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Abhijit Chakraborty vs The Bikrampur Coop Societies Ltd And 3 ...
2026 Latest Caselaw 1408 Gua

Citation : 2026 Latest Caselaw 1408 Gua
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Abhijit Chakraborty vs The Bikrampur Coop Societies Ltd And 3 ... on 19 February, 2026

                                                                        Page No.# 1/8

GAHC010084392025




                                                                 undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : WA/147/2025

            ABHIJIT CHAKRABORTY
            S/O ANATH BANDHU CHAKRABORTY, R/O VILL. AND P.O. BIHARA BAZAR,
            P.S. KATIGORAH, DIST. CACHAR, ASSAM.



            VERSUS

            THE BIKRAMPUR COOP SOCIETIES LTD AND 3 ORS
            REGN. NO S/7 OF 1973-74, P.O. BIHARA BAZAAR, DIST. CACHAR, ASSAM
            (REPRESENTED BY BILLAL UDDIN BORBHUIYA, THE PRESENT
            CHAIRMAN OF THE ABOVE SOCIETY)

            2:THE STATE OF ASSAM
             REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
             COOPERATION DEPARTMENT
             DISPUR
             GUWAHATI-6

            3:THE REGISTRAR OF COOP. SOCIETIES
            ASSAM
             KHANAPARA
             GUWAHATI-22

            4:THE ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES
             CACHAR
             SILCHAR
            ASSA

Advocate for the Petitioner   : MR R K MOUR, MS N BARUAH,MR P DAS,MR. R DUBEY

Advocate for the Respondent : SC, CO OP,
                                                              Page No.# 2/8




Linked Case : WA/120/2025

THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI-22

2: THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
CACHAR
SILCHAR
ASSAM
VERSUS

THE BIKRAMPUR CO-OPERATIVE SOCIETIES LTD.
BIHARA BAZAR
DIST-CACHAR
ASSAM (REP. BY BILLAL UDDIN BORBHUIYA
CHAIRMAN OF THE SAID SOCIETY)

2:BILLAL UDDIN BORBHUIYA
S/O-ABDUL RUP BORBHUIYA
 R/O- VILL-SENTI PART-I
 P.S- KATIGORAH
 DIST-CACHAR
ASSAM

3:ABHIJIT CHAKRABORTY
S/O-ANATH BANDHU CHAKRABORTY
VILL AND P.O-BIHARA BAZAR
P.S- KATIGORAH
DIST-CACHAR
ASSAM

4:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
CO-OPERATION DEPARTMENT
DISPUR
------------

Advocate for : MR. S K TALUKDAR Advocate for : appearing for THE BIKRAMPUR CO-OPERATIVE SOCIETIES LTD.

Linked Case : WA/185/2025 Page No.# 3/8

THE REGISTRAR OF CO-OPERATIVE SOCIETIES

ASSAM KHANAPARA GUWAHATI 22

2: THE ZONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES CACHAR SILCHAR ASSAM.

3: THE ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES HAILAKANDI ASSAM VERSUS

FOYZUL HOQUE MAZUMDER AND 10 ORS S/O LT. AJOB UDDIN MAZUMDER OF VILL. RAJYUSWARPUR PT. VII P.O. KATAGAON P.S. LALA DIST. HAILAKANDI ASSAM.

2:MD. MOTIUR RAHMAN MAZUMDER

S/O LT. ASMAN ALI MAZUMDER OF VILL. RAJYUSWARPUR PT. VIII P.O.KATAGAON P.S. LALA DIST. HAILAKANDI ASSAM.

3:MINA BEGUM LASKAR

W/O MALLIK USTAR LASKAR OF VILL. RAJYUSWARPUR PT. VII P.O. KATAGAON P.S. LALA DIST. HAILAKANDI ASSAM.

4:ASAB UDDIN LASKAR

S/O LT. TOSIR ALI LASKAR OF VILL. RAJYUSWARPUR PT.IV P.O. KATAGAON P.S. LALA DIST. HAILAKANDI ASSAM.

5:RANJIT ROY Page No.# 4/8

S/O RABINDRA ROY OF VILL. RAJYUSWARPUR PT. V P.O. KATAGAON P.S. LALA DIST. HAILAKANDI ASSAM.

6:SULTANA BEGUM LASKAR

W/O LT. MOSTAFA AHMED LASKAR OF VILL. RAJYUSWARPUR PT. VII P.O. KATAGAON P.S. LALA DIST. HAILAKANDI ASSAM.

7:ABDUL HALIM MAZUMDER

S/O ILIAS ALI OF VILL. RAJYUSWARPUR PT VI P.O. KATAGAON P.S. LALA DIST. HAILAKANDI ASSAM.

