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Page No.# 1/12 vs Mamata Hojai
2026 Latest Caselaw 1396 Gua

Citation : 2026 Latest Caselaw 1396 Gua
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/12 vs Mamata Hojai on 18 February, 2026

                                                                   Page No.# 1/12

GAHC010006862025




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Cont.Cas(C)/18/2025

         ABDUL GANI MONDAL AND 5 ORS
         S/O. ABDUL RAHIZ MONDAL, VILL. BARPATHAR, P.O.-PIPLAI, DIST.
         GOALPARA, ASSAM, PIN-783130.

         2: SIBA SAIKIA
          S/O. BHAIRAB SAIKIA
         VILL. SIMLITOLA
          P.O.-SIMLITOLA
          DIST. GOALPARA
         ASSAM
          PIN-783130

         3: MOJIBAR RAHMAN
          S/O. MOHAMMAD ALI
         VILL. NABAGATA
          SIMLITOLA
          P.O.-SIMLITOLA
          DIST. GOALPARA
         ASSAM
          PIN-783130

         4: MOMINA BEGUM
          D/O. MOFIZUDDING AHMED
         VILL. NABAGATA
          SIMLITOLA
          P.O.-SIMLITOLA
          DIST. GOALPARA
         ASSAM
          PIN-783130

         5: ABDULLAH AHMED
          S/O. NURUL ISLAM
         VILL. NABAGATA
          SIMLITOLA
                                                                         Page No.# 2/12

             P.O.-SIMLITOLA
             DIST. GOALPARA
             ASSAM
             PIN-783130

            6: NIRESH BASAK
             S/O. BRAJO GOPAL BASAK
             R/O SIMLITOLA
             P.O.- SIMLITOLA
             DIST. GOALPARA
            ASSAM
             PIN-78313

            VERSUS

            MAMATA HOJAI
            THE DIRECTOR SECONDARY EDUCATION, GOVT. OF ASSAM,
            KAHILIPARA, GUWAHATI-781019



Advocate for the Petitioner   : MRS. K DEVI, MS S A KHALIFA

Advocate for the Respondent : MR. D SAIKIA, MR. N J KHATANIAR,MR S M T CHISTIE




             Linked Case : Cont.Cas(C)/44/2025

            ANJAN KUMAR NATH AND 5 ORS.
            S/O LATE JUNARAM NATH
            R/O VILL- NO. 1 MAZGAON
            DIST-NORTH LAKHIMPUR
            ASSAM
            PIN-787023

            2: MALLIKA GOGOI
            D/O LATE BHADRASHWAR GOGOI
             R/O VILL- 1 NO. LOTHOW
             DIST-NORTH LAKHIMPUR
            ASSAM
             PIN-787023

            3: SIMSON TOPNO
            S/O LATE PREMO TOPNO
                                                              Page No.# 3/12

R/O VILL-SUMONI
DIST-NORTH LAKHIMPUR
ASSAM
PIN-787031

4: LAKHI NANDA BORA
S/O LATE JAJNESWAR BORA
R/O VILL-SABOTI
DIST-NORTH LAKHIMPUR
ASSAM
PIN-787051

5: GIRINDRA PRASAD BORA
S/O TOSHESWAR BORAH
R/O VILL-GARMUR
DIST-NORTH LAKHIMPUR
ASSAM
PIN-784160

6: CHANDRA KANTA DAS
S/O LATE MON MOHAN DAS
R/O VILL- SUMONI
DIST-NORTH LAKHIMPUR
ASSAM
PIN-787031
VERSUS

MAMATA HOJAI
THE DIRECTOR OF SECONDARY EDUCATION
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI-781019.


------------
Advocate for : MRS. K DEVI
Advocate for : MR S M T CHISTIE appearing for MAMATA HOJAI



Linked Case : Cont.Cas(C)/45/2025

BIJU DEVI AND 3 ORS
D/O- BHRIGU NATH SARMA
R/O- VILL- KEOTKUCHI
DIST. BARPETA
ASSAM
PIN- 781309.
                                                              Page No.# 4/12


2: UTPAL CHANDRA TALUKDAR
S/O- KRISHNA KANTA TALUKDAR
 R/O- VILL- KEOTKUCHI
 BARPETA
ASSAM
 PIN- 781309.

3: KIRANBALA DAS
S/O- DHARMESHAR DAS
R/O- VILL- PATBAURI IN THE DIST. OF BARPETA
ASSAM
PIN- 781309

4: MAHINATH SARMA
S/O- LOKNATH SARMA
R/O- VILL- BATIKURIHA DIST.- BARPETA
ASSAM
PIN- 781309
VERSUS

MAMATA HOJAI
THE DIRECTOR OF SECONDARY EDUCATION
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI-781019.


