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Gauhati High Court
Papori Gogoi And Anr vs The State Of Assam And Ors on 6 April, 2026
Page No.# 1/7
GAHC010051532025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/949/2025
1.PAPORI GOGOI AND ANR
W/O- SRI PRANJAL BARMAN, ROOM NO. 102, BALLISTICS DIVISION,
DIRECTORATE OF FORENSIC SCIENCE, KAHILIPARA, GUWAHATI- 781019,
ASSAM.
2: ISHAN TALUKDAR
S/O. LT. KANTESWAR TALUKDAR
DIRECTORATE OF FORENSIC SCIENCE
KAHILIPARA GUWAHATI-19 ASSAM
VERSUS
1.THE STATE OF ASSAM AND ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HOME AND POLITICAL DEPARTMENT, DISPUR, GUWAHATI- 781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI-781006 KAMRUP (M) ASSAM.
3:THE DIRECTOR
DIRECTORATE OF FORENSIC SCIENCE ASSAM
KAHILIPARA GUWAHATI-781019 KAMRUP (M) ASSAM.
4:ASSAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
JAWAHARNAGAR KHANAPARA GUWAHATI-781022
KAMRUP (M) ASSAM.
5:THE SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR KHANAPARA GUWAHATI-781022
KAMRUP (M) ASSAM.
Page No.# 2/7
6:POJUL LOYING
S/O. GOJENDRA NATH LOYING
R/O. VILL.- GULUNG TEMERA P/O. BADULIPARA
P/S. DERGAON DIST. GOLAGHAT ASSAM PIN-785611.
7:ARUP MANTA
S/O. LT. BIPIN MANTA
R/O. DIPHU NEAR PANCHAYAT OFFICE PIN-782460
DIST. KARBI ANGLONG ASSAM.
8:MANALISHA CHOUDHURY
W/O. SHYAMANTA KUMAR BARUAH
R/O. YAMINI PATH JANAKPUR KAHILIPARA GUWAHATI
PIN-781019 KAMRUP (M) ASSAM
Linked Case : WA/47/2020
DR. POJUL LOYING
SON OF SRI GOJENDRA NATH LOYING
RESIDENT OF VILLAGE GULUNG TEMERA P.O. BADULIPARA
P.S. DERGAON DISTRICT GOLAGHAT ASSAM PIN- 785611.
VERSUS
1.SRI ARUP MANTA AND 8 ORS
SON OF LATE BIPIN MANTA
PERMANENT RESIDENT OF DIPHU NEAR PANCHAYAT OFFICE
PIN- 782460 DISTRICT KARBI ANGLONG ASSAM.
2:SMTI. MANALISHA CHOUDHURY
WIFE OF SHYAMANTA KUMAR BARUAH
RESIDENT OF YAMINI PATH JANAKPUR KAHILIPARA
GUWAHATI PIN 781019 KAMRUP METROPOLITAN DISTRICT ASSAM.
3:SMTI. RENU BORAH HANDIQUE
WIFE OF SRI DEEPAK HANDIQUE
RESIDENT OF HOUSE NO. 08 NEAR 10TH APBN GATE KAHILIPARA
P.S. DISPUR GUWAHATI-19 DISTRICT KAMRUP (METRO) ASSAM.
4:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM HOME AND POLITICAL DEPARTMENT
DISPUR GUWAHATI PIN- 781006 KAMRUP METROPOLITAN DISTRICT
ASSAM.
Page No.# 3/7
5:THE SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI PIN- 781006
KAMRUP METROPOLITAN DISTRICT ASSAM.
6:THE DIRECTOR
DIRECTORATE OF FORENSIC SCIENCE ASSAM
KAHILIPARA GUWAHATI PIN- 781019 KAMRUP METROPOLITAN DISTRICT
ASSAM.
7:ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS CHAIRMAN
JAWAHARNAGAR KHANAPARA GUWAHATI PIN- 781022
KAMRUP METROPOLITAN DISTRICT ASSAM.
8:THE SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR KHANAPARA GUWAHATI PIN 781022
KAMRUP METROPOLITAN DISTRICT ASSAM.
9:THE DIRECTOR GENERAL OF POLICE ASSAM
KAHILIPARA GUWAHATI-6.
Linked Case : I.A.(Civil)/786/2020
DR. POJUL LOYING
SON OF SRI GOJENDRA NATH LOYING
RESIDENT OF VILLAGE GULUNG TEMERA P.O. BADULIPARA
P.S. DERGAON DISTRICT GOLAGHAT ASSAM PIN- 785611.
VERSUS
1.SRI ARUP MANTA AND 8 ORS
SON OF LATE BIPIN MANTA
PERMANENT RESIDENT OF DIPHU NEAR PANCHAYAT OFFICE
PIN- 782460 DISTRICT KARBI ANGLONG ASSAM.
2:SMTI. MANALISHA CHOUDHURY
WIFE OF SHYAMANTA KUMAR BARUAH
RESIDENT OF YAMINI PATH JANAKPUR KAHILIPARA
GUWAHATI PIN 781019 KAMRUP METROPOLITAN DISTRICT
ASSAM.
3:SMTI. RENU BORAH HANDIQUE
WIFE OF SRI DEEPAK HANDIQUE
RESIDENT OF HOUSE NO. 08 NEAR 10TH APBN GATE KAHILIPARA
P.S. DISPUR GUWAHATI-19 DISTRICT KAMRUP (METRO) ASSAM.
