Citation : 2026 Latest Caselaw 3064 Gua
Judgement Date : 2 April, 2026
Page No.# 1/11
GAHC010059232026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/969/2026
SRI JONES INGTI KATHAR
S/O.- LATE BASA INGTI KATHAR. R/O.- D. C. COLONY, WARD NO. 4, P..
DIPHU, P.S. DIPHU, DIST.- KARBI ANGLONG, ASSAM. PIN -782460
2: SRI SARKIRI RONGPHAR
S/O.- VOPHONG RONGPHAR. R/O.- HORITARO VILLAGE
DOKMOKA
.. DOKMOKA
P.S. DOKMOKA
DIST.- KARBI ANGLONG
ASSAM. PIN782441
3: SRI HENMINTHANG SINGSON
S/O CHUNSEN SINGSON R/0.- SAIBOL VILLAGE
P.O. HIDIPI
P.S. DILLAI
DIST.- KARBI ANGLONG
ASSAM. PIN 782480
4: SRI PAOMINLAL HANGSING
S/O LATE SATHEN HANGSING R/O.- SAIBOL VILLAGE
P.O. HIDIPI
P.S. DILLAI
DIST.- KARBI ANGLONG
ASSAM. PIN 782480
5: SRI PRIYODOURSHI CHAKMA
S/O BISWAMONI CHAKMA R/O.- BORLANGPHER
TRIPURA BASTI
P.. BORLANGPHER
P.S. BORLANGPHER
DIST.- KARBI ANGLONG
ASSAM. PIN 782447
Page No.# 2/11
6: SRI RAHUL CHAKMA
S/O JADU SEN CHAKMA R/O.- AMLOKHI
MANJA
P.O. MANJA
P.S. MANJA
DIST.- KARBI ANGLONG
ASSAM. PIN -782461
7: SRI KENILO RENGMA
S/O LATE MUSWEN RENGMA R/O.- KHIRANG GAON
SARIHUTI
P.. JONGPHA
P.S. CHOKIHOLA
DIST.- KARBI ANGLONG
ASSAM. PIN 782490
8: SRI SUMHLIHRAWNG THIEK
S/O LATE NEU THIEK R/O.- RONGKIMI
P.O. DIPHU
P.S. DIPHU
DIST.- KARBI ANGLONG
ASSAM. PIN 782460
9: SRI SEMSON TERON
S/O.- LATE CHANDRA SING TERON. R/O.- LAKHIJAN
P.O. LAKHIJAN
P.S. BOKAJAN
DIST.- KARBI ANGLONG
ASSAM. PIN 782460
10: SRI PRANJAL KRO
S/O.- SING KRO. R/O.- CHARMUNG TIMUNG
SARIHAJAN
P.O. SARIHAJAN
P.S. BOKAJAN
DIST.- KARBI ANGLONG
ASSAM. PIN 782480
11: SRI LONGKUMAR BEY
S/O.- JAGAT SING BEY. R/O.- LONGJONSARPO
P.O. DIPHU
P.S. DIPHU
DIST.- KARBI ANGLONG
ASSAM. PIN -782460
12: SRI BHOGESWAR SHYAM
S/O.- LATE NOGENDRA SHYAM R/O.- BALIPATHAR
Page No.# 3/11
P.O. BALIPATHAR
P.S. BOKAJAN
DIST.- KARBI ANGLONG
ASSAM. PIN 782480
13: SRI SEMSON TERON
S/O.- LATE KANGBURA TERON. R/O.- UTTAR BALI RONGHANG
P.O. KOLONGA
P.S. BAITHALANGSO
DIST.- WEST KARBI ANGLONG
ASSAM. PIN -782485
14: BISWAJYOTI TERON
S/O.- ASMOL TERON. R/O.- LANGMEPI
P.O. KHERONI
P.S. KHERONI
DIST.- WEST KARBI ANGLONG
ASSAM. PIN 782448
15: SRI BISHNU TERON
S/O.- LATE SARING TERON. R/O.- LANGSING BEY ARONG
NO. 1
KARBI RONGSOPI
P.O. KOLONGA
P.S. BAITHALANGSO
DIST.- WEST KARBI ANGLONG
ASSAM. PIN -782485
16: SRI DHONSWAR RONGPHAR
S/O.- HARSING RONGPHAR. R/O.- PHELANGPI PATOR ARONG
P.. KHERONI
P.S. KHERONI
DIST.- WEST KARBI ANGLONG
ASSAM. PIN782448
17: SRI SADAK ARDEO
S/O.- LATE ARDEO ARDEO. R/O.- GARANGGISIM
P.O. LANGTING
P.S. LANGTING
DIST.- DIMA HASAO
ASSAM. PIN -788832
18: SRI AMON THAOSEN
S/O.- LATE DAJALA THAOSEN. R/O.- DILIMPUR
P.O. MANDERDISA
P.S. LANGTING
DIST.- DIMA HASAO
ASSAM. PIN 788832
Page No.# 4/11
19: SRI BIKRAM HANSE
S/O.- CIM HANSE. R/O.- KARBI RONGSOPI NO. 2
P.O. KOLLONGA
P.S. BAITHALANGSO
DIST.- WEST KARBI ANGLONG
ASSAM. PIN -782485
20: SRI SUREN KRAMSA
S/O.- LATE AMRI KRAMSA. R/O.- ADAI HANSE VILLAGE
P.O. PANJURI
P.S. DOKMOKA
DIST.- KARBI ANGLONG
ASSAM. PIN 78244
VERSUS
UNION OF INDIA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF TRIBAL AFFAIRS, SHASTRI BHAVAN, A - WING, DR.
