Page No.# 1/12 vs The State Of Assam And 10 Ors on 6 April, 2026

                                                                 Page No.# 1/12

GAHC010067982026




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1954/2026

         NABAB ALI AND 61 ORS
         C/O FARMAN ALIRESIDENT OF VILL. PACHANIYAPARA, P.S.-AZARA,
         GUWAHATI-781015, ASSAM

         2: AAHED ALI
          C/O UMAR ALI RESIDENT OF VILL. SIMINA-2
          P.S.- PALASHBARI
          KAMRUP
         ASSAM-781122

         3: MANTU ALI
          C/O AIZAL HAQUE RESIDENT OF VILL. PACHANIAPARA
          P.S.- AZARA
          GUWAHATI
          KAMRUP M
         ASSAM-781015

         4: SIDDIKUR RAHMAN
          C/O REKAT ALIRESIDENT OF VILL. PACHANIYAPARA
          P.S.-AZARA
          GUWAHATI-781015
         ASSAM.

         5: AJIJUR RAHMAN
          C/O REKAT ALIRESIDENT OF VILL. PACHANIYAPARA
          BONGARA
          P.S.-AZARA
          GUWAHATI-781015
         ASSAM

         6: MD MANSHER ALI
          C/O MD MAHNUR ALIRESIDENT OF VILL. MATIYA
          BONGARA
          P.S.-AZARA
                                                   Page No.# 2/12

GUWAHATI-781015.

7: MD MAHAN ALI ALIAS MAR MAHAN ALI
 S/O BANGASHI SHEIKHRESIDENT OF - PACHANIYAPARA
 P.S.-AZARA
 GUWAHATI-781015
ASSAM

8: TAIJUDDIN ALI
 C/O DEBI ALIRESIDENT OF VILL. MATIYA
AZARA
 GUWAHATI
 KAMRUPM
ASSAM- 781017

9: MD JUMAR ALI
 C/O KASAM ALIRESIDENT OF - VILL. MATIYA PAHAR
AZARA
 GUWAHATI
 KAMRUPM
ASSAM- 781017.

10: MIRAZUL HOQUE
 S/O RAHIM UDDINRESIDENT OF PACHANIYAPARA
 BONGARA
AZARA
 KAMRUP M
ASSAM-781015.

11: ALIM SAH ALI
 C/O SIRAJ ALI RESIDENT OF VILL. PACHANIYAPARA
 BONGARA
 KAMRUP M
ASSAM- 781015

12: ABDUL RAHIM
 C/O SIRAJ ALIRESIDENT OF ISLAMPUR
 PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015.

13: KHOIBARDDIN AHAMED
 C/O AHINA ALIRESIDENT OF - -PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015
                                                  Page No.# 3/12

14: NUR HUSSAIN
 C/O NAUMAN ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015.

15: SAMNUR ALI
 S/O NAWMAN ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
AZARA
 KAMRUPM
ASSAM-781015.

16: MD RAFIZ ALI
 S/O FARMAN ALIRESIDENT OF - PACHANIYAPARA
AZARA
 KAMRUPM
ASSAM-781017.

17: MAINUL HOQUE
 C/O LELPA ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

18: RAFIK ALI
 C/O MD. DILBAR ALIRESIDENT OF AZARA
 BONGARA
 KAMRUPM
ASSAM-781015

19: UZUIR ALI
 C/O MD. DILBAR ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
AZARA
 KAMRUPM
ASSAM-781015

20: AJIM ALI
 S/O KHASNUR ALIRESIDENT OF ISLAMPUR
 BONGARA
 KAMRUP M
ASSAM-781015.

21: LAL CHAN ALI
 C/O AHINA ALI RESIDENT OF PACHANIYAPARA
 GUWAHATI
AZARA
                                                 Page No.# 4/12

KAMRUPM
ASSAM-781017

22: NAJIM ALI
 C/O SUNDAR ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 GUWAHATI
AZARA
 KAMRUPM
ASSAM-781015

23: LATIF ALI
 C/O PANBAR ALIRESIDENT OF - PACHANIYAPARA
 GUWAHATI
AZARA
 KAMRUPM
ASSAM-781015

24: MANOWAR HUSSAIN
 S/O MAHIBUR RAHMANRESIDENT OF RANI ROAD
 ISLAMPUR
 PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

25: RUMIYA BEGUM
 C/O JAKIR HUSSAINRESIDENT OF - PACHANIYAPARA
 BONGARA
AZARA
 KAMRUPM
ASSAM-781015

26: NAZIB ALI
 C/O TALEB ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015.

