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Gauhati High Court
Page No.# 1/6 vs The State Of Assam And 7 Ors on 11 February, 2026
Page No.# 1/6
GAHC010263392025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6870/2025
ASHAD ALI SHEIKH AND 9 ORS
S/O LT. YEAJ UDDIN, RESIDENT OF VILLAGE- MAYERCHAR PT-VII, P.O.
NAYERALGA, P.S. BILASIPARA, DISTRICT. DHUBRI, ASSAM, PIN-783348.
2: ABDUL MANNAN MONDAL
S/O- IMAN ALI MONDAL
VILL- MAYERCHAR PT- VII P.O. NAYERALGA
P.S. BILASIPARA
DISTRICT. DHUBRI
ASSAM
PIN-783348
3: SOHAR ALI MONDAL
S/O LT SIDDIK ALI MONDAL
VILL- MAYERCHAR PT- VII P.O. NAYERALGA
P.S. BILASIPARA
DISTRICT. DHUBRI
ASSAM
PIN-783348
4: SHAYEDUL AHMED
S/O LT ABDUL AZIZ AHMED
VILL- MAYERCHAR PT- VII
P.O. NAYERALGA
P.S. BILASIPARA
DISTRICT. DHUBRI
ASSAM
PIN-783348
5: ABU BAKKAR SIDDIQUE
S/O ABDUL SK
VILL- MAYERCHAR PT- VII
P.O. NAYERALGA
P.S. BILASIPARA
Page No.# 2/6
DISTRICT. DHUBRI
ASSAM
PIN-783348
6: ABDUS SOBUR MOLLAH
S/O LT HAJI MAJOM ALI
VILL- MAYERCHAR PT- V
P.O. NAYERALGA
P.S. BILASIPARA
DISTRICT. DHUBRI
ASSAM
PIN-783348
7: SHAHIDA KHATUN MONDAL
D/O AKBAR ALI MONDAL
VILL- MAYERCHAR PT- VII
P.O. NAYERALGA
P.S. BILASIPARA
DISTRICT. DHUBRI
ASSAM
PIN-783348
8: HABIA KHATUN
W/O JOYNAL ABEDIN
VILL- MAYERCHAR PT- VII
P.O. NAYERALGA
P.S. BILASIPARA
DISTRICT. DHUBRI
ASSAM
PIN-783348
9: KORBAN ALI MONDAL
S/O LT JAMAT ALI MONDAL
VILL- MAYERCHAR PT- VII
P.O. NAYERALGA
P.S. BILASIPARA
DISTRICT. DHUBRI
ASSAM
PIN-783348
10: ALTAP HUSSAIN
S/O LT TAHER ALI
VILL- MAYERCHAR PT- VII
P.O. NAYERALGA
P.S. BILASIPARA
DISTRICT. DHUBRI
ASSAM
PIN-78334
Page No.# 3/6
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM, DISPUR, GUWAHATI-781006.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI 781006.
3:THE DIRECTOR
OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019.
4:THE INSPECTOR OF SCHOOLS
DHUBRI DISTRICT CIRCLE
DHUBRI
ASSAM
PIN 783301
5:THE ASSAM SECONDARY SCHOOL EDUCATION BOARD (ASSEB)
REPRESENTED BY ITS CHAIRMAN
JOINT COMMITTEE AND CHAIRMAN
ASSEB
BAMUNIMAIDAN
GHY- 21.
6:THE SECRETARY
DEPARTMENT OF SCHOOL EDUCATION
DISPUR AND MEMBER
JOINT COMMITTEE
DISPUR
GHY 06
7:THE ADDITIONAL SECRETARY
FINANCE (SIU) DEPARTMENT
DISPUR AND MEMBER
JOINT COMMITTEE
DISPUR
GHY- 6.
8:THE DIRECTOR
OF SECONDARY EDUCATION
Page No.# 4/6
ASSAM AND MEMBER
JOINT COMMITTEE
KAHILIPARA
GHY- 19
Advocate for the Petitioner : MR. M U MONDAL, MR K ISLAM,MR. A W MONDAL,A A
AHMED,S S AHMED
Advocate for the Respondent : GA, ASSAM, SC, A S S E B,SC, SEC. EDU.,SC, FINANCE
Linked Case : WP(C)/6997/2025
UTPAL NATH
S/O- LATE BHABEN KR. NATH
VILL.- RANGACHAHI MAJULI
P.O. RANGACHAHI
P.S. JENGRAIMUKH
DIST. MAJULI
ASSAM
PIN- 785104.
VERSUS
THE STATE OF ASSAM AND 6 ORS
TO BE REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
4:THE STATE LEVEL SCRUTINY COMMITTEE
SECONDARY EDUCATION DEPARTMENT
Page No.# 5/6
KAHILIPARA
GUWAHATI-19. (TO BE REPRESENTED BY THE CHAIRMAN OF THE STATE
LEVEL SCRUTINY COMMITTEE
SECONDARY EDUCATION DEPARTMENT
KAHILIPARA
GUWAHATI-19).
5:THE DISTRICT SCRUTINY COMMITTEE
JORHAT DISTRICT (TO BE REPRESENTED BY ITS CHAIRMAN-CUM-THE
DISTRICT COMMISSIONER
JORHAT
P.O. AND DIST. JORHAT
ASSAM
PIN- 785001.
6:THE JOINT COMMITTEE
TO BE REPRESENTED BY ITS CHAIRMAN
JANATA BHAWAN
DISPUR
GUWAHATI-06.
7:THE INSPECTOR OF SCHOOLS
JDC
JORHAT
P.O. AND DIST. JORHAT
ASSAM
PIN- 785001.
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Advocate for : MR. R ISLAM
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
Date : 11.02.2026
Heard Mr. M.U. Mondal, learned counsel for the petitioners in
WP(C)/6870/2025 and Mr. R. Islam, learned counsel for the petitioner in
WP(C)/6997/2025. Also heard Mr. B. Kaushik, learned standing counsel for the
respondents in Secondary Education Department.
Page No.# 6/6
Mr. Kaushik, learned standing counsel for the respondents in Secondary
Education Department submits that though the affidavit-in-opposition was
supposed to be filed on 06.02.2026, yet the same had been found to be
defective, for which the same could not be filed, and that he will be filing the
affidavit during the course of the day.
List the matter on 12.02.2026.
JUDGE
Comparing Assistant
