Sanju Das vs Dr. Bijoya Choudhury And 2 Ors
2026 Latest Caselaw 3138 Gua

Gauhati High Court

Sanju Das vs Dr. Bijoya Choudhury And 2 Ors on 4 April, 2026

                                                                        Page No.# 1/2

GAHC010125832022




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/355/2022

            SANJU DAS
            S/O-GOPAL DAS ,
            VILL- FAKIRBASTI,
            P.O- TELIBASTI, P.S- HOJAI,
            DIST- HOJAI, ASSAM



            VERSUS

            DR. BIJOYA CHOUDHURY AND 2 ORS
            SECRETARY , GOVT. OF ASSAM, ELEMENTARY EDUCATION, ASSAM,
            DISPUR, GUWAHATI-06

            2:SURANJANA SENAPATI
             DIRECTOR OF ELEMENTARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-19

            3:TITU GOGOI
             DEPUTY DIRECTOR
             ELEMENTARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-1

Advocate for the Petitioner   : MR J PAYENG,

Advocate for the Respondent : MR. P K BORAH,
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                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                      ORDER

04.04.2026

It is submitted that Mr. P. K. Borah, learned Standing Counsel for the Elementary Education Department is indisposed today.

Accordingly, a prayer for adjournment is made on his behalf.

Prayer stands allowed.

List this matter again on 02.05.2026.

JUDGE

Comparing Assistant