27: RUFIYA BEGUM
 C/O RUPCHAD ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015.

28: CHANMAHAMMAD ALI
 C/O JAMIR ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
                                                  Page No.# 5/12

AZARA
KAMRUPM
ASSAM-781015.

29: ALIMUDDIN AHMED
 C/O KACHARI AHMEDRESIDENT OF - PACHANIYAPARA
 BONGARA
AZARA
 KAMRUPM
ASSAM-781015

30: MAKSED ALI
 C/O MD. DILBAR ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
AZARA
 KAMRUPM
ASSAM-781015.

31: MD BABUL ALI
 C/O AHED ALIRESIDENT OF RANGAPARA
 KAMRUP
ASSAM-781131

32: MAITUN BIBI
 C/O FIRDOACH ALIRESIDENT OF VILL. DAHALI-2
 PALASHBARI
 KAMRUP
ASSAM-781122.

33: MAHAR ALI
 C/O CHITPATIYA ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
AZARA
 KAMRUPM
ASSAM-781015.

34: ANOWARA BEGUM
 C/O AKRAM HUSSAINRESIDENT OF - PACHANIYAPARA
 BONGARA
AZARA
 KAMRUPM
ASSAM-781015

35: BABUL ALI
 S/O LT. BAHAR ALIRESIDENT OF ALOKJARI
 BALUKGHATA
 KAMRUP
ASSAM-781123
                                                       Page No.# 6/12


36: MR ABUL ALI
AGED 74 YEARS S/O LT FECHA ALIRESIDENT OF RNGAPANI
 RANI
 KHENA ALLI BARI
 KAMRUP
ASSAM-781131

37: GOLJAR ALI
 C/O RUPSAN ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
AZARA
 KAMRUPM
ASSAM-781015.

38: RAJU ALI
 C/O ALIMSHA ALIRESIDENT OF MATIYA
AZARA
 KAMRUP
ASSAM-781017

39: JAKIR HUSSAIN
 C/O JAMIR HUSSAINRESIDENT OF - PACHANIYAPARA
 BONGARA
AZARA
 KAMRUPM
ASSAM-781015

40: MD KUTUB ALI SAIKIA
 C/O MD. AABBACH ALIRESIDENT OF KATALGAON
 KAMRUP
 BOKO
ASSAM-781123.

41: ASIKUR RAHMAN
 C/O KHASNUR ALIRESIDENT OF MATIYA PAHAR
AZARA
 KAMRUP
ASSAM-781017.

42: LAKSHI ALI
 C/O SHUKURA ALIRESIDENT OF PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015.

43: MD AZIR ALI
 . AGED 40 YEARS S/O TUNI SHEKHRESIDENT OF - PACHANIYAPARA
                                               Page No.# 7/12

BONGARA
KAMRUPM
ASSAM-781015

44: AIJUDDIN ALI
 C/O RAHAM ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015.

45: MAHALAM ALI
 C/O CHEKHET ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

46: AZAD ALI
 C/O KANMUJA ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

47: LARIMA BIBI
 C/O HASER ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015.

48: ALIMUDDIN ALI
 C/O SIRAJ ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

49: INTAZ GANI
 C/O USMAN GANIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

50: AINUDDIN ALI
 C/O NAOMAN ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

51: AJIRUDDIN ALI
 C/O HASAMAT ALIRESIDENT OF DHALIPAR
                                                 Page No.# 8/12

FUTURI NO.1
KAMRUP
ASSAM-781122.

52: SAMIR ALI
 S/O CHIYAMAT ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

53: JAJANAL ALI
 C/O MAHIM ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015.

54: MD LATIF ALI
 C/O MD AHINARESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

55: MD ARFAN ALI
 C/O ACHAR ALIRESIDENT OF ISLAMPUR
 KHENA ALI BARI
 KAMRUP
ASSAM-781131.

56: AMIR HUSSAIN
 C/O SIRAJ HUSSAINRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

57: ABDUL ALI
 C/O KANDO ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

58: MANTU ALI
 C/O JUBAN ALIRESIDENT OF AZARA
 KHENA ALI BARI
 KAMRUP
ASSAM-781131.

