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Gauhati High Court
Page No.# 1/ vs The State Of Assam And Ors on 12 February, 2026
Page No.# 1/10
GAHC010122062012
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4249/2012
BIR BAHADUR KSHETRY and 66 ORS
S/O LT. DAN BAHADUR KSHETRY R/O DALAIPARA, P.O. DALONGGHAT
DIST. DARRANG.
2: MADHAB HAZARIKA
SON OF LATE KAMALA KANTA HAZARIKA R/O DEBNARIKALI
KAMPUR
NAGAON
3: SRI SANKAR CHANDRA DEBNATH
S/O LATE GANGA CHARAN DEBNATH R/O BHAKTA GAON NAGAON
ASSAM.
4: SRI DIMBESWAR DAS
S/O LATE KUNDESWAR DAS R/O VILL- KALIBARI TEZPUR
SONITPUR.
5: SRI DHIREN DAS
S/O LT. NARAYAN DAS R/O PURANI HATHKHOLA SONAPUR
KAMRUP
ASSAM.
6: MD. JANNUR ALI
S/O MD. AZID ALI R/O HATIGAON
NATBAMA DISPUR
GUWAHATI-38.
7: SMTI. REKHA RANI POUL
W/O DIPAK POUL C/O SUDHIR DAS ARABINDRA SARANI
R.K. MISSION ROAD
KARIMGANJ
ASSAM.
Page No.# 2/10
8: SRI CHANDRA KANTA ROY
R/O BISHANKUCHI
NITYANANDA
BARPETA
ASSAM.
9: SRI NASERUDDIN AHMED
S/O ALIMUDDIN AHMED R/O VILL- DHUHI NO. 2
KAMRUP
ASSAM.
10: NUR-UZ-ZAMAN
S/O LT. AZAHARUDDIN AHMED R/O VILL- BHATIPARA
P.O. GOALPARA DIST. GOALPARA
ASSAM.
11: SRI UTSHAB DAS
S/O LT. MADHAB DAS R/O VILL- HAJO PATANI P.O. HAJO
DIST. KAMRUP
ASSAM.
12: SRI RATNESWAR KALITA
S/O NARENDRA NATH KALITA R/O VILL- BAIRAGI
P.O. PATACHARKUCHI DIST. BARPETA
ASSAM.
13: SRI DURGESWAR SALOI
S/O LAATE GOBINDA SALOI R/O VILL- DABIPARA
P.O. CHAYGAON DIST. KAMRUP
ASSAM.
14: SRI SARAT DAS
S/O LT. DEBARU DAS R/O VILL- DADARA
P.O. DADARA VIA-HAJO
DIST. KAMRUP
ASSAM.
15: SRI KHAGEN MEDHI
S/O LT. GARGARAM MEDHI C/O KAMALA MISHRA "SURYA BHAWAN"
BALIKANIA
KHARGAA
GOPAL BAZAR
NALBARI.
16: SRI PRADIP KR. DAS
S/O LATE KANAK CH. DAS R/O VILL- TIHUDEKHATA
Page No.# 3/10
P.O. HELANA DIST. BARPETA
ASSAM.
17: SRI ALEF KHAN
S/O MD. KHAN R/O VILL- HARIPUR
P.O. BAHARIHAT DIST. BARPETA
ASSAM.
18: SRI SARAT CH. BARMAN
S/O LT. BHABIT RAM BARMAN R/O TRINAYAN PATH
BATAHGHULI P.S. SATGAON
GUWAHATI-37
ASSAM.
19: SRI KUSHENDRA KAKATI
C/O USHA KALITA
RUKMINIGAON GUWAHATI-22.
20: SRI SARBANANDA DAS
S/O LT. HARICHARAN DAS HENGRABARI
GUWAHATI-6.
21: SRI DILIP SARMA
S/O LATE CHANDRADHAR SARMA R/O VILL- KATHPUHA P.O. ARIKUCHI
DIST. NALBARI
ASSAM.
22: ON THE DEATH OF RITU RAJKHOWA HIS LEAGL HEIR SUBSTITUTED
AT 22(a)
AS PER ORDER DTD.13.3.2020 IN IA(C)765/2020
22: (a) SMT BHABANI GOGOI
W/O LATE RITU RAJKUMARI
R/O ULTAJAN
MORANGI
GOLAGHAT
MORANGI
DIST-GOLAGHAT
23: SANJOY HAZARIKA
S/O LT. BENUDHAR HAZARIKA R/O VILL- TOKLAI
RAJASASAR
JORHAT.
24: SRI CHAKRADHAR DEKA
S/O LT. DURGESWAR DEKA VILL- BARBHALA SULIAPARA P.O.
GOBINDRAPUR DIST. BARPETA
ASSAM.
Page No.# 4/10
25: SRI SAFIRUDDIN AHMED
S/O INTAZ ALI R/O VILL- DARANDHA
P.O. KHANAPARA
P.S. DISPUR
KAMRUP
ASSAM.