8:UBAIDULLA BARBHUIYA

S/O LT. MONFOR ALI BARBHUIYA OF VILL. RAJYUSWARPUR PT. VII P.O. KATAGAON P.S. LALA DIST. HAILAKANDI.

9:MOHAMMAD ALI ZULFIQUR LASKAR

S/O RAJOB ALI LASKAR OF VILL. RAJYUSWARPUR PT. VII P.O. KATAGAON P.S. LALA DIST. HAILAKANDI.

10:JISHU KUMAR NATH

EX. SECRETARY RAJYUSWARPUR COOP. SOCIETY LTD. VILL. AND P.O. UMEDNAGAR P.S. LALA DIST. HAILAKANDI ASSAM.

11:THE STATE OF ASSAM Page No.# 5/8

REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM CO OPERATION DEPTT. DISPUR.

------------

Advocate for : MR. S K TALUKDAR Advocate for : MR B SINHA appearing for FOYZUL HOQUE MAZUMDER AND 10 ORS

Linked Case : WA/174/2025

JISHU KUMAR NATH S/O LATE PRANAY NATH EX-SECRETARY RAJYUSWARPUR COOPERATIVE SOCIETY LTD. VILL. AND P.O. UMEDNAGAR P.S. LALA DIST. HAILAKANDI ASSAM.

VERSUS

FOYZUL HOQUE MAZUMDER AND 12 ORS S/O AJOB UDDIN MAZUMDER R/O VILL. RAJYUSWARPUR PT VII P.O. KATAGAON P.S. LALA DIST. HAILAKANDI ASSAM.

2:MD MOTIBUR RAHMAN MAZUMDER S/O LATE ASMAN ALI MAZUMDER R/O VILLAGE- RAJYUSWARPUR PT-VII P.O. KATAGAON P.S. LALA DIST- HAILAKANDI ASSAM

3:MINA BEGUM LASKAR W/O MALIK USTAR LASKAR R/O VILLAGE- RAJYUSWARPUR PT-VII P.O. KATAGAON P.S. LALA, DIST- HAILAKANDI ASSAM Page No.# 6/8

4:ASAB UDDIN LASKAR S/O LATE TOSIR ALI LASKAR R/O VILLAGE- RAJYUSWARPUR PT-IV P.O. KATAGAON P.S. LALA DIST- HAILAKANDI ASSAM

5:SIR RANJIT ROY S/O RABINDRA ROY R/O VILLAGE- RAJYUSWARPUR PT-V P.O. KATAGAON P.S. LALA, DIST- HAILAKANDI ASSAM

6:SULTANA BEGUM LASAKR W/O LATE MOSTAFA AHMED LASKAR R/O VILLAGE- RAJYUSWARPUR PT-VII P.O. KATAGAON P.S. LALA, DIST- HAILAKANDI ASSAM

7:ABDUL HALIM MAZUMDER S/O ILLIAS ALI R/O VILLAGE- RAJYUSWARPUR PT-VI P.O. KATAGAON P.S. LALA, DIST- HAILAKANDI ASSAM

8:UBAIDULLA BARBHUIYA W/O LATE MONFOR ALI BARBHUIYA R/O VILLAGE- RAJYUSWARPUR PT-VII P.O. KATAGAON P.S. LALA DIST- HAILAKANDI ASSAM

9:MOHOMMOD ALI ZULFIKAR LASKAR W/O ROJOB ALI LASKAR R/O VILLAGE- RAJYUSWARPUR PT-VII P.O. KATAGAON P.S. LALA, DIST- HAILAKANDI ASSAM

10:THE STATE OF ASSAM TO BE REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM Page No.# 7/8

COOPERATION DEPARTMENT DISPUR GUWAHATI-6

11:THE REGISTRAR OF COOPERATIVE SOCIERIES ASSAM KHANAPARA GUWAHATI-22

12:THE ZONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES SILCHAR ZONE SILCHAR-1 ASSAM.

13:THE ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES HAILAKANDI P.O. AND DISTRICT- HAILAKANDI ASSAM

------------

For the appellant(s) : Mr. P. K. Roychoudhury, Advocate Mr. R. Dubey, Advocate

For respondent(s) : Mr. S. K. Talukdar, SC, Cooperation Deptt. Mr. B. Sinha, Advocate

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 19.02.2026 (Ashutosh Kumar, CJ)

We have heard Mr. P. K. Roychoudhury and Mr. R. Dubey, learned Advocates for the appellants in WA No. WA 174/2025 and WA No. 147/2025 respectively and Mr. S. K. Talukdar, learned Standing Counsel, Cooperation Department, for the respondents, who also appears for the appellant in WA Page No.# 8/8

No. 120/2025 and WA No. 185/2025.

Reserved for judgment.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
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