Satyendra Nath Tiwari vs The State Of Assam
2026 Latest Caselaw 1533 Gua

Gauhati High Court

Satyendra Nath Tiwari vs The State Of Assam on 21 February, 2026

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GAHC010280832025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : AB/2985/2025

            SATYENDRA NATH TIWARI
            S/O LATE PARASH NATH TIWARI, BY FAITH AND RELIGION HINDU, BY
            PROFESSION BUSINESSMAN, R/O KOCHGAON, P.S. BISWANATH
            CHARIALI, DIST. BISWANATH, PIN 784176, ASSAM.

            VERSUS

            THE STATE OF ASSAM
            REPRESENTED BY THE PP, ASSAM.

Advocate for the Petitioner   : MR. V N UPADHYAY, S DAS,MS P MISHRA,MR P DAS

Advocate for the Respondent : PP, ASSAM,


                                    BEFORE
                      HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

                                           ORDER

Date : 21-02-2026

None appears for the petitioner on call. However, Mr. KK Parashar, learned Additional Public Prosecutor appears for the State respondent.

List the matter again on 27.02.2026.

JUDGE

Comparing Assistant