Page No.# 4/7
4:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM HOME AND POLITICAL DEPARTMENT
DISPUR GUWAHATI PIN- 781006 KAMRUP METROPOLITAN DISTRICT
ASSAM.
5:THE SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI PIN- 781006 KAMRUP METROPOLITAN DISTRICT
ASSAM.
6:THE DIRECTOR
DIRECTORATE OF FORENSIC SCIENCE ASSAM
KAHILIPARA GUWAHATI PIN- 781019 KAMRUP METROPOLITAN DISTRICT
ASSAM.
7:ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS CHAIRMAN
JAWAHARNAGAR KHANAPARA GUWAHATI PIN- 781022
KAMRUP METROPOLITAN DISTRICT ASSAM.
8:THE SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR KHANAPARA GUWAHATI PIN 781022
KAMRUP METROPOLITAN DISTRICT ASSAM.
9:THE DIRECTOR GENERAL OF POLICE ASSAM
KAHILIPARA GUWAHATI-6.
Linked Case : WA/54/2020
1.SMTI PAPORI GOGOI AND ANR
W/O- SRI PRANJAL BARMAN
ROOM NO. 102 BALLISTICS DIVISION DIRECTORATE OF FORENSIC
SCIENCE KAHILIPARA GUWAHATI- 781019 ASSAM.
2: DR. ISHAN TALUKDAR
S/O- SRI KANTESWAR TALUKDAR
DIRECTORATE OF FORENSIC SCIENCE
KAHILIPARA GUWAHATI- 781019 ASSAM
VERSUS
1.THE STATE OF ASSAM AND 7 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR GUWAHATI- 781006.
Page No.# 5/7
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI- 781006 KAMRUP(METRO) ASSAM.
3:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF HOME
DISPUR GUWAHATI- 781006.
4:THE DIRECTOR GENERAL OF POLICE ASSAM
ULUBARI GUWAHATI- 781006.
5:THE DIRECTOR
DIRECTORATE OF FORENSIC SCIENCE ASSAM
KAHILIPARA GUWAHATI- 781006 ASSAM.
6:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
JAWAHARNAGAR KHANAPARA GUWAHATI- 781022
KAMRUP(METRO) ASSAM.
7:SMTI. RENU BORA HANDIQUE
W/O- SRI DEEPAK HANDIQUE
R/O- H/NO. 08 NEAR 10TH APBN GATE KAHILIPARA P.S. DISPUR
GUWAHATI- 781019 DIST.- KAMRUP(M) ASSAM.
8:POJUL LOYING
S/O- SHRI GAJENDRA NATH LOYING
R/O- GULUNG TEMERA P.O. BADULIPARA P.S. DERGAON.
Linked Case : WA/285/2019
SMTI. PAPORI GOGOI AND ANR
W/O- SRI PRANJAL BARMAN
ROOM NO. 102 BALLISTICS DIVISION DIRECTORATE OF FORENSIC
SCIENCE KAHILIPARA GUWAHATI- 781019 ASSAM.
2: DR. ISHAN TALUKDAR
S/O- SRI KANTESWAR TALUKDAR
DIRECTORATE OF FORENSIC SCIENCE
KAHILIPARA GUWAHATI- 781019 ASSAM.
VERSUS
1.THE STATE OF ASSAM AND 7 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR GUWAHATI- 781006.
Page No.# 6/7
2:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI- 781006 KAMRUP(M) ASSAM.
3:THE DIRECTOR
DIRECTORATE OF FORENSIC SCIENCE ASSAM
KAHILIPARA GUWAHATI- 781019 KAMRUP(M) ASSAM.
4:ASSAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
JAWAHARNAGAR KHANAPARA GUWAHATI- 781022 KAMRUP(M) ASSAM.
5:THE SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR KHANAPARA GUWAHATI- 781022 KAMRUP(M) ASSAM.
6:DR. POJUL LOYING
S/O- SRI GOJENDRA NATH LOYING
R/O- VILL.- GULUNG TEMERA P.O. BADULIPARA P.S. DERGAON
DIST.- GOLAGHAT ASSAM PIN- 785611.
7:SRI ARUP MANTA
S/O- LATE BIPIN MANTA
R/O- DIPHU NEAR PANCHAYAT OFFICE PIN- 782460
DIST.- KARBI ANGLONG ASAM.
8:SMTI. MANALISHA CHOUDHURY
W/O- SHYAMANTA KUMAR BARUAH
R/O- YAMINI PATH JANAKPUR KAHILIPARA GUWAHATI
PIN- 781019 KAMRUP(M) ASSAM.
For the Appellant(s) : Mr. K.N. Choudhury, Senior Advocate assisted by Mr. R.M.
Deka, Advocate in I.A.(Civil) No.949/2025, WA Nos.285/2019
& 54/2020.
: Mr. M.K. Choudhury, Senior Advocate assisted by Mr. M.
Sarma, Advocate in WA No.47/2020 & I.A.(Civil) No.786/2020.
For the Respondent(s) : Mr. M. Mahanta, Advocate.
: Mr. M.K. Choudhury, Senior Advocate assisted by Mr. M.
Sarma, Advocate.
: Mr. N.J. Gogoi, Advocate.
: Mr. P.P. Dutta, Standing Counsel, APSC.
Page No.# 7/7
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
06.04.2026
(Ashutosh Kumar, CJ)
Let I.A.(Civil) No.949/2025 be listed along with WA No.285/2019,
WA No.47/2020, WA No.54/2020 and I.A.(Civil) No.786/2020 on 15.05.2026
for final determination under the heading "Admission".
JUDGE CHIEF JUSTICE
Comparing Assistant