26: SRI DULESH TAMULI
S/O LATE GOLAP TAMULI R/O L.B. ROAD
NEAR MAHABHAIRAB MANDIR TEZPUR
SONITPUR.
27: SRI NRIPENDRA CHOUDHURY
S/O LATE KARUNA KANTA CHOUDHURY R/O BORAHOLIA
TEZPUR SONITPUR.
28: SRI SAFIQUDDIN SHEIKH
S/O NEKDI ALI SHEIKH R/O BAGHARBORI
SATGAON ROAD
GUWAHATI
ASSAM.
29: SRI AIBOR ALI
S/O AKBOR ALI R/O LALMATI
MILAN NAGAR
GUWAHATI.
30: SRI PURANDAR PATHAK
S/O LT. RAJENDRA NATH PATHAK
R/O VILL- MAKHIBAHA
KUMARPARA P.O. MAKHIBAHA
TIHU
NALBARI
ASSAM.
31: SRI JAMERA KHATUN
W/O TAZNUL HUSSAIN R/O PANJABARI
NABAJYOTI NAGAR
P.O. PANJABARI
WARD NO. 37
P.S. DISPUR
GUWAHATI DIST.KAMRUP
32: SRI JATIN SAIKIA
S/O LT. CHANDRA KANTA SAIKIA R/O VILL- GARIKURI
P.O. HATBOR DIST. NAGAON
ASSAM.
Page No.# 5/10
33: SRI DHRUBAJYOTI BORA
S/O LT. RADHA NATH BORA R/O VILL- RUPOIKINAR P.O. BHATIAPAR DIST.
SIBSAGAR
ASSAM.
34: SRI JALALUDDIN BARBHUYA
S/O LATE SUNAHAR ALI BARBHUYA R/O VILL- SATGAON NOWAPARA P.O.
PANJABARI
DIST. KAMRUP
ASSAM.
35: MRS. RUPJYOTI HAZARIKA
W/O SRI JIBAN BORA R/O AGRICULTURE COLONY
ULUBARI
GUWAHATI.
36: SRI PREMA BORA
S/O LT. MANIK CH. BORA R/O VILL- GOMOTHAGAON
P.O. URIA GAON
DIST. NAGAON
ASSAM.
37: SRI RIPUNJOY PATHAK
C/O BASANTI BARMAN PATHAK
TEZPUR GOVT BOY'S H.E. SCHOOL
TEZPUR
DIST. SONITPUR
ASSAM.
38: SRI AKBAR HUSSAIN
S/O LATE AIN ALI R/O RAGHUNATH PATH
OPP. JOHAR
BUILDING
DHIRENPARA
GUWAHATI-25.
39: SRI KUSHA KR. HAZARIKA
S/O LATE JIBAN CH. HAZARIKA R/O KAMPUR NEAR I.B. P.O. KAMPUR
DIST. NAGAON
ASSAM.
40: MS. RINA BORDOLOI CHOUDHURY
D/O LATE B. BORDOLOI R/O C/O MRS.MINA BORDOLOI FATASIL G.S.
COLONY P.O. and P.S. NHARALIMUKH DIST. KAMRUP
ASSAM.
Page No.# 6/10
41: SRI DHARANI DHAR DEKA
S/O LT. NABIN CH. DEKA R/O PATHARQUARI MEGGIN
P.O. PATHARQUARI
P.S. NOONMATI
DIST. KAMRUP
ASSAM.
42: SRI PHUKAN CH. TALUKDAR
S/O LT. BHADRA KT. TALUKDAR R/O VILL- NAMJALLAH P.O.
MESKAPUKHURI
TANGLA DIST. UDALGURI
ASSAM.
43: SRI NILAKANTA BARUAH
S/O LT. MADHAB CH. BARUAH
R/O VILL- TAMULIPARA P.O. DAHI NAGAON DIST. DARRANG
ASSAM.
44: SRI SARAT CH. KALITA
S/O LT. GOPAL KALITA R/O VILL- BHUKTABARI P.O. SIPAJHAR
DIST. DARRANG
ASSAM.
45: SRI KHAGENDRA SARMA
S/O LT. CHINTA RAM SARMA R/O VILL- HAZARIKAPARA P.O.
HAZARIKAPARA
DIST. DARRANG
ASSAM.
46: RAHMAN ALI
S/O LATE SABUR ALI
R/O DARANDHA PANJABARI
GUWAHATI
ASSAM.
47: ABDUL JALIL
S/O LATE JAMSHED ALI R/O SANOA
SIPAJHAR DARRANG
ASSAM.
48: JHANTULAL ROY
S/O MUNINDRA CHANDRA ROY R/O RADHA MADHAB ROAD
SILCHAR
CACHAR
ASSAM.
49: SRI NAGENCH. KALITA
Page No.# 7/10
S/O LATE JANMI RAM KALITA
R/O VILL- AGDALA JUNARU P.O. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM.
50: SRI RATNESWAR KALITA
S/O LATE DAMALI RAM KALITA R/O VILL- HARIBHANGA CHANDAPARA
P.O. HARIBHANGA
DIST. NALBARI
ASSAM.
