Citation : 2026 Latest Caselaw 1732 Gua
Judgement Date : 27 February, 2026
Page No.# 1/43
GAHC010007452026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/244/2026
MATIZA KHATUN AND 221 ORS
W/O-LT. ABDUL MATALIB, VTC UZANMARI, P.O.- SIMALUGURI,SUB
DISTRICT- NAGAON, DISTRICT- NAGAON, ASSAM, PIN- 782426
2: ISLAM UDDIN
S/O- LT ABDUL MALEK
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
PIN- 782426
3: JAHED ALI
C/O. SAMD UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
4: ABUL KALAM
S/O- SURJAT ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
PIN- 782426
5: FAYJUL HOQUE
S/O FALU SHAK
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 2/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
PIN- 782426
6: AFAJ ALI
S/O ABDUL MALEK
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
PIN- 782426
7: SULTAN ALI
S/O-MAYDHAR ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
8: IDISE ALI
S/O- HAJRAT ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
9: RAHIM AL
S/O- ABDUL MALEK
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
10: ABDUL RAHMAN
S/O- LATE AHAMMAD ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
11: ABDUL BATEN
S/O- MACHUM ALI
Page No.# 3/43
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
12: JAINAL UDDIN
S/O- LT.RUSMAT ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
13: AIJUL ISLAM
S/O-LATE. ABDUL GAFUR
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
14: AKBAR ALI
W/O- LATE NABI HUSSAIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
15: RAHIMA KHATUN
W/O- NABI HUSSAIN VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
16: ABDUL HEKIM
S/O- LATE ABDUL GAFUR
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
17: SAIDUL ISLAM
S/O- LATE ABDUL GAFUR
VTC UZANMARI
Page No.# 4/43
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
18: SIRAJUL ISLAM
S/O- ABDUL SALAM
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
19: ABU HANIFA
S/O- NAMAR ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
20: MERA KHATUN
S/O- ABDUL GAFUR
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
21: SAIFUL ISLAM
S/O- ABDUL GAFUR
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
22: KHALILUR RAHMAN
S/O- TAHER ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
23: ISMAIL HUSSAIN
S/O- KHALILUR RAHMAN
VTC-UZANMARI
Page No.# 5/43
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
24: ABU BAKKAR SIDDIQUE
S/O- ISMAIL HUSSAIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
25: FALAL UDDIN
S/O- ABDUL MOTALIB
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
PIN- 782426
26: JELEHA KHATUN
W/O- ABDUL MOTALIB
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
27: AMINUL HOQUE
S/O- ABDUL MOTALIB
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
28: NUR HUDA
S/O- ABDUL MOTALIB
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
29: RUHUL AMIN
S/O- ABDUL MOTALIB
Page No.# 6/43
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
30: HABIKUL ISLAM
S/O- ABUL KASEM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
31: RABIYA KHATUN
W/O- AJIJUR RAHMAN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
32: SAIFUL ISLAM
S/O- ABUL KASEM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
33: RAMJAN ALI
S/O- ABDUL KHALEK
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
34: RUSTUM ALI
S/O- LATE AFTAR UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
35: JAMIR UDDIN
S/O- ABDUL MAJID
Page No.# 7/43
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
36: HAJRAT ALI
S/O- MANIR UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
37: FAJAR ALI
S/O- ABDUL SAMED
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DIST-NAGAON
ASSAM
782426
38: ABDUL MAJID
VTCUZANMARI
P.O-SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
PIN-782426
39: NAJU MADDIN
S/O- LATE MOI JUDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
40: MAFIJUL ISLAM
S/O- SURUJ ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
41: SURUJ ALI
S/O- AMJAT ALI
Page No.# 8/43
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
42: KUDDIS ALI
S/O-RUPATAN ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
43: SAMSUL HAQUE
S/O- ABDUL SALAM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
44: MAJIBUR RAHMAN
S/O- ABDUL KASEM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
45: SAMIR UDDIN
S/O- KUDUCH ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
46: ABDUL JALIL
S/O TAHER ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
47: KHUDEJA KHATUN
W/O- ABDUL RAHMAN
Page No.# 9/43
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
48: ABDUL RASHID
S/O- ABDUR RAHMAN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
49: JANAB ALI
S/O- UCHAN ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
50: RABIYA KHATUN