RAJENDRA PRASAD ROAD, NEW DELHI. PIN-110001
2:THE COMMISSIONER SECRETARY TO HIS EXCELLENCY THE
GOVERNOR OF ASSAM
RAJ BHAVAN
KHARGULI
GUWAHATI
ASSAM. PIN -781001
3:THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT
OF ASSAM
HILL AREAS DEPARTMENT
DISPUR
ASSAM. PIN - 781006
4:THE STATE ELECTION COMMISSIONER
STATE ELECTION COMMISSION
ASSAM
GUWAHATI
ASSAM. PIN 781006
5:THE PRINCIPAL SECRETARY
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU
KARBI ANGLONG
ASSAM. PIN782460
Page No.# 5/11
6:THE CHIEF EXECUTIVE MEMBER
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU
KARBI ANGLONG
ASSAM. PIN 782460
7:THE JOINT SECRETARY
LEGISLATIVE DEPARTMENT
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU
KARBI ANGLONG
ASSAM. PIN -782460
8:THE DEPUTY COMMISSIONER
KARBI ANGLONG DISTRICT
DIPHU
KARBI ANGLONG
ASSAM. PIN -782460
9:THE DEPUTY COMMISSIONER
WEST KARBI ANGLONG DISTRICT
HAMREN
WEST KARBI ANGLONG
ASSAM. PIN 782486
10:THE SUB DIVISIONAL OFFICER (C)
BOKAJAN CIVIL SUB-DIVISION
BOKAJAN
KARBI ANGLONG
ASSAM. PIN 782480
11:SRI PRABHAT CH TARO
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. BHOKSONG
P.O. LAOPANI
P.S. BAITHALANGSO
WEST KARBI ANGLONG
ASSAM. PIN 782450
12:SRI D UPHING MASLAI
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. PUNDURI MAKAH
P.O. UMSOWAI
P.S. BAITHALANGSO
WEST KARBI ANGLONG
Page No.# 6/11
ASSAM. PIN -782413
13:SRI AVIJIT KRO
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. INGTI KAIBONG GAON
P.O. KOLONGA
P.S. BAITHALANGSO
WEST KARBI ANGLONG
ASSAM. PIN -782481
14:SRI HEADSING RONGPHAR
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. SARMEN RONGHANG
P.O. AND P.S. HAMREN
WEST KARBI ANGLONG
ASSAM. PIN -782486
15:SRI LONGBISON BEY
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. DOLONI TERON GAON
P.O. SATGAON
P.S. BAITHALANGSO
WEST KARBI ANGLONG
ASSAM. PIN-782485
16:SRI TULIRAM RONGHANG
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. BAJONG HABAI
DONKAMOKAM
P.O. DONKAMOKAM
P.S. BAITHALANGSO
WEST KARBI ANGLONG
ASSAM. PIN 782485
17:SRI PAWAN KUMAR
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. KHERONI
P.O. AND P.S. KHERONI
WEST KARBI ANGLONG
ASSAM. PIN 782448
18:SRI MONGAL SING TIMUNG
MEMBER OF AUTONOMOUS COUNCIL
Page No.# 7/11
KAAC
VILL. GODWIN BEY GAON
P.O. DONKAMOKAM
P.S. BAITHALANGSO
WEST KARBI ANGLONG
ASSAM. PIN 782485
19:SMT RINA TERANGPI
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. AMTALA
P.O. AND P.S. KHERONI
WEST KARBI ANGLONG
ASSAM. PIN 782448
20:SRI AJIT KUMAR DEY
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. GURUDWARA ROAD
P.O. AND P.S. DIPHU
KARBI ANGLONG
ASSAM. PIN 782460
21:SRI MADHURAM LEKTHE
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. KONGJUK ATHOI
P.O. AND P.S. BAKULIA
KARBI ANGLONG
ASSAM. PIN 782482
22:SRI KANGBURA KILLING
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. MIJUTERON GAON
