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Gauhati High Court
Page No.# 1/7 vs On The Death Of Nalini Deka Hie Legal Heir ... on 4 April, 2026
Page No.# 1/7
GAHC010187932023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2900/2023
ON THE DEATH OF NURNAHAR BEGUM HER LEGAL HEIRS SAMA BEGUM
AND ORS.
(DAUGHTER)
RESIDENT OF KUMARPARA, GUWAHATI, 781009, DIST KAMRUP M ASSAM
2: SMTI SIMA BEGUM
(DAUGHTER)
RESIDENT OF KUMARPARA
GUWAHATI
781009
DIST KAMRUP M ASSAM
3: SMTI SUREYA BEGUM
(DAUGHTER)
RESIDENT OF KUMARPARA
GUWAHATI
781009
DIST KAMRUP M ASSAM
4: NAZMA BEGUM
(DAUGHTER)
RESIDENT OF KUMARPARA
GUWAHATI
781009
DIST KAMRUP M ASSAM
5: RIAZAT ALI @ RAJU
(SON)
RESIDENT OF KUMARPARA
GUWAHATI
781009
DIST KAMRUP M ASSAM
Page No.# 2/7
6: IMTAZ ALI(SON) ON THE DEATH OF IMTAZ ALI HIS LEGAL
REPRESENTATIVES FIROZA BEGUM
(WIFE)
RESIDENT OF KUMARPARA
GUWAHATI
781009
DIST KAMRUP M ASSAM
7: REHAN ALI
(SON)
RESIDENT OF KUMARPARA
GUWAHATI
781009
DIST KAMRUP M ASSAM
8: RAHUL ALI
(SON)
RESIDENT OF KUMARPARA
GUWAHATI
781009
DIST KAMRUP M ASSAM
9: RIHA BEGUM
(DAUGHTER)
RESIDENT OF KUMARPARA
GUWAHATI
781009
DIST KAMRUP M ASSA
VERSUS
ON THE DEATH OF NALINI DEKA HIE LEGAL HEIR HEMALATA DEKA AND
ORS.
(WIFE)
RESIDENT OF NIZARAPARA, PO AND PS CHANDMARI, GUWAHATI 781003,
DIST KAMRUP M ASSAM
2:SRI SATYAPRAN DEKA
(SON)
RESIDENT OF NIZARAPARA
PO AND PS CHANDMARI
GUWAHATI 781003
DIST KAMRUP M ASSAM
3:SRI DILIP DEKA
(SON)
RESIDENT OF NIZARAPARA
PO AND PS CHANDMARI
Page No.# 3/7
GUWAHATI 781003
DIST KAMRUP M ASSAM
4:SRI UTPAL DEKA
(SON)
RESIDENT OF NIZARAPARA
PO AND PS CHANDMARI
GUWAHATI 781003
DIST KAMRUP M ASSAM
5:SMTI JONALI DEKA
(DAUGHTER)
RESIDENT OF HOUSE NO. 4
C/O DR. M.C DAS
JANAKPUR
NAYANMONI PATH
KAHILIPARA
GUWAHATI 781019. DIST KAMRUP M ASSA
Advocate for the Petitioner : MR. S SHARMA,
Advocate for the Respondent : ,
Linked Case : I.A.(Civil)/212/2019
MD. IMRAN HUSSAIN AND ANR
S/O- LATE NABAJAN ALI
2: MD. FARUK HUSSAIN
S/O- LATE NABAJAN ALI
R/O- KUMARPARA
P.S.- BHARALUMUKH
GUWAHATI
DIST.- KAMRUP (M)
ASSAM
VERSUS
NALINI DEKA
S/O- LATE CHENIRAM DEKA
R/O- NIZARAPARA
P.O. AND P.S.- CHANDMARI
Page No.# 4/7
GUWAHATI-3
DIST.- KAMRUP (M)
ASSAM
------------
Advocate for : MR. R J BORDOLOI
Advocate for : MR A SARMA appearing for NALINI DEKA
Linked Case :
ON THE DEATH OF NURNAHAR BEGUM HER LEGAL HEIRSS SAMA BEGUM
AND ORS.
