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Gauhati High Court
Sri Luku Gogoi vs On The Death Of Bipin Chandra Phukan His ... on 11 February, 2026
Page No.# 1/7
GAHC010040502019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/96/2019
SRI LUKU GOGOI
S/O- LATE BHOLA GOGOI, R/O- BEBEJIA, MOUZA- SARUPATHAR, P.O.
SARUPATHAR, DIST.- GOLAGHAT, ASSAM.
VERSUS
ON THE DEATH OF BIPIN CHANDRA PHUKAN HIS LEGAL HEIRS AND
REPRESENTATIVES SRI AJIT PHUKAN AND 31 ORS
S/O- LATE BIPIN CHANDRA PHUKAN, R/O- MISSION PATTY, WARD NO. 9,
GOLAGHAT TOWN, DIST.- GOLAGHAT, ASSAM.
2:SRI LACHIT PHUKAN
S/O- LATE BIPIN CHANDRA PHUKAN
R/O- MISSION PATTY
WARD NO. 9
GOLAGHAT TOWN
DIST.- GOLAGHAT
ASSAM.
3:SMTI. NIRMALI BURHAGOHAIN
D/O- LATE BIPIN CHANDRA PHUKAN
R/O- MISSION PATTY
WARD NO. 9
GOLAGHAT TOWN
DIST.- GOLAGHAT
ASSAM.
4:SMTI. TORUNI BARUAH
D/O- LATE BIPIN CHANDRA PHUKAN
W/O- SRI BADAN BARUAH
R/O- MILAN NAGAR
Page No.# 2/7
P.O. AND DIST.- DIBRUGARH
ASSAM.
5:SMTI. RINA BORPATRA GOHAIN
D/O- LATE BIPIN CHANDRA PHUKAN
W/O- SRI ANANDA BORPATRAGOHAIN
R/O- BOKAJAN CEMENT FACTORY
P.O. BOKAJAN
DIST.- KARBI ANGLONG
ASSAM.
6:SMTI. RINA PHUKAN
D/O- LATE BIPIN CHANDRA PHUKAN
R/O- MISSION PATTY
WARD NO. 9
GOLAGHAT TOWN
DIST.- GOLAGHAT
ASSAM.
7:SMTI. SIMAREKHA PHUKAN
D/O- LATE BIPIN CHANDRA PHUKAN
W/O- SRI PROMODLAL BORA
R/O- TARAJAN (NEAR NEHRU PARK)
TARUNRAM PHUKAN PATH
P.S. AND DIST.- JORHAT
ASSAM.
8:SMTI. NIVA PHUKAN
D/O- LATE BIPIN CHANDRA PHUKAN
W/O- SRI BENOY GOGOI
R/O- ASSAM PETRO-CHEMICALS LTD.
NAMRUP
P.O. PARBATPUR
DIST.- DIBRUGARH
ASSAM.
9:SMT. MONIDIPA PHUKAN
D/O- LATE BIPIN CHANDRA PHUKAN
W/O- DR. RAMESH BORUAH
R/O- REGIONAL RESEARCH LABORATORY
JORHAT-6
DIST.- JORHAT
ASSAM.
10:SMTI. DULUMONI PHUKAN
D/O- LATE BIPIN CHANDRA PHUKAN
W/O- SRI PRADIP SAIKIA
MANAGER
Page No.# 3/7
UBI BRANCH
KHANAPARA
SIXMILE
GHY-22
DIST.- KAMRUP
ASSAM.
11:ON THE DEATH OF NARENDRA NATH PHUKAN
HIS LEGAL HEIRS SRI PRADIP KUMAR PHUKAN
S/O- LATE NARENDRA NATH PHUKAN
R/O- CHALENGIGOAN
MOUZA- MOUKHOWA
P.O. PULIBOR
DIST.- GOLAGHAT
ASSAM.
12:SRI ARUN PHUKAN
S/O- LATE NARENDRA NATH PHUKAN
R/O- AKATENPUR ROAD
WARD NO. 3
MOUZA- MOUKHOWA
P.O. AND DIST.- GOLAGHAT
ASSAM.
13:SRI SUNIL PHUKAN
S/O- LATE NARENDRA NATH PHUKAN
R/O- CHALENGIGOAN
MOUZA- MOUKHOWA
P.O. PULIBOR
DIST.- GOLAGHAT
ASSAM.
14:SMTI. DIPA PHUKAN
S/O- LATE NARENDRA NATH PHUKAN
R/O- CHALENGIGOAN
MOUZA- MOUKHOWA
P.O. PULIBOR
DIST.- GOLAGHAT
ASSAM.
15:SMTI. REKHA @ ANJALI PHUKAN
D/O- LATE NARENDRA NATH PHUKAN
W/O- SRI DURGESWAR BURAGOHAIN
R/O- K.P. CHARIALI
P.O. AND DIST.- SIVASAGAR
ASSAM.
16:SMTI. RUPA PHUKAN
Page No.# 4/7
D/O- LATE NARENDRA NATH PHUKAN
W/O- SASHI HANDIQE
R/O- GHILADHARI TINIALI
P.O. FURKATTING
DIST.- GOLAGHAT
ASSAM.