W/O- JALAL UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
51: RIJABUL ISLAM
S/O- JAHUR ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
52: USMAN ALI
S/O- NABI HUSSAIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
53: JAKIR HUSSAIN
S/O- ABDUL HAI
Page No.# 10/43
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
54: ABDUL KADIR
S/O- LT ALI HUSSAINVTCUZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
55: HAICH UDDIN
S/O- LATE MAIJ UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
56: RIYAJ UDDIN
S/O- ABDUL RAHIM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
57: ABDUR RAHIM
S/O- ABDUL SOBAN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
58: ANUWARA KHATUN
W/O- HEKMAT ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
59: ACH ALI
S/O- LATE HASSEN ALI
VTC-UZANMARI
Page No.# 11/43
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
60: AMBIYA KHATUN
S/O- NUR UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
61: MAHAR ALI
S/O- HEKMAT ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
62: KADDUCH ALI
S/O- FAJAR ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
63: SIRAJ UDDIN
S/O- HASMAT ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
64: ABDUR RAHMAN
S/O- ABDUL ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
65: HASINA KHATUN
W/O- KASEM ALI
VTC-UZANMARI
Page No.# 12/43
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
66: IBRAHIM ALI
S/O- ABDUL KHALEK
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
67: ISHMAIL HUSSAIN
S/O-MAFIJ UDDIN
VTC- UZANMARI
P/O . SIMALUGURI
SUB DISTRICT NAGAON
ASSAM
PIN 782426
68: DILDAR HUSSAIN
S/ O ABDUL JALIL
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT NAGAON
ASSAM PIN 782426
69: MAIN UDDIN
S/ O ABDUL SAMED
VTC -UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN - 782426
70: AJIM UDDIN
S/O MOIJ UDDIN
VTC-UZANMARI
P/O-SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
71: RUSMAT ALI
S/O- GOLAB JABBAR
VTC-UZANMARI
P.O.- SIMALUGURI
Page No.# 13/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
72: ABDUL AUBAL
S/O- JAHED ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
73: AJGAR ALI
S/O- NABI HUSSAIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
74: FAYJUL RAHMAN
S/O- RAHIM UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
75: HABIJ UDDIN
S/O- SAMED ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
76: ABDUL RAHIM
S/O- JAHER ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
77: FAYJUL HAQUE
S/O- MAMUD ALI
VTC-UZANMARI
P.O.- SIMALUGURI
Page No.# 14/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
78: ABDUL SALAM
S/O- HURMUJ ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
79: NUR NEHAR KHATUN
W/O- MAJIBUR RAHMAN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
80: KABIR HUSSAIN
S/O SAFIKUL ISLAM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
81: OMAR ALI
S/O LLIM UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
82: NITAI DAS
S/O RAJKUMAR DAS
VTC-UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
83: SUKUR ALI
S/O ISAD ALI
VTC - UJANMARI
P/O- SIMALUGURI
Page No.# 15/43
SUBDRISTRICT NAGAON
ASSAM
PIN 782426
84: KADDUCH ALI
S/O HARAMAJ ALI
VTC-UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
85: RAHMAT ALI
S/ O - HARMUJ ALI
VTC-UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
86: IMAN ALI
S/ O ABDUL HAI
VTC- UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
87: ANUWARA KHATUN
W/ O - ABDUL LATIF
VTC -UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
88: ABDUL MAJID
S/ O HUSSAIN ALI
VTC -UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
89: JAHER ALI
S/ O TOIJ ALI
VTC- UZANMARI
P/O SIMALUGURI
Page No.# 16/43
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
90: AHAMMAD ALI
S/ O JAFAR ALI
VTC- UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
91: ABDUL SATTAR
S/ O UMED ALI
VTC UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
92: ABDUL REJEK
S/ O ABDUL SATTAR
VTC UZANMARI
P/O SIMALUGURI
SUB DRISTRICT NAGAON
ASSAM
PIN 782426
93: ABDUL MATALIB
S/O- RUSTUM ALIVTCUZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
94: KITAB ALI
S/O- SAHED ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
95: ABUL KASEM
S/O- ABDUL BAREK
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 17/43
DISTRICT- NAGAON
ASSAMPIN- 782426
96: SABIQUL ISLAM
S/O- IMAN ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
97: DULAL UDDIN
S/O- IMAN ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
98: RAFIKUL ISLAM
S/O- JAMIR ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
99: JALAL UDDIN
S/O- RUSMAT ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
100: HABIBUL ISLAM
S/O- JAMIR ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
101: SAFIQUL ISLAM
S/O- JAMIR ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 18/43
