Citation : 2026 Latest Caselaw 1755 Gua
Judgement Date : 27 February, 2026
Page No.# 1/11
GAHC010173352023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2390/2023
BIREN MAJINDER BARUAH AND 4 ORS.
SON OF LATE SIVA CHANDRA MAJINDR BARUAH,
RESIDENT OF BETBARI, KAKOTY GAON,
P.O.- BETBARI, P.S.- SIBSAGAR,
ASSAM, PIN- 785640.
2: KHAGEN MAJINDER BARUAH
SON OF LATE SIVA CHANDRA MAJINDR BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
3: BIMAN MAJINDR BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
4: AUTUL MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
Page No.# 2/11
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
5: JITEN MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
6: JUGEN MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640
VERSUS
BULEN MAJINDER BARUAH AND 5 ORS.
SON OF LATE BHUPENDRA MAJINDER BARUAH,
RESIDENT OF BABUPATTY,
P.O.- SIBSAGAR,
DISTRICT- SIBSAGAR, ASSAM,
PIN- 785640.
2:HAMEN MAJINDER BARUAH
SON OF LATE BHUPENDRA MAJINDER BARUAH
RESIDENT OF BABUPATTY
P.O.- SIBSAGAR
Page No.# 3/11
DISTRICT- SIBSAGAR
ASSAM
PIN- 785640.
3:JYOTIRMOY MAJINDER BARUAH
SON OF LATE BHUPENDRA MAJINDER BARUAH
RESIDENT OF BABUPATTY
P.O.- SIBSAGAR
DISTRICT- SIBSAGAR
ASSAM
PIN- 785640.
4:PRAFULLA MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BARAGURI
P.O.- BORGURI
P.S.- TINSUKIA
DISTRICT- TINSUKIA
PIN- 786125.
5:HAREN MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF SALEKATI
ASEB
BONGAIGAON
P.O.- SALEKATI
DISTRICT- BONGAIGAON
PIN- 783369.
6:PUTUL MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF MAHANAGHAT
P.O.- MAHANAGHAT
Page No.# 4/11
DISTRICT- DIBRUGARH
ASSAM
PIN- 786008
Advocate for the Petitioner : MR. S N TAMULI, MR. R GHOSH,R MANDAL,MS. N
PODDAR,MR. C SHARMA,S K PODDAR,MS. A BEGUM,MS. P K ZANNAT
Advocate for the Respondent : MS P BORAH (R-1), MS. J PAUL (R-1)
Linked Case :
BIREN MAJINDER BARUAH AND 4 ORS.
VERSUS
BULEN MAJINDER BARUAH AND 5 ORS. H
------------
Advocate for : MR. S N TAMULI
Advocate for : appearing for BULEN MAJINDER BARUAH AND 5 ORS. H
Linked Case : I.A.(Civil)/1239/2024
BIREN MAJINDER BARUAH AND 4 ORS.
SON OF LATE SIVA CHANDRA MAJINDR BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
2: KHAGEN MAJINDER BARUAH
Page No.# 5/11
SON OF LATE SIVA CHANDRA MAJINDR BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
3: BIMAN MAJINDR BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
4: AUTUL MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
5: JITEN MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
VERSUS
Page No.# 6/11
BULEN MAJINDER BARUAH AND 5 ORS.
SON OF LATE BHUPENDRA MAJINDER BARUAH
RESIDENT OF BABUPATTY
P.O.- SIBSAGAR
DISTRICT- SIBSAGAR
ASSAM
PIN- 785640.
2:HAMEN MAJINDER BARUAH (SINCE DECASED)
SON OF LATE BHUPENDRA MAJINDER BARUAH
RESIDENT OF BABUPATTY
P.O.- SIBSAGAR
DISTRICT- SIBSAGAR
ASSAM
PIN- 785640.
3:JYOTIRMOY MAJINDER BARUAH (SINCE DECASED)
SON OF LATE BHUPENDRA MAJINDER BARUAH
RESIDENT OF BABUPATTY
P.O.- SIBSAGAR
DISTRICT- SIBSAGAR
ASSAM
PIN- 785640.
4:PRAFULLA MAJINDER BARUAH (SINCE DECASED)
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BARAGURI
P.O.- BORGURI
P.S.- TINSUKIA
DISTRICT- TINSUKIA
PIN- 786125.
5:HAREN MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF SALEKATI
ASEB
Page No.# 7/11
BONGAIGAON
P.O.- SALEKATI
DISTRICT- BONGAIGAON
PIN- 783369.
6:PUTUL MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF MAHANAGHAT
P.O.- MAHANAGHAT
DISTRICT- DIBRUGARH
ASSAM
PIN- 786008.
------------
Advocate for : MR. S N TAMULI
Advocate for : MS P BORAH appearing for BULEN MAJINDER BARUAH AND 5
ORS.
Linked Case : I.A.(Civil)/2616/2023
BIREN MAJINDER BARUAH AND 5 ORS.
SON OF LATE SIVA CHANDRA MAJINDR BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
2: KHAGEN MAJINDER BARUAH
SON OF LATE SIVA CHANDRA MAJINDR BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
Page No.# 8/11
ASSAM
PIN- 785640.
3: BIMAN MAJINDR BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
4: AUTUL MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
5: JITEN MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
ASSAM
PIN- 785640.
6: JUGEN MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BETBARI
KAKOTY GAON
P.O.- BETBARI
P.S.- SIBSAGAR
Page No.# 9/11
ASSAM
PIN- 785640.
VERSUS
BULEN MAJINDER BARUAH AND 5 ORS.
SON OF LATE BHUPENDRA MAJINDER BARUAH
RESIDENT OF BABUPATTY
P.O.- SIBSAGAR
DISTRICT- SIBSAGAR
ASSAM
PIN- 785640.
2:HAMEN MAJINDER BARUAH
SON OF LATE BHUPENDRA MAJINDER BARUAH
RESIDENT OF BABUPATTY
P.O.- SIBSAGAR
DISTRICT- SIBSAGAR
ASSAM
PIN- 785640.
3:JYOTIRMOY MAJINDER BARUAH
SON OF LATE BHUPENDRA MAJINDER BARUAH
RESIDENT OF BABUPATTY
P.O.- SIBSAGAR
DISTRICT- SIBSAGAR
ASSAM
PIN- 785640.
4:PRAFULLA MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF BARAGURI
P.O.- BORGURI
P.S.- TINSUKIA
DISTRICT- TINSUKIA
PIN- 786125.
Page No.# 10/11
5:HAREN MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF SALEKATI
ASEB
BONGAIGAON
P.O.- SALEKATI
DISTRICT- BONGAIGAON
PIN- 783369.
6:PUTUL MAJINDER BARUAH
SON OF LATE SURESH CHANDRA MAJINDER BARUAH
RESIDENT OF MAHANAGHAT
P.O.- MAHANAGHAT
DISTRICT- DIBRUGARH
ASSAM
PIN- 786008.
------------
Advocate for : MR. S N TAMULI
Advocate for : appearing for BULEN MAJINDER BARUAH AND 5 ORS.
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
27.02.2026 Learned counsel Ms. S. Bhoumik on behalf of learned counsel for the respondent No. 1, Ms. P. Borah with the consent of the other side has prayed for adjournment. Prayer is allowed. List this matter after 2 (two) weeks.
JUDGE Page No.# 11/11
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