17:SMTI. APARAJITA PHUKAN
D/O- LATE NARENDRA NATH PHUKAN
W/O- SRI KIRAN GOGOI
R/O- JONAKI NAGAR
MOUZA- MOUKHOWA
DIST.- GOLAGHAT
ASSAM.
18:SMTI. K.V. PHUKAN
W/O- LATE ANIL PHUKAN
R/O- CHALENGIGAON
MOUZA- MOUKHOWA
P.O. PULIBOR
DIST.- GOLAGHAT
ASSAM.
19:SMTI. SIMI PHUKAN
D/O- LATE ANIL PHUKAN
R/O- CHALENGIGAON
MOUZA- MOUKHOWA
P.O. PULIBOR
DIST.- GOLAGHAT
ASSAM.
20:SRI MONI PHUKAN
S/O- LATE ANIL PHUKAN
R/O- CHALENGIGAON
MOUZA- MOUKHOWA
P.O. PULIBOR
DIST.- GOLAGHAT
ASSAM.
21:SMTI. JIMI PHUKAN
D/O- LATE ANIL PHUKAN
R/O- CHALENGIGAON
MOUZA- MOUKHOWA
Page No.# 5/7
P.O. PULIBOR
DIST.- GOLAGHAT
ASSAM.
22:SMTI. MAJANI PHUKAN
W/O- LATE LAKHESWAR PHUKAN
R/O- VILL.- BHAGAGAON
MOUZA- MOUKHOWA
DIST.- GOLAGHAT
ASSAM.
23:SMTI. NIRANJANA PHUKAN
D/O- LATE LAKHESWAR PHUKAN
W/O- SRI PHANIDHAR GOGOI
R/O- RAJAPHUKHURI AHOMGAON
P.O. SARUPATHAR
MAHOKUMA- DHANSIRI
DIST.- GOLAGHAT
ASSAM.
24:SMTI. RENU PHUKAN
D/O- LATE LAKHESWAR PHUKAN
R/O- BHAGAGAON
MOUZA- MOUKHOWA
DIST.- GOLAGHAT
ASSAM.
25:SRI HAREN PHUKAN
S/O- LATE LAKHESWAR PHUKAN
R/O- BHAGAGAON
MOUZA- MOUKHOWA
DIST.- GOLAGHAT
ASSAM.
26:SRI REBOKANTA SAIKIA
S/O- LATE TILESWAR SAIKIA
R/O- BORBALI BEBAJIYA GOAN
MOUZA- SARUPATHAR
MAHUKUMA- DHANSIRI
DIST.- GOLAGHAT
ASSAM.
27:SRI BIRA SAIKIA
S/O- LATE TILESWAR SAIKIA
R/O- BORBALI BEBAJIYA GOAN
MOUZA- SARUPATHAR
MAHUKUMA- DHANSIRI
DIST.- GOLAGHAT
Page No.# 6/7
ASSAM.
28:SRI PHAGUNA SAIKIA
S/O- LATE TILESWAR SAIKIA
R/O- BORBALI BEBAJIYA GOAN
MOUZA- SARUPATHAR
MAHUKUMA- DHANSIRI
DIST.- GOLAGHAT
ASSAM.
29:SMTI. ANU SAIKIA
W/O- LATE AGHONA SAIKIA
R/O- BORBALI BEBAJIYA GAON
MOUZA- SARUPATHAR
MOHAKUMA- DHANSIRI
DIST- GOLAGHAT
ASSAM.
30:SMTI. TUTUMONI SAIKIA
RESPONDENT IS MINOR AND REP. BY HER MOTHER SMTI. ANU SAIKIA
D/O- LATE AGHONA SAIKIA
R/O- BORBALI BEBAJIYA GAON
MOUZA- SARUPATHAR
MOHAKUMA- DHANSIRI
DIST- GOLAGHAT
ASSAM.
31:SMTI. JUNU SAIKIA
RESPONDENT IS MINOR AND REP. BY HER MOTHER SMTI. ANU SAIKIA
D/O- LATE AGHONA SAIKIA
R/O- BORBALI BEBAJIYA GAON
MOUZA- SARUPATHAR
MOHAKUMA- DHANSIRI
DIST- GOLAGHAT
ASSAM.
32:SRI DHRUBAJYOTI SAIKIA
RESPONDENT IS MINOR AND REP. BY HIS MOTHER SMTI. ANU SAIKIA
D/O- LATE AGHONA SAIKIA
R/O- BORBALI BEBAJIYA GAON
MOUZA- SARUPATHAR
Page No.# 7/7
MOHAKUMA- DHANSIRI
DIST- GOLAGHAT
ASSAM
Advocate for the Petitioner : MR. T J MAHANTA, MS. P BHATTACHARYA,MR T GOGOI
Advocate for the Respondent : MR Z MUKIT,
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
Date : 11.02.2026
It is submitted by learned counsel for the appellant appearing on behalf of
Mr. T.J. Mahanta, that some of the respondents may have expired and place for
some time to seek instruction from the appellant as to whether he desires to
pursue the matter.
Accordingly, one week time is granted to obtain instructions.
Heard Mr. Z Mukit, learned counsel for the respondent Nos. 1,2,3,6,7 & 9.
List the matter on 02.03.2026.
JUDGE
Comparing Assistant