VERSUS
ON THE DEATH OF NALINI DEKA HIE LEGAL HEIR HEMALATA DEKA AND
ORS. A
------------
Advocate for : MR. S SHARMA
Advocate for : appearing for ON THE DEATH OF NALINI DEKA HIE LEGAL HEIR
HEMALATA DEKA AND ORS. A
Linked Case : RSA/62/2018
ON THE DEATH OF NALINI DEKA HIS LEGAL HEIR SMT.HEMALATA DEKA
AND 4 OTHERS
R/O NIZARAPAR
P.S. AND P.O. CHANDMARI
DIST. KAMRUP
PIN 781003
VERSUS
ON THE DEATH OF NURJAHAN BEGUM HER LEGAL HEIRS MD. MAKIBUR
RAHMAN AND 4 ORS
R/O KUMARPARA
Page No.# 5/7
P.S. BHARALUMUKH
DIST. KAMRUP
1.2:MD IMRAN HUSSAIN
R/O KUMARPARA
P.S. BHARALUMUKH
DIST. KAMRUP
1.3:MD. FARUK HUSSAIN
R/O KUMARPARA
P.S. BHARALUMUKH
DIST. KAMRUP
1.4:ON THE DEATH OF NURNAHAR BEGUM
HIS LEGAL HEIRS
NAMELY-
1.4.1:SMT. SAMA BEGUM (DAUGHTER)
R/O KUMARPARA
GUWAHATI 781009
KAMRUP (M)
DIST. ASSAM
1.4.2:SMTI SIMA BEGUM (DAUGHTER)
R/O KUMARPARA
GUWAHATI 781009
KAMRUP (M)
DIST. ASSAM.
1.4.3:SUREYA BEGUM (DAUGHTER)
R/O KUMARPARA
GUWAHATI 781009
KAMRUP (M)
DIST. ASSAM.
1.4.4:NAZMA BEGUM (DAUGHTER)
R/O KUMARPARA
GUWAHATI 781009
KAMRUP (M)
DIST. ASSAM.
1.4.5:SMTI RIAJAT ALI @ RAJU (SON)
R/O KUMARPARA
GUWAHATI 781009
KAMRUP (M)
DIST. ASSAM.
1.4.5.1:ON THE DEATH OF IMTAZ ALI HIS HEIRS AND LEGAL
Page No.# 6/7
REPRESENTATIVES
NAMELY-
1.4.5.2:FIROZA BEUM (WIFE)
R/O KUMARPARA
GUWAHATI 781009
KAMRUP (M)
DIST. ASSAM.
1.4.5.3:REHAN ALI (SON)
R/O KUMARPARA
GUWAHATI 781009
KAMRUP (M)
DIST. ASSAM.
1.4.5.4:RAHUL ALI (SON)
R/O KUMARPARA
GUWAHATI 781009
KAMRUP (M)
DIST. ASSAM
1.4.5.5:RIHA BEGUM (DAUGHTER)
R/O KUMARPARA
GUWAHATI 781009
KAMRUP (M)
DIST. ASSAM.
1.5:MUSST. BIELKISH BEGUM
R/O KUMARPARA
P.S. BHARALUMUKH
DIST. KAMRUP
------------
Advocate for : MR. A C SARMA
Advocate for : MR. M B U AHMED (R1) appearing for ON THE DEATH OF
NURJAHAN BEGUM HER LEGAL HEIRS MD. MAKIBUR RAHMAN AND 4
ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
04.04.2026
Page No.# 7/7
None appears for the petitioner on call. On the last occasion
also, matter was adjourned as the arguing counsel was in
bereavement.
Be that as it may, in the interest of justice, the matters stands
adjourned and be listed again on 06.06.2026.
JUDGE
Comparing Assistant