DISTRICT- NAGAON
ASSAMPIN- 782426
102: HABIJ UDDIN
S/O- MINNAT ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
103: SAIFUL ISLAM
S/O- HABIJ UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
104: BAHARUL ISLAM
S/O- HARMAT ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
105: ABDUL RASHID
S/O- AIYES ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
106: ABDUL SAHID
S/O- AIYAS ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
107: SHAIDUL ISLAM
S/O- AIYES ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 19/43
DISTRICT- NAGAON
ASSAMPIN- 782426
108: JAYNAL UDDIN
S/O- MANIR UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
109: NUR MAHAMMAD
S/O- SHIRAJ UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
110: ABDUR RAHMAN
S/O- BUDDIAI MIYA
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
111: JAKIR HUSSAIN
S/O- SURT ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
112: JAMAL UDDIN
S/O- SALAMAT KHA
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
113: ABDUL KADIR
S/O- AIYES ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 20/43
DISTRICT- NAGAON
ASSAMPIN- 782426
114: JIYABUR RAHMAN
S/O- ABDUL AJIT
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
115: RAHMAT ALI
S/O- JAMAL UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
116: SAMSUDDIN KHAN
S/O- SALAMAT KHA
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
117: MANOWARA KHATUN
W/O- IMAN HUSSAIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
118: JAKIR HUSSAIN
S/O- BAJALU MIYA
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
119: ABDUL MANNAN
S/O- ABDUL MATALIB
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 21/43
DISTRICT- NAGAON
ASSAMPIN- 782426
120: ISLAM UDDIN
S/O- ABDUL MANNAN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
121: BAHARUL ISLAM
S/O- SAIFUL ISLAM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
122: SAIFUL ISLAM
S/O- ABDUL KADIR
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
123: ISHAB ALI
S/O- UCHAN ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
124: HUSSAIN ALI
S/O- GULAB JABBAR
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
125: KAJIM UDDIN
S/O- MOI JUDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 22/43
DISTRICT- NAGAON
ASSAMPIN- 782426
126: JAHIDA KHATUN
W/O- SEKENDAR ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
127: NABI HUSSAIN
S/O- ABDUL GAFUR
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
128: HASSEN ALI
S/O- ABDUL MAJID
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
129: AHED ALI
S/O- TAMIJ UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
130: ACHAR UDDIN
S/O- UCHAN ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
131: NURUL HAQUE
S/O- IMAN ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 23/43
DISTRICT- NAGAON
ASSAMPIN- 782426
132: NIJAM UDDIN
S/O- NURUL HAQUE
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
133: MALLIK JAN
W/O- SULMAN ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
134: SALIM UDDIN
S/O- MIYAN BAKS
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
135: AFUJA KHATUN
W /O- RAFIKUL ISLASM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
136: AIJUL ISLAM
S/O- ABDUL KADIR
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
137: JAKIR HUSSAIN
S/O- MANIR UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 24/43
DISTRICT- NAGAON
ASSAMPIN- 782426
138: ABDUL HASSAN ALI
S/O- ABDUL MAJID
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
139: KASEM ALI
S/O- SANGACHAR ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
140: ABDUL KUDDIS
S/O- SUKUR ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
141: FUL BANU
W/O- ALI HUSSAIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
142: AIN UDDIN
S/O- ABUL KASEM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
143: BABUL HUSSAIN
S/O- ABDUL HAI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 25/43
DISTRICT- NAGAON
ASSAMPIN- 782426
144: SAFIQUL ISLAM
S/O- KASEM ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
145: SHWAHIDUL ISLAM
S/O- ABDUL KALAM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
146: KHAJAL UDDIN
S/O- OSMAN ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
147: ABDUL MALEK
S/O- MUSLEAM UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
148: ABDUL KHALIL
S/O- AIYES ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
149: RAJAB ALI
S/O- KHUMED ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 26/43
DISTRICT- NAGAON
ASSAMPIN- 782426
150: NUR ISLAM
S/O- ABDUL MATALIB
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
151: MAGBUL HUSSAIN
S/O- HABIJ UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
152: KAMAL UDDIN
S/O- HABIJ UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
153: ABDUL RACHID PATHAN
