Page No.# 1/3 vs Dipak Kumar Saikia And Anr
2025 Latest Caselaw 7517 Gua

Gauhati High Court

Page No.# 1/3 vs Dipak Kumar Saikia And Anr on 19 September, 2025

                                                                     Page No.# 1/3

GAHC010186942025




                                                              undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/3049/2025

         THE INDIAN OIL CORPORATION LTD and 7 ors
         REPRESENTED BY ITS CHAIRMAN OIL CORPORATION LTD. CORPORATE
         OFFICE, PLOT NO. 3079/3, J.B. TITO MARG, NEW DELHI, PIN 110049

         2: THE DIRECTOR

          REFINERY
          INDIAN OIL CORPORATION LTD.
          SCOPE COMPLEX
          CORE 20
          7 INDUSTRIAL AREA
          LODHI ROAD
          NEW DELHI 110003

         3: THE EXECUTIVE DIRECTOR

          INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY
          NOONMATI
          GUWAHATI 781020

         4: THE GENERAL MANAGER (HR)
          INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY
          NOONMATI
          GUWAHATI 781020

         5: THE DEPUTY GENERAL MANAGER

          INDIAN OIL CORPORATION LTD.
          GUWAHATI REFINERY
          NOONMATI
          GUWAHATI 781020

         6: THE CHIEF HUMAN RESOURCE MANAGER
                                                                     Page No.# 2/3

             INDIAN OIL CORPORATION LTD.
             GUWAHATI REFINERY
             NOONMATI
             GUWAHATI 781020

            7: THE CHIEF FIRE AND SAFETY MANAGER INDIAN OIL CORPORATION
            LTD.
             GUWAHATI REFINERY
             NOONMATI
             GUWAHATI 781020

            8: THE SENIOR HUMAN RESOURCE MANAGER

             INDIAN OIL CORPORATION LTD.
             GUWAHATI REFINERY
             NOONMATI
             GUWAHATI 78102

            VERSUS

            DIPAK KUMAR SAIKIA AND ANR
            S/O LATE PADMA KANTA SAIKIA, R/O JAYANTA NAGAR, SECTOR-II,
            GUWAHATI NOONMATI, DIST. KAMRUP (M), ASSAM, PIN 781020

            2:DILIP KUMAR BARUAH

             FIRE AND SAFETY OFFICER
             BONGAIGAON REFINERY AND PETROCHEMICALS LTD.
             DHALIGAON
             BONGAIGAO

Advocate for the Petitioner   : MR. N BARUAH, MS. P DUTTA

Advocate for the Respondent : ,




             Linked Case : CRP/0/0

            THE INDIAN OIL CORPORATION LTD
            ASSAM


             VERSUS
                                                                      Page No.# 3/3

           DIPAK KUMAR SAIKIA
           ASSAM


            ------------

For petitioner/appellant(s) : Mr. N. Baruah, Advocate

For respondent(s) :

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 19.09.2025 (Ashutosh Kumar, CJ)

This Interlocutory Application has been filed by the applicants seeking condonation of delay of 30 days in preferring an appeal against the judgment and order dated 12.06.2025 passed by a learned Single Judge of this Court in WP(C) No. 3204/2012.

Let notice be issued to respondent Nos. 1 and 2 on steps being taken by the applicants within a period of two weeks from today, by both modes, i.e. by registered post as well as by usual process, returnable on 08.12.2025.

                                            JUDGE                CHIEF JUSTICE




Comparing Assistant