P.O. PHULONI
P.S. HOWRAGHAT
KARBI ANGLONG
ASSAM. PIN -782441
23:SRI BILI MOHAN KHAKHLARY
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. NO. 2 BELTOLA
P.O. LANGHIN TINIALI
P.S. DOKMOKA
KARBI ANGLONG
ASSAM. PIN -782441
Page No.# 8/11
24:SRI RAJU TISSO
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. HABERAM RONGPHAR
P.O. AND P.S. DOKMOKA
KARBI ANGLONG
ASSAM. PIN -782441
25:SRI LUNSING TERON
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. TEKE RONGPI GAON
P.O. AND P.S. DOKMOKA
KARBI ANGLONG
ASSAM. PIN -782441
26:SRI RITESH ENGHI
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. HAMBONG ENGHI GAON
P.O. AND P.S. HOWRAGHAT
KARBI ANGLONG
ASSAM. PIN -782481
27:SRI JOHNY TIMUNG
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. THESO AJUR ON BEY GAON
P.O. AND P.S. DIPHU
KARBI ANGLONG
ASSAM. PIN -782460
28:SMT TILUTTOMA HASNU
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. MOHONGDIJUA
P.O. LONGNIT
P.S. MANJA
KARBI ANGLONG
ASSAM. PIN -782461
29:SRI AMARSING TISSO
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. LONGNIT BAZAR
P.O. LONGNIT
Page No.# 9/11
P.S. MANJA
KARBI ANGLONG
ASSAM. PIN -782461
30:SMT KACHE RONGPIPI
MEMBER OF AUTONOMOUS COUNCIL
KAA
RUPKASEN
WARD NO. 7
DIPHU
DIST. KARBI ANGLONG
ASSAM. PIN 782460
31:SRI SURJYA RONGPHAR
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. CHIPONGEHINGRI MENSING TISSO GAON
P.O. AND P.S. DIPHU
KARBI ANGLONG
ASSAM. PIN-782460
32:SRI KADOM TERANGPI
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. SADAR TERANG
P.O. SARIHAJAN
P.S. BOKAJAN
KARBI ANGLONG
ASSAM. PIN -782480
33:SRI MAHURJYA DHEKIAL PHUKAN
MEMBER OF AUTONOMOUS COUNCIL
KAAC
WARD NO. 1
BOKAJAN
P.O. AND P.S. BOKAJAN
KARBI ANGLONG
ASSAM. PIN-782480
34:SRI CHABAN KUMAN TELENGGA
MEMBER OF AUTONOMOUS COUNCIL
KAAC
NAMBAR NADI BAGAN
P.O. AND P.S. BORPATHAR
KARBI ANGLONG
ASSAM. PIN -782480
35:SRI PABITRA RONGPI
Page No.# 10/11
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. GARU BASTI
MERABHITI
CHOWKIHOLA
KARBI ANGLONG
ASSAM. PIN 782480
36:SRI RICHARD TOKBI
MEMBER OF AUTONOMOUS COUNCIL
KAAC
VILL. LOKHIRAM TOKBI
P.O. AND P.S. DEITHOR
KARBI ANGLONG
ASSAM. PIN78248
For the applicant : Mr. N. Gogoi, Advocate
For the respondents : Ms. S. Kemprai, Advocate
For respondent Nos.5, 6 and 7 Ms. P. Barua, Advocate
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
02-04-2026
(Ashutosh Kumar, C.J.) Mr. N. Gogoi, learned Advocate, on instructions from Mr. M. Sarania, learned Advocate for the applicant on record, seeks permission to withdraw this application with liberty to file a fresh/properly drafted interlocutory application.
Page No.# 11/11
The prayer is acceded to.
The interlocutory application is dismissed as withdrawn with liberty as aforesaid.
JUDGE CHIEF JUSTICE Comparing Assistant
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