S/O- ABDUL MAJID PATHAN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
154: RABIYA KHATUN
W/O- ALAL UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
155: AIJUL ISLAM
S/O- ABDUL AJID
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 27/43
DISTRICT- NAGAON
ASSAMPIN- 782426
156: KHALILUR RAHMAN
S/O- KITAB ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
157: ALI HUSSEN
S/O- ABDUL MATIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
158: ALI AHAMMAD
S/O- SAMIR UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
159: MAINUL ISLAM
S/O- ABDUL AJID
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
160: KUTB UDDIN
S/O-IMAN UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
161: IBRAHIM ALI
S/O- AMAN ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 28/43
DISTRICT- NAGAON
ASSAMPIN- 782426
162: AMIR HAMJA
S/O- NAIB ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
163: SAIDUR ISLAM
S/O- ABDUL MATALIB
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
164: JAMIR HUSSAIN
S/O- ALAL UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
165: NUR ISLAM
S/O- ABDUL RAHIM
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
166: ABDUL MATALIB
S/O- MIRAJ ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
167: NURUL AMIN
S/O- ABDUL AJID
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
Page No.# 29/43
DISTRICT- NAGAON
ASSAMPIN- 782426
168: ABDUL MATIN
S/O- UMED ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
169: SULMAN ALI
S/O- UMED ALI
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
170: NABI HUSSAIN
S/O- ABDUL MATIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
171: JAHURA KHATUN
W/O- ISLAM UDDIN
VTC-UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
PIN - 782426
172: AJUFA KHATUN
D/O- AKBAR ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
173: JAKIR HUSSAIN
S/O- SAMIR UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 30/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
174: ABDUL RAHIM
S/O- AIYSH ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
175: ABDUL AJID
S/O- ALIM UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
176: MATAB ALI
S/O- ABDUL HASIM
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
177: RABIYA KHATUN
W/O- NUR CHAN ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
178: AJGAR ALI
S/O- MAHAJ UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
179: MAHAMAD ALI
S/O- MAHAJ UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 31/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
180: NEKBAR ALI
S/O- MAHAJ UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
181: NEKBAR ALI
S/O- EAKIN ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
182: ABU BAKKAR
S/O- MANAFAR ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
183: JAMIR HUSSEN
S/O- BAJLU MIYA
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
184: SIRAJ ALI
S/O- NUR UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
185: ABDUL MAJID
S/O- HUSSAIN ALI
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 32/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
186: ABDUL KASEM
S/O- ABDUL HEKIM
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
187: ABDUL SALAM
S/O- MANAFAR ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
188: MAJIBUR RAHMAN
S/O- AFAJ UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
189: ALAL UDDIN
S/O- MANAFAR ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
190: ATABUR RAHMAN
S/O- AFAJ UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
191: FAKAR UDDIN
S/O- HAJRAT ALI
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 33/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
192: MANOWARA KHATUN
S/O- RUHUL AMIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
193: HASEN BANU
W/O- ABDUL JALIL
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
194: FAKAR UDDIN
S/O- AMAN ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
195: AMIR HAMJA
S/O- NURUL AMIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
196: RAMIJ UDDIN
S/O- ABDUL REJEK
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
197: ABUL KALAM
S/O- MANAFAR ALI
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 34/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
198: MANTAJ ALI
S/O- AHED ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
199: ABDUL HAMID
S/O- TAMIJ UDDIN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
200: CHAHAJ UDDIN
S/O- ASAR ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
201: ABDUL AJIT
S/O- ABDUL SOBHAN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
202: SAIDUL ISLAM
S/O- NABED ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
203: ABDUL AJID
S/O- AHED ALI
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 35/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