59: ABDUL KARIM
 C/O CHIRAJ ALIRESIDENT OF - PACHANIYAPARA
                                                      Page No.# 9/12

BONGARA
KAMRUPM
ASSAM-781015

60: AKIJUL HOQUE
 C/O KHARUJ ALI ALIAS KHARUJ KHANRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

61: MD KHARUJ ALI
 C/O KETEGRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

62: RAHMAN ALI
 C/O AHINA ALIRESIDENT OF - PACHANIYAPARA
 BONGARA
 KAMRUPM
ASSAM-781015

VERSUS

THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM, JANATA BHAWAN, DISPUR, GUWAHATI- 781006

2:COMMISSIONER AND SECRETARY
 REVENUE DISASTER MANAGEMENT DEPARTMENT
 GOVT. OF ASSAM
 JANATA BHAWAN
 DISPUR
 GUWAHATI-781006

3:THE DISTRICT COMMISSIONER
 KAMRUP M
 DISTRICT- KAMRUP M
ASSAM-781036.

4:THE DEPUTY COMMISSIONER OF POLICE
WEST POLICE DISTRICT
 GUWAHATI
 GOPINATH BORDOLOI NAGAR
 JALUKBARI
 GUWAHATI -781013
ASSAM
                                                  Page No.# 10/12

5:THE CO DISTRICT COMMISSIONER
 KAMRUPM
 JALUKBARI
 GUWAHATI-781013

6:THE CIRCLE OFFICER
AZARA REVENUE CIRCLE
AZARA
 GUWAHATI
 MIKIR PARA CHAKARDOI
 PIN-781017
ASSAM.

7:PRINCIPAL SECRETARY
 HEALTH FAMILY WELFARE
 HENGRABARI
 DISPUR
 GUWAHATI-781006
ASSAM

8:DIRECTORATE OF HEALTH SERVICES
ASSAM
 SWASTHAYA BHAWAN
 HENGRABARI
 GUWAHATI
ASSAM-781036

9:DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
KAMRUP (M)
ATHGAON
 GUWAHTI
ASSAM-781001.

10:DIRECTORATE OF FOOD
 CIVIL SUPPLIES AND CONSUMER AFFAIRS
ASSAM
 GS RD
 OPP. BIG BAZAR
 BHANGAGARH
 GUWAHATI
ASSAM 781032

11:EXECUTIVE ENGINEER
 P H E DIVISION
 MANIRAM DEWAN ROAD
 DIVISION-1
 WEST JYOTINAGAR
 BAMUNIMAIDAN
                                                                        Page No.# 11/12

           GUWAHATI
           ASSAM-78102

Advocate for the Petitioner : MR. Z KHALID, MR. M H ALI,ARIF KHAN,MR. J N
SUWAI,FARHIN FARID,B BASUMATARY

Advocate for the Respondent : GA, ASSAM, SC, P H E,SC, HEALTH,SC, REVENUE,SC, ELEM.
EDU




                                      BEFORE
           HONOURABLE MR. JUSTICE ANJAN MONI KALITA
                                      ORDER

Date : 06.04.2026

Heard Mr. Z. Khalid, learned counsel for the petitioners.

Also heard Mr. B. Gogoi, learned Additional Advocate General, Assam appearing for the Health Department, Assam; Mr. D. Nath, learned Senior Government Advocate appearing for respondent Nos. 3, 4, 5 and 9; Ms. N. Borodoloi, learned Standing Counsel for the Revenue Department and Mr. D. Gogoi, learned Standing Counsel for the PHE Department.

The instant petition has been filed by the petitioners alleging that after their eviction, vide eviction drive conducted by the respondent authorities in Kamrup (M) District on 14.03.2026 and 15.03.2026 respectively, they have been evicted from their unauthorized settlement in different places of Kamrup (M) and thereafter, they have been staying in open area near Islampur, Pachaniapara etc without any facilities of any drinking water, adequate food, sanitation and medical facilities. The petitioners have filed this petition basically praying for those facilities from the respondent authorities.

Issue notice, returnable in 4 (four) weeks.

Page No.# 12/12

Since the respondents are duly represented by their respective counsel, no formal notice is required to be issued. However, requisite extra copies of the petition be furnished to them within 2 (two) days from today.

Let this matter be listed along with WP(C)/1706/2026 with WP(C)/888/2026, after the ensuing Bihu Vacation.

JUDGE

Comparing Assistant