL. SARIGHAT P.O. DUMUNI CHOWKI
DIST. KAMRUP
43: CHINTUMONI DAS
S/O SONESWAR DAS R/O ASSAM ENGINEERING COLLEGE CAMPUS
JALUKBARI
GUWAHATI DIST. KAMRUPM
44: KRISHANU NATH
S/O SRI GOPAL NATH R/O JOYPUR
KHARGHULI NEAR DON BOSCO INSTITUTE GUWAHATI DIST. KAMRUPM
45: PRABJOT SINGH ARORA
S/O ARJAN SINGH ARORA R/O HOUSE NO. 210
GPS RAOD PANAJABARI
GUWAHATI-37 DIST. KAMRUPM
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46: PULAKESH BAYAN
S/O SRI BIREN BAYAN R/O PUB BONKOWAR NAGAR
KHARGHULI
GUWAHATI DIST. KAMRUPM
47: TUTUMONI TALUKDAR
D/O BANAMALI TALUKDAR R/O VILL - NAGAON DIST - BARPETA.
48: JAYANTA NATH
S/O LATE SHAMBHU RAM NATH R/O VILL - MOHIRPAR P.O - MOHIRPAR
DIST - BAKSA
49: SIMANTA GOGOI
S/O JITU GOGOI R/O VILL - KAZIRANGA DIST - GOLAGHAT
VERSUS
THE STATE OF ASSAM and 10 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
TOURISM DEPARTMENTA, DISPUR, GUWAHATI- 781006, DIST- KAMRUPM,
ASSAM
2:THE DIRECTOR OF TOURISM
GOVT OF ASSAM
STATION ROAD
PANBAZAR
GUWAHATI-01
3:THE MANAGING DIRECTOR
ASSAM TOURISM DEVELOPMENT CORPORATION LIMITED. ASOM
PARYANTAN BHAWAN 4TH FLOOR A.K. AZAD ROAD
PALTANBAZAR GUWAHATI
DIST. KAMRUPM
4:HOTEL BRAHMAPUTRA
REPRESENTED BY ITS GENERAL MANAGER M.G. ROAD
NEAR GAUHATI HIGH COURT DIST. KAMRUPM.
5:ASSAM ASHOK HOTEL CORPORATION LIMITED
HAVING ITS REGISTERED OFFICE AT HOTEL BRAHMAPUTRA
M.G. ROAD
DIST. KAMRUPM.
6:INDIA TOURISM DEVELOPMENT CORPORATION LIMITED
SCOPE COMPLEX
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CORE-8
6TH FLOOR
7-LODHI ROAD
NEW DELHI-110 003.
7:THE LABOUR COMMISSIONER
GOPINATH NAGAR
GUWAHATI-16
DIST. KAMRUPM.
8:THE ASSISTANT LABOUR COMMISSIONER
GOPINATH NAGAR
GUWAHATI-16
DIST. KAMRUPM.
9:M/S BRAHMAPUTRA ENTERPRISE
HAVING IT OFFICE AT 28
NEW RANI MARKET BELTOLA
GUWAHATI DIST. KAMRUPM. PIN 78102
10:M/S RM ENTERPRISE
GOGOI PATH
KHALIAMARI
DIST. DIBRUGARH PIN. 786001.
11:THE OFFICER IN CHARGE
PANBAZAR POLICE STATION PANBAZAR
GUWAHATI DIST. KAMRUP
Advocate for the Petitioner : MR.S KAKATI, MR.S N SARMA,MR.S BORTHAKUR,MR.J ROY
Advocate for the Respondent : GA, ASSAM, MR.R KALITA(R-9),MR.B D KONWAR(R-9),MR.R
BORPUJARI(R - 3),MS.D BURAGOHAIN(R-9)
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
02.02.2026
None appears for the petitioner on call.
However, Mr. R. Borpujari, learned counsel for the respondent No. 3 is
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present.
Mr. Borpujari submits that perhaps this matter becomes infructuous.
Since, the counsel of the petitioner is absent today, registry is directed to list
the matter again after a week.
In the event of subsequent non-representation of the petitioner, appropriate
order shall follow.
JUDGE
Comparing Assistant
