Mohosin Ahmed Laskar vs The State Of Assam And Ors
2026 Latest Caselaw 1544 Gua

Gauhati High Court

Mohosin Ahmed Laskar vs The State Of Assam And Ors on 21 February, 2026

                                                                        Page No.# 1/2

GAHC010178772025




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4772/2025

            MOHOSIN AHMED LASKAR
            S/O- LATE ABDUL LATIF LASKAR, R/O- H.NO-46, WARD NO-7, WATER
            WORKS ROAD, P.O AND P.S- SILCHAR, ASSAM, PIN-788001



            VERSUS

            THE STATE OF ASSAM AND ORS
            REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
            GUWAHATI-06 ,ASSAM

            2:THE COMMISSIONER AND SPECIAL SECRETARY
            TO THE GOVT. OF ASSAM
             PWRD DEPARTMENT
             DISPUR
             GUWAHATI-06
            ASSAM

            3:THE DEPUTY SECRETARY
            TO THE GOVT. OF ASSAM
             PWRD DEPARTMENT
             ESTABLISHMENT BRANCH
             DISPUR
             GUWAHATI-06
            ASSA

Advocate for the Petitioner   : MR. V A CHOWDHURY, P DAS,MR. ABHIJIT MENA,MR. FIRUZ
KHAN,MR. J PATOWARY

Advocate for the Respondent : SC, P W D, GA, ASSAM
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                                      BEFORE
                 HON'BLE MR. JUSTICE RAJESH MAZUMDAR
                                      ORDER

21.02.2026 On the prayer made on behalf of the learned Standing Counsel, PWD, list this

matter again on 5th of March, 2026.

JUDGE

Comparing Assistant