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Page No.# 1/3 vs Hitesh Rabha And 3 Ors
2025 Latest Caselaw 7615 Gua

Citation : 2025 Latest Caselaw 7615 Gua
Judgement Date : 24 September, 2025

Gauhati High Court

Page No.# 1/3 vs Hitesh Rabha And 3 Ors on 24 September, 2025

Author: Soumitra Saikia
Bench: Soumitra Saikia
                                                                    Page No.# 1/3

GAHC010212132025




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/520/2025

         MAYNAL HOQUE AND 5 ORS.
         S/O MD. RAJAB ALI, VILL AND P.O- SALAKATI, DIST.- KOKRAJHAR,
         ASSAM, PIN- 783369

         2: HUSSAIN ALI
          S/O JOSIMUDDIN SHEIKH
         VILL-SIMLABARI PART-I
          P.O- CHAPAR
          DISTRICT- DHUBRI
         ASSAM
          PIN-783371

         3: SUNSWARNG NARZARY
          S/O LT. BIJENDRA NARZARY
         VILL- MALiGAON
          PO- SILGARA
          DIST.- KOKRAJHAR
         ASSAM
          PIN- 783348

         4: MANILAL KOCHARY
          S/O KRISHNA KOCHARY
         VILL- UMANGAR
          P.O- DHUMARIGURI
          DIST.- KOKRAJHAR
         ASSAM
          PIN-783347

         5: SANTU MANI ROY
         VILLAGE AND P.O- KASHIPARA
          BHOTGAON
          DIST. KOKRAJHAR
         ASSAM
          PIN-783370
                                                                    Page No.# 2/3


            6: MANINDAR ROY
             S/O PARAMANANDA ROY
            VILL- BHALPUR NATH PARA
             P.O- BHALPUR
             P.S- CHAPOR
             DIST.- DHUBRI
            ASSAM
             PIN-78337

            VERSUS

            HITESH RABHA AND 3 ORS.
            THE CHIEF MANAGER, HR, ASSAM POWER DISTRIBUTION CO. LTD.,
            BIJULI BHAWAN, PALTAN BAZAR, GUWAHATI-01, DIST-KAMRUP (M),
            ASSAM

            2:RUPRANJAN KALITA (I/C)
            THE GENERAL MANAGER
             GUWAHATI ZONE- APDCL LAZ
             SIXMILE
             GUWAHATI-22
             DIST- KAMRUP (M)
            ASSAM

            3:JATIN NARAH
            THE DEPUTY GENERAL MANAGER
             KOKRAJHAR ELECTRICAL CIRCLE
            APDCL
             KOKRAJHAR
             P.O. AND DIST- KOKRAJHAR
            ASSAM
             PIN-783370

            4:PANKAJ BARMAN
            THE CHIEF EXECUTIVE OFFICER
             KOKRAJHAR ELECTRICAL CIRCLE
            APDCL
             KOKRAJHAR
             P.O. AND P.S.- KOKRAJHAR
            ASSAM
             PIN-78337

Advocate for the Petitioner   : M HOSSAIN, S KHAN

Advocate for the Respondent : ,
                                                                           Page No.# 3/3




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                        ORDER

24.09.2025 Heard Mr. M Hossain, learned counsel for the petitioners.

The petitioner is aggrieved by willful disobedience of the directions contained in the Judgment and Order dated 19.08.2024 passed in W.P(C) No. 5454/2017 which the petitioner claims as the respondents have deliberately not complied with.

Issue Notice, Returnable in four weeks.

Steps on respondents be taken by registered post with A/D as well as usual course within one week from today.

The question of maintainability of the contempt petition in view of Section 20 of the Contempt Courts Act will be considered on the returnable date.

List again after returnable date.

JUDGE

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