204: AMIR HUSSAIN
S/O- NUR MIYAN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
205: ABDUL MAJID
S/O- ABDUL KHALEK
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
206: MAIN UDDIN
S/O- ABUR RAHIM
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
207: SAMIR UDDIN
S/O- RECHAT ALI KHAN
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
208: NEKBAR ALI
S/O- ABDUL ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
209: ABDUL ALI
S/O- RAHMAT ALI
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 36/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
210: FAYIJ UDDIN
S/O- MIYA BASK
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
211: AKBAR ALI
S/O- ISAB ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
212: ABU HANIFA
S/O- RUSTAM ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
213: JIYABUR RAHMAN
S/O- RUSTAM ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
214: RUHUL AMIN
S/O- PIRU SHEIKH
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
215: SAIDUL ISLAM
S/O- KASEM ALI
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 37/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
216: SULTAN AHMAD
S/O- KASEM ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
217: RAFIKUL ISLAM
S/O- KASEM ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAMPIN- 782426
218: CHAHA JAHAN ALI
S/O- RAFIKUL ISLAM
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
219: NEKIBUR RAHMAN
S/O- ABDUL BAREK
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
220: JAINAL UDDIN
S/O- MANAFAR ALI
VTC UZANMARI
P.O.- SIMALUGURI
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
221: ABUL KALAM
S/O- ABDUL KADIR
VTC UZANMARI
P.O.- SIMALUGURI
Page No.# 38/43
SUB DISTRICT- NAGAON
DISTRICT- NAGAON
ASSAM
222: BABUL HUSSAIN
S/O- ABDUL KADIR
VILL- UZANMARI
PO- SIMALUGURI
PS- KACHUA
DIST- NAGAON
ASSA
VERSUS
THE STATE OF ASSAM AND 4 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY,
REVENUE AND DISASTER MANAGEMENT DEPARTMENT, DISPUR,
GUWAHATI - 781006
2:THE DISTRICT COMMISSIONER
NAGAON DISTRICT
ASSAM- 782001
3:THE SUPERINTENDENT OF POLICE
NAGAON DISTRICT
ASSAM 782002
4:THE CIRCLE OFFICER
KAMPUR REVENUE CIRCLE
KAMPUR
NAGAON DISTRICT
ASSAM 782426
5:THE OFFICER IN CHARGE
KACHUA POLICE STATION
DIST- NAGAON
ASSA
Advocate for the Petitioner : MR. A R BHUYAN, MR M KHAN,MR N Z CHOUDHURY,MR S
ABDULLAH
Advocate for the Respondent : GA, ASSAM, SC, REVENUE
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
Page No.# 39/43
ORDER
27.02.2026 Heard Shri A.R. Bhuyan, learned counsel for the petitioners. Also heard Shri H. Sarma, learned State Counsel and Ms. G. Hazarika, learned Standing Counsel, Revenue Department.
2. The petitioners, who are 222 in numbers, are aggrieved by the notices dated 12.01.2026 and 13.01.2026 whereby they have been directed to vacate the land under their possession. It is projected that the petitioners landless and erosion affected persons who are continuous possession of the said land situated in village Uzanmari under Kampur Revenue Circle, Nagaon from a long period of time.It is contended that the petitioners have electricity connection, ration cards etc. and also been given benefits of Government Scheme like PMAY, MGNREGA etc. It is also contended that as per the Land Policy, 2019 of the State, the petitioners are entitled for settlement of land.However, instead of considering the aspect of settlement of land in favour of the petitioners, the impugned notices dated 12.01.2026 and 13.01.2026 have been issued.
3. Shri Bhuyan, learned counsel for the petitioners has submitted that by virtue of being in possession of the land in question for a long period of time, a right has accrued to the petitioners to get settlement as per the Land Policy, 2019. He has also relied on a decision of the Hon'ble Supreme Court reported in 2024 SCC OnLine SC 3291 [In Re: Directions in the matter of demolition of structure judgment].
4. Shri Sarma, learned State Counsel has, on the other hand, submitted that the area in question is grazing land and therefore, the same is required to be made encroachment free on a priority basis. He has also submitted that no indefensible right accrues on a person for allotment of land and in any case, Page No.# 40/43
PGR land cannot be settled. In this connection, he has relied upon the case of Jagpal Singh & Ors. Vs. State of Punjab & Ors. , reported in (2011) 11 SCC 396in which the Hon'ble Supreme Court has clearly laid down that the VGR / PGR land is community land which cannot be allotted and should be made encroachment free.
5. Ms. Hazarika, learned Standing Counsel, Revenue Department, Assam, has disputed the factual proposition portrayed by the petitioners and has endorsed the submissions of the learned State Counsel.
