Hussain Ali vs Ramesh Chand Jain And 2 Ors
2026 Latest Caselaw 3137 Gua

Gauhati High Court

Hussain Ali vs Ramesh Chand Jain And 2 Ors on 4 April, 2026

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GAHC010135942018




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/323/2018

            HUSSAIN ALI
            S/O- LATE MAFID ALI, VILL- SONAPUR, P.O- MUGDI, DIST- NALBARI,
            ASSAM



            VERSUS

            RAMESH CHAND JAIN AND 2 ORS.
            COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM, EDUCATION
            (SECONDARY) DEPTT, DISPUR, GUWAHATI- 6

            2:FANINDRA JIDUNG
             DIRECTOR OF SECONDARY EDUCATION
            ASSAM
             KAHILIPARA
             GHY- 19

            3:BIJOY BAISHNAV
             INSPECTOR OF SCHOOLS
             NALBARI DISTRICT CIRCLE
             NALBARI
            ASSAM
             PIN- 78133

Advocate for the Petitioner   : MR. P K GOSWAMI, MR A BARMAN

Advocate for the Respondent : MR. N J KHATANIAR, SC, SEC. EDU.
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                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                      ORDER

04.04.2026

Mr. B. Talukdar, learned counsel seeks for an adjournment on behalf of Mr. N. J. Khataniar, learned Standing Counsel for the Secondary Education Department, who is handling the present case, as Mr. Khataniar, learned counsel is having a personal difficulty.

Prayer stands allowed.

List this matter again on 02.05.2026.

JUDGE

Comparing Assistant