51: SRI SISIR MAZUMDAR
S/O SRI PRADIP MAZUMDAR R/O K.C. PATOWARY ROAD
ULUBARI CHARIALI
GUWAHATI-7
52: SRI PRADIP DAS
S/O LT. JHANU RAM DAS R/O VILL- and P.O. CHANDA VIA MUKALMUA
DIST. NALBARI
ASSAM.
53: MD. TAIBULLA ALI
S/O MD. UMIAM ALI R/O VILL- DAMPUR KHANDAPARA P.O. DAMPUR
P.S. HAJO
DIST. KAMRUP
ASSAM.
54: SRI GOLAM HUSSAIN
S/O LATE ABDUL AZIZ MOLLAH R/O VILL- PRAGATINAGAR P.O.
BIDYAPARA COLLEGE ROAD
DIST. DHUBRI
ASSAM.
55: SRI MALINA SAHA
S/O LATE SRIPATI MOHAN SAHA R/O ODALBAKRA
BISHNU RABHA PATH
P.O. LALGANESH
P.S. DISPUR
GUWAHATI-34.
56: (a).SMTI BULUMONI BAYAN
W/O LATE KRISHNA KANTA BAYAN
R/O VILL
P.O
P.S- UDALGURI
ASSAM
Page No.# 8/10
56: ON THE DEATH OF KRISHNA KANTA BAYAN HIS LEGAL HEIR IS
SUBSTITUTED AT 56(a)
AS PER ORDER DATED 13.03.2020 IN IA(C) 768/2020.
57: SRI BABUL KALITA
S/O LT. RAMDHAN KALITA VILL- SUTARKUCHI
P.O. ADABARI
DIST. NALBARI
ASSAM.
58: ON THE DEATH OF JITEN CH. DAS HIS LEGAL HEIR IS SUBSTITUTED
AT 58(a)
AS PER ORDER DATED 13.03.2020 PASSED IN IA(C)767/2020.
58: (a) SMTI NIRALA DAS
W/O LATE JITEN CHANDRA DAS
R/O VILL- KAWAIMARI DEWANKHAT
P.O AND P.S CHAYGAON
ASSAM.
59: SRI DIPAK BHATTA
S/O LT. UDAY BHATTA R/O VILL- MILONNAGAR P.O. HENGRABARI
GUWAHATI-36.
60: SRI DULAL MEDHI
S/O LT. HEMANTA MEDHI R/O BISHNUPUR MAIN ROAD
GUWAHATI-16.
61: SRI BOLO RAM PATWARY
S/O LATE MONI KANTA PATWARY KRISHNANAGAR
P.O. CHANDMARI
DIST. KAMRUP
ASSAM.
62: NARDA SARMA
S/O LT. HARENDRA NATH SARMA AMOLAPATTI
P.O. BARPETA LCN ROAD
DIST. BARPETA
ASSAM.
63: SRI RITESH GOGOI
S/O MAHESWAR GOGOI R/O BORDOLOI NAGAR
BYE LANE SECTOR-8
DIST. TINSUKIA.
64: SRI RAMENDRA BARMAN
S/O LT. BHABENDRA BARMAN R/O BAGHRBARI TINIALI
Page No.# 9/10
PANJABARI
GUWAHATI-37.
65: SRI NIKUNJA KUMAR ROY
S/O GIRISH CH. ROY R/O BAGHARBARI TINIALI PANJABARI
GUWAHATI-37.
66: SRI KANDARPA DEKA
S/O LT. P.C. DEKA R/O C/O ASSAM AGRO INDUSTRIES DEV. CORPN LTD.
CAMPUS
KHANAPARA
GUWAHATI-22.
67: SRI KHAGENDRA NATH SARMA
S/O JOGENDRA NATH SARMA R/O VILL- BHEBARGHAT KALITAPARA P.O.
MANGALDOI
DIST. DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND ORS
REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM,
DEPARTMENT OF AGRICULTURE, DISPUR, GUWAHATI-6
2:THE PRINCIPAL SECRETARY TO THE
GOVT. OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR.
3:THE DIRECTOR
AGRICULTURE DEPARTMENT
ASSAM
KHANAPARA
GUWAHATI-22.
4:THE ASSAM AGRO INDUSTRIES DEVELOPMENT CORPORATION
LIMITED
REP. BY ITS MANAGING DIRECTOR
RAM KRISHNA MISSION ROAD
ULUBARI
GUWAHATI-7.
5:FINANCE DEPARTMENT
GOVT. OF ASSAM
DISPUR
Page No.# 10/10
GUWAHATI-
Advocate for the Petitioner : MR.R M DEKA, MR.I CHOUDHURY,MS. H GOSWAMI
Advocate for the Respondent : SC, AGRI. DEPARTMENT, MR P NAYAK, SC, FINANCE
DEPARTMENT,,
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
12.02.2026
As prayed for by Mr. R. Das, learned counsel appearing for the petitioners,
post this matter for further hearing on 17.03.2026.
JUDGE
Comparing Assistant