------------
Advocate for : MRS. K DEVI
Advocate for : MR S M T CHISTIE appearing for MAMATA HOJAI



Linked Case : Cont.Cas(C)/699/2024

MONOMOTI BORA SAIKIA AND 5 ORS
D/O LATE CHENIRAM BORA
R/O MELAMORA GAON
P.O.-MELAMORA
PIN-786521
DIST-GOLAGHAT
ASSAM. (WORKING AS HEADMISTRESS OF MOLUA HIGH SCHOOL)

2: BULBUL DUTTA
D/O LATE DEBESWAR DUTTA
 R/O DHEKIAL
 P.O.-DHEKIAL
                                                      Page No.# 5/12

PIN-785622
DIST- GOLAGHAT
ASSAM. (WORKING AS ASSTT. TEACHER (HINDI) OF MOLUA HIGH
SCHOOL)

3: BUDHIN BORDOLOI
S/O LATE MOHAN BORDOLOI
R/O AKA GAON
P.O.-MOLUAHABI
PIN-785622
DIST-GOLAGHAT
ASSAM. (WORKING AS ASSTT. TEACHER (ARTS) OF MOLUA HIGH
SCHOOL)

4: RAJIB BORAH
S/O LATE PUNAI BORA
R/O HABICHOWA CHINATOLLY
P.O.-CHINATOLLY
PIN-785622
DIST-GOLAGHAT
ASSAM. (WORKING AS ASSTT. TEACHER (ASSAMESE) OF MOLUA HIGH
SCHOOL)

5: GIRENDRA NATH SAIKIA
S/O LATE KEMPAI SAIKIA
R/O AKA GAON
P.O.-MOLUAHABI
PIN-785622
DIST-GOLAGHAT
ASSAM. (WORKING AS JUNIOR ASSISTANT OF MOLUA HIGH SCHOOL)

6: LAKHESWAR BHARALI
S/O LATE BABULAL BHARALI
R/O MELAMORA GAON
P.O.-MOLUAHABI
PIN-785622. DIST- GOLAGHAT
ASSAM. (WORKING AS GRADE-IV EMPLOYEE OF MOLUA HIGH SCHOOL)
VERSUS

MAMATA HOJAI
THE DIRECTOR OF SECONDARY EDUCATION
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI-781019


------------
Advocate for : MRS. K DEVI
                                                          Page No.# 6/12

Advocate for : MR. D SAIKIA appearing for MAMATA HOJAI



Linked Case : Cont.Cas(C)/17/2025

SURUT ZAMAN AND 7 ORS
S/O CHAN MIAH
R/O VILL- CHIRAKHOWA PART II
DIST- DHUBRI
ASSAM
PIN-783339

2: REFAZ UDDIN AHMED
S/O RAZAB ALI SHEIKH
 R/O BARAIBARI PART-IV
 DIST- DHUBRI
ASSAM
 PIN-783339

3: ANOWAR HUSSIAN
S/O ROHIZ UDDIN
R/O VILL- DHUBRI WARD NO. 12 PART IV
DIST- DHUBRI
ASSAM
PIN-783323

4: GOLAP HUSSAIN MOLLAH
S/O ABDUL KUDDUS MOLLAH
R/O VILL-GHAGER ALGA PART-I
DIST- DHUBRI
ASSAM
PIN-783339

5: AMINA KHATUN
D/O ASGOR ALI
R/O VILL-BARAIBARI PART-IV
DIST- DHUBRI
ASSAM
PIN-783339

6: AHMED ALI
S/O HAJI ABDUL LATIF
R/O VILL-CHIRAKHOWA PART-V
DIST- DHUBRI
ASSAM
PIN-783339
                                                              Page No.# 7/12

7: JOYNAL ABEDIN SK
S/O SADAGOR SK.
R/O VILL-BARAIBARI PART-IV
DIST- DHUBRI
ASSAM
PIN-783339

8: ABDUL KHALEQUE SK
S/O ABDUL JALIL BEPARI
R/O VILL- BARAIBARI PART-IV
DIST- DHUBRI
ASSAM
PIN-783339
VERSUS

MAMATA HOJAI
THE DIRECTOR OF SECONDARY EDUCATION
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI-781019


------------
Advocate for : MRS. K DEVI
Advocate for : MR S M T CHISTIE appearing for MAMATA HOJAI



Linked Case : Cont.Cas(C)/695/2024

SUJIT DAS AND 3 ORS
S/O LATE GAURANGA CH. DAS
R/O WARD NO. 6
BHAKARIVITA
BONGAIGAON
P.O.-BONGAIGAON
PIN-783380
DIST-BONGAIGAON
ASSAM (WORKING AS ASSTT. TEACHER (SOCIAL SCIENCE)
BONGAIGAON VIDYAMANDIR HIGH SCHOOL)

2: PRASANTA MAHANTA
S/O LATE KUNJA BEHARI MAHANTA
 R/O WARD NO. 7
 BHAKARIVITA
 BONGAIGAON
 P.O.-BONGAIGAON
 PIN-783380
                                                          Page No.# 8/12

DIST- BONGAIGAON
ASSAM. (WORKING AS ASSTT. TEACHER (ENGLISH)
BONGAIGAON VIDYAMANDIR HIGH SCHOOL)

