Page No.# 1/3 vs Mantri Tea Company Pvt Ltd And Anr
2026 Latest Caselaw 1068 Gua

Gauhati High Court

Page No.# 1/3 vs Mantri Tea Company Pvt Ltd And Anr on 11 February, 2026

                                                                     Page No.# 1/3

GAHC010225452025




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                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RSA/6/2026

            KISHORE KANOO AND ANR
            SON OF LATE JAWAHAR LAL KANOO, RESIDENT OF VILLAGE- KUKITHAL
            BAZAR, P.S- PATHERKANDI, DISTRICT- KARIMGANJ

            2: RATAN LAL KANOO
             SON OF LATE JAWAHAR LAL KANOO
             RESIDENT OF VILLAGE- KUKITHAL BAZAR
             P.S- PATHERKANDI
             DISTRICT- KARIMGAN

            VERSUS

            MANTRI TEA COMPANY PVT LTD AND ANR
            A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 HAVING
            ITS REGISTERED OFFICE AT CONTINENTAL CHAMBERS 4TH FLOOR, 15A,
            HEMANTA BASU SARANI, KOLKATA, WEST BENGAL, REPRESENTED BY
            CONSTITUTED ATTORNEY SHRI RAJA RAM MOHAN RAO, MANAGER (F),
            PATHINI TEA ESTATE

            2:MANAGER (F)
             PATHINI TEA ESTATE
             SHRI RAJA RAM MOHAN RAO
             SON OF LATE JAGGU RAO
             RESIDING AT PATHINI TEA ESTATE
             P.O- CHANDKHIRA
             P.S- PATHERKANDI
             DISTRICT- KARIMGAN

Advocate for the Petitioner : MR B KAUSHIK, P LHAMU,MS A M DCOSTA,K BHARALI,MR.
S HAZARIKA,MR. P BORAH

Advocate for the Respondent : ,
                                                             Page No.# 2/3




Linked Case : I.A.(Civil)/177/2026

KISHORE KANOO AND ANR
SON OF LATE JAWAHAR LAL KANOO
RESIDENT OF VILLAGE- KUKITHAL BAZAR
P.S- PATHERKANDI
DISTRICT- KARIMGANJ

2: RATAN LAL KANOO
SON OF LATE JAWAHAR LAL KANOO
 RESIDENT OF VILLAGE- KUKITHAL BAZAR
 P.S- PATHERKANDI
 DISTRICT- KARIMGANJ
VERSUS

MANTRI TEA COMPANY PVT LTD AND ANR
A COMPANY INCORPORATED UNDER THE COMPANIES ACT
1956 HAVING ITS REGISTERED OFFICE AT CONTINENTAL CHAMBERS 4TH
FLOOR
15A
HEMANTA BASU SARANI
KOLKATA
WEST BENGAL
REPRESENTED BY CONSTITUTED ATTORNEY SHRI RAJA RAM MOHAN
RAO
MANAGER (F)
PATHINI TEA ESTATE

2:MANAGER (F)
 PATHINI TEA ESTATE
SHRI RAJA RAM MOHAN RAO
 SON OF LATE JAGGU RAO
 RESIDING AT PATHINI TEA ESTATE
 P.O- CHANDKHIRA
 P.S- PATHERKANDI
 DISTRICT- KARIMGANJ
 ------------
Advocate for : MR B KAUSHIK
Advocate for : appearing for MANTRI TEA COMPANY PVT LTD AND ANR



                     BEFORE
  HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
                                                                     Page No.# 3/3

                                       ORDER

11.02.2026 Learned counsel Mr. B. Kaushik has prayed for adjournment. Prayer is allowed. List this matter after 1 (one) week.

JUDGE

Comparing Assistant