Page No.# 1/2 vs Loren Engti
2026 Latest Caselaw 3139 Gua

Gauhati High Court

Page No.# 1/2 vs Loren Engti on 4 April, 2026

                                                                    Page No.# 1/2

GAHC010226862025




                                                              2026:GAU-AS:4954

                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Cont.Cas(C)/531/2019



          NUR JAKIR HUSSAIN
          S/O MD. NURUL HOQUE
          VILL. PUB- MAHACHORA
          P.O. AND P.S. KACHUMARA
          DIST. BARPETA
          ASSAM


          VERSUS

          LOREN ENGTI
          DIRECTOR OF WATER AND SANITATION SUPPORT ORGANIZATION
          PUBLIC HEALTH AND ENGINEERING DEPTT. BETKUCHI
          GUWAHATI-25


          ------------
          Advocate for : MR. R ALI
          Advocate for : appearing for LOREN ENGTI



                                      BEFORE
               HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY


                                       ORDER

04-04-2026

1. None appears for the petitioner on call. None did represent the petitioner Page No.# 2/2

on call on the last three occasions, i.e., on 22.10.2025, on 09.01.2026 & on 20.03.2026.

2. This Court under its order dated 29.10.2018 passed in WP(C) No. 5783/2017, directed the respondent Public Health Engineering to consider the representation of the petitioner involving the claim of arrear salary during his extended period of service beyond his contractual service.

3. Accordingly, this contempt petition stands closed for non -prosecution.

JUDGE

Comparing Assistant