6. The Hon'ble Supreme Court in the aforesaid case of Jagpal Singh & Ors. (supra), has made the following observations:
"23. Before parting with this case we give directions to all the State
Governments in the country that they should prepare schemes for eviction of illegal/unauthorised occupants of the Gram Sabha/Gram Panchayat/ poramboke/shamlat land and these must be restored to the Gram Sabha/Gram Panchayat for the common use of villagers of the village. For this purpose the Chief Secretaries of all State Governments/Union Territories in India are directed to do the needful, taking the help of other senior officers of the Governments. The said scheme should provide for the speedy eviction of such illegal occupant, after giving him a show-cause notice and a brief hearing. Long duration of such illegal occupation or huge expenditure in making constructions thereon or political connections must not be treated as a justification for condoning this illegal act or for regularising the illegal possession. Regularisation should only be permitted in exceptional cases e.g. where lease has been granted under some government notification to landless labourers or Page No.# 41/43
members of the Scheduled Castes/Scheduled Tribes, or where there is already a school, dispensary or other public utility on the land ."
7. In view of the categorial direction of the Hon'ble Supreme Court laid down in respect of PGR/ VGR land, this Court is of the opinion that no relief can be granted to the petitioners. The case of In Re: Directions in the matter of demolition of structure judgment (supra)relied upon by the petitioners is clearly distinguishable on facts as the same relates to the demolition of houses of accused / undertrials / convicts whereas the instant case is concerning a larger public interest of making VGR / PGR free from encroachment.
8. The Assam Land and Revenue Regulation, 1886 along with the Rules framed thereunder has clearly laid down the provisions for making PGR / Khas land free from encroachment by carrying out eviction. The said issue has been dealt with by a Division Bench of this Court in the case of Md.Salak Uddin Vs. State of Assam reported in 2024 (4) GLT 857wherein the following observations have been made:
63. We further find it very pertinent herein to observe that taking into account Rule 18 of the Settlement Rules which deals with all kinds of lands post 1997 Amendment, the bonafide claim of right involved may be different in all such cases. In the case of Government khas land or waste land, an occupant/possessor may have a bonafide claim of right involved to claim settlement over the land on the basis of the Settlement Rules and extant Land Policy of the Government of Assam. In respect to other lands i.e. lands previously reserved for roads or roadside lands, or for grazing of village cattle or for other public purposes or the occupant had entered into possession of land from which he has been excluded by general or special Page No.# 42/43
order such lands are outside the purview of settlement. There is a complete bar in respect to granting settlements pertaining to lands reserved for roads or roadside lands or for grazing of village cattle. As regards land previously reserved for public purposes, it is outside the scheme of granting settlement. Under such circumstances, the question arises as to whether there is a requirement of issuance of any notice for adjudging as to whether there is a bonafide claim of right involved. In our opinion there might be various situations wherein there may be question of disputes pertaining to the boundary or there may be disputes pertaining to reservations or dereservation for grazing of village cattle or for that matter, there may be a dispute that the persons who have been granted the settlement in respect of a land even prior to being previously reserved for public purposes. The above examples are illustrative and there might be varied circumstances depending on situational variations.
Under such circumstances, issuance of a notice in the opinion of this Court to form the subjective satisfaction would be inconsonance with the principles of natural justice and just fair, transparent procedure which are facets of Article 14, 19 and 21 of the Constitution."
9. In the conspectus of the aforesaid discussion, it is provided that following the principles laid down by the Hon'ble Division Bench in the case of Salak Uddin (supra), 10(ten) days further time be granted from today to the petitioners to submit their replies to the notices dated 12.01.2026 and 13.01.2026 and if the same is done within the aforesaid period, the replies are required to be considered in accordance with law. It is needless to state that the petitioners would be at liberty to take up all valid defence in their replies. The Page No.# 43/43
consideration is to be done by giving the affected petitioners an opportunity of hearing and should be in the form of a Speaking Order.If the replies are found to be unsatisfactory and the eviction process is upheld, further period of 15(fifteen) days be given to the petitioners to vacate the premises from the date of such order. If within this period of 15(fifteen) days, the land is not vacated, the respondent authorities may take all necessary steps to remove the encroachment.
10. Writ petition accordingly stands disposed of.
JUDGE
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