3: ACHINTYA CHOUDHURY
S/O DHAN RAM CHOUDHURY
R/O MULA GAON
P.O.-BONGAIGAON
PIN-783380
DIST-BONGAIGAON
ASSAM. (WORKING AS ASSTT. TEACHER (SCIENCE)
BONGAIGAON VIDYAMANDIR HIGH SCHOOL)

4: BISHAL ROY
S/O LATE ASHIT BARMAN ROY
R/O NETAJI NAGAR
WARD NO. 25
P.O.-BONGAIGAON
PIN-783380
DIST- BONGAIGAON
ASSAM. (WORKING AS JUNIOR ASSTT.
BONGAIGAON VIDYAMANDIR HIGH SCHOOL)
VERSUS

MAMATA HOJAI
THE DIRECTOR OF SECONDARY EDUCATION
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI-781019


------------
Advocate for : MRS. K DEVI
Advocate for : MR. D SAIKIA appearing for MAMATA HOJAI



Linked Case : Cont.Cas(C)/42/2025

FARUK KHAN AND 4 ORS
S/O LATE ALOM KHAN
 R/O VILL- RAGHUNANDAPUR
 PIN-783389
 DIST- BONGAIGAON
ASSAM

2: REKHA RANI RABHA
D/O DEVI CHARAN RABHA
                                                              Page No.# 9/12

R/O VILL- KACHUGAON
PIN-783372
DIST- CHIRANG
ASSAM

3: MOBARAK HUSSIAN
S/O LATE BAJARUDDIN SK.
R/O VILL- BHADRAGAON
PIN-783372
DIST- BONGAIGAON
ASSAM

4: KHARGESWAR PATGIRI
S/O LATE RAJENDRA PATGIRI
R/O VILL- ULUBARI
PIN-783372
DIST- CHIRANG
ASSAM

5: RATAN CHANDRA BARMAN
S/O LATE MAJEN CHANDRA BARMAN
R/O VILL- KAKARAGAON
PIN-783372
DIST- CHIRANG
ASSAM
VERSUS

MAMATA HOJAI
THE DIRECTOR OF SECONDARY EDUCATION
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI-781019


------------
Advocate for : MRS. K DEVI
Advocate for : MR S M T CHISTIE appearing for MAMATA HOJAI



Linked Case : Cont.Cas(C)/46/2025

ISMAIL HOQUE AND 8 ORS.
S/O LATE JAMAL UDDIN SHEIKH
 R/O VILL- KAIMARI PART-V
 GOLAKGANJ
 DIST- DHUBRI
 ASSAM
                                Page No.# 10/12

PIN-783335.

2: FAKHRUL ISLAM
S/O MUSLIMUDDIN MIAH
 R/O VILL- KAIMARI PART-V
 GOLAKGANJ
 DIST- DHUBRI
ASSAM
 PIN-783335.

3: MIZANUR RAHMAN
S/O ASIRUDDIN AHMED
R/O VILL-SONAKHULI PART-II
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335.

4: ZOHURA KHATUN
W/O SAHIDUR RAHMAN
R/O VILL-DIGHALTARI
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335

5: MATIUR RAHMAN
S/O KASHEM ALI SHEIKH
R/O VILL-DIGHALTARI
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335

6: ABDUL MAZID MIAH
S/O LATE ABDUL AZIZ MIAH
R/O VILL-BIDYARDABRI PART-IV
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335

7: ABDUL HUSSAIN MIAH
S/O LATE DHANUDDIN MIAH
R/O VILL-BIDYARDABRI PART-V
GOLAKGANJ
DIST- DHUBRI
ASSAM
                                                              Page No.# 11/12

PIN-783335

8: ABDUL MAZID MIAH
S/O LATE SONAUDDIN MIAH
R/O VILL-DIGHALTARI
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335

9: TASAR ALI
S/O KHAYBAR ALI
R/O VILL-DIGHALTARI
GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783335
VERSUS

MAMATA HOJAI
THE DIRECTOR OF SECONDARY EDUCATION
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI-781019.


------------
Advocate for : MRS. K DEVI
Advocate for : MR S M T CHISTIE appearing for MAMATA HOJAI
                                                                               Page No.# 12/12

                                            BEFORE
                    HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                          ORDER

18/02/2026

Mr. N J Khataniar, learned counsel, representing the respondents has submitted that the petitioners in the above noted contempt petitions are presently drawing their current salaries. He submits that the arrear salaries receivable by the petitioner is being processed and such processing is at an advanced stage. He further submits, on instructions, that the petitioners would be released their arrear salaries shortly.

Mr. Khataniar, learned counsel, representing the respondents prays that the matter be taken up on 08.04.2026.

Accordingly, Registry to list these matters again on 08.04.2026, on which date, the compliance report with regard to sanction of the arrear amount to the petitioners in the above noted contempt petitions shall be brought on record.

JUDGE

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