Citation : 2025 Latest Caselaw 7452 Gua
Judgement Date : 18 September, 2025
Page No.# 1/11
GAHC010060492024
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP(IO)/111/2024
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED AND HEAD OFFICE AT GE PLAZA, AIRPORT
ROAD, YERWADA, PUNE- 411006, MAHARASHTRA AND ITS BRANCH
OFFICE AT 2ND FLOOR, SREEJI TOWER, ADJACENT TO MAHINDRA
SHOWROOM, CHRISTIAN BASTI, G.S. ROAD, GUWAHATI-781006,
REPRESENTED BY ITS EXECUTIVE LEGAL OFFICER.
VERSUS
GIRIKANTA MAHANTA AND 5 ORS.
S/O- HEMKANTA MAHANTA, R/O- VILL.- MEKANAR CHUBURI, P.O.
BIHAGURI, P.S. TEZPUR, DIST. SONITPUR, ASSAM, PIN- 784153.
2:KIRU GURIA
S/O- GABREEL GURIA
R/O- VILL.- PURANI GHAGRA
BINDUKURI
P.S. TEZPUR
DIST.- SONITPUR
ASSAM
PIN- 784502.
3:UTTAM TANTI
S/O- KHIROD TANTI
R/O- VILL.- KATHALGURI TEA ESTATE
P.O. BINDUKURI
P.S. TEZPUR
DIST. SONITPUR
ASSAM
PIN- 784502.
4:THE STATE OF ASSAM
Page No.# 2/11
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY
HOME AND POLITICAL DEPARTMENT
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-781006
5:THE ADDITIONAL CHIEF SECRETARY
TRANSPORT DEPARTMENT
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-781006
6:THE OFFICER-IN-CHARGE
TEZPUR POLICE STATION
DISTRICT- SONITPUR
ASSAM
Advocate for the Petitioner : MR T KALITA, MR. A KAKATI
Advocate for the Respondent : MR. D NATH (R-4,5,6),
Linked Case : CRP/44/2025
SUBARNALATA DAS
W/O LATE ANJAN KUMAR DAS
RESIDENCE OF M.C ROAD
UZAN BAZAR
PANBAZAR
DISTRICT- KAMRUP (M)
ASSAM
PHONE NO- 8638739454
VERSUS
MAHESWARI INDUSTRIES AND 2 ORS
CARE OF MAHESH KUMAR
P
S. JALUKBARI
DIST- KAMRUP (M)
ASSAM (OWNER OF THE OFFENDING VEHICLE NO. AS 01 MC 7520)
Page No.# 3/11
2:AMRIT KOCH
MANIK KOCH
VILL- BOKO
DIST- KAMRUP (R)
ASSAM (DRIVER OF THE OFFENDING VEHICLE NO. AS-01 MC-7520)
3:UNITED INDIA INSURANCE CO. LIMITED
GODREJ BUILDING
ULUBARI
GUWAHATI
DIST- KAMRUP (M)
ASSAM
------------
Advocate for : MR MINTU SAIKIA
Advocate for : MR. S RAHMAN (R-1) appearing for MAHESWARI INDUSTRIES
AND 2 ORS
Linked Case : CRP(IO)/257/2024
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
MANDIR
ICICI LOMBARD HOUSE 414
P. BALU MARG
SVS ROAD
PRABHADEVI
MUMBAI- 400025
ITS ZONAL OFFICE ZONAL OFFICE AT 7TH FLOOR
APEEJAY HOUSE
15
PARK STREET
KOLKATA- 700016 AND ITS BRANCH OFFICE AT 3RD FLOOR
KAMAKHYA TOWER
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005
REPRESENTED BY THE LEGAL MANAGER.
VERSUS
Page No.# 4/11
JAYA NARZARY AND 5 ORS
WIFE OF LATE BILIFANG NARZARY
RESIDENT OF VILLAGE- NEW BALAJAN
POST OFFICE- KARIGAON
POLICE STATION- KOKRAJHAR
BTAD
ASSAM
PIN- 783373.
2:DERSUNG NARZARY
SON OF LATE BILIFANG NARZARY
RESIDENT OF VILLAGE- NEW BALAJAN
POST OFFICE- KARIGAON
POLICE STATION- KOKRAJHAR
BTAD
ASSAM
PIN- 783373.
(RESPONDENT BEING MINOR IS REPRESENTED BY THE RESPONDENT NO.
1).
3:BIRSAR NARZARY
SON OF LATE BILIFANG NARZARY
RESIDENT OF VILLAGE- NEW BALAJAN
POST OFFICE- KARIGAON
POLICE STATION- KOKRAJHAR
BTAD
ASSAM
PIN- 783373.
(RESPONDENT BEING MINOR IS REPRESENTED BY THE RESPONDENT NO.
1).
4:SANJIB NARZARY
SON OF LATE GAJEN NARZARY
RESIDENT OF VILLAGE- ALFAGAON
Page No.# 5/11
POST OFFICE- SERFANGURI
POLICE STATION- SERFANGURI
DISTRICT- KOKRAJHAR
BTAD
ASSAM
PIN- 783346..
(OWNER OF THE VEHICLE - AS-16 ER-4495)
5:RANJIT BASUMATARY
SON OF LATE LOKEN BASUMATARY
RESIDENT OF VILLAGE- UTTAR PATGAON
POST OFFICE- SERFANGURI
POLICE STATION- SERFANGURI
DISTRICT- KOKRAJHAR
BTAD
ASSAM
PIN- 783346.
(DRIVER OF THE VEHICLE -AS 16 ER-4495).
6:THE BRANCH MANAGER
RELIANCE GENERAL INSURANCE COMPANY
5TH FLOOR
PRAG PLAZA
BHANGAGARH
G.S. ROAD
GUWAHATI-- 781005.
(INSURER OF THE VEHICLE- AS 16 G- 2369).
------------
Advocate for : MR T KALITA
Advocate for : MR. T DEURI(R-1
4
5) appearing for JAYA NARZARY AND 5 ORS
Linked Case : CRP/140/2023
MOSTAFIZUR RAHMAN @ MUSTAFIZUR RAHMAN AND ANR
S/O AZAHAR ALI
R/O VILL-MOINBARI
Page No.# 6/11
P.O.-NIZ MOINBARI
P.S.-KALGACHIA
DIST-BARPETA
ASSAM (BEING MINOR REPRESENTED BY HIS FATHER
PETITIONER NO. 2)
2: AZAHAR ALI
S/O MAYNAL HAQUE
R/O VILL-MOINBARI
P.O.-NIZ MOINBARI
P.S.-KALGACHIA
DIST-BARPETA
ASSAM
VERSUS
WAZED ALI AND ANR
S/O ATOWAR RAHMAN
R/O VILL-BANGHUGI
P.O.-BANGHUGI
P.S.-KALGACHIA
DIST-BARPETA
ASSAM
PIN-781319
2:ICICI LOMBARD GENERAL INSURANCE CO. LTD.
REPRESENTED BY ITS LEGAL MANAGER
ADDRESS- 3RD FLOOR
KAMAKHYA TOWER
ROAD
GUWAHATI
ASSAM
PIN-781005
------------
Advocate for : G UDDIN
Advocate for : appearing for WAZED ALI AND ANR
Linked Case : CRP/32/2025
BIJIT GONDHIA @ BIJIT GANDHIA AND ANR
S/O- THOLOK GANDHIA
R/O- BONGAL GAON
P.O- DERGAON
P.S- DERGAON
DIST- GOLAGHAT
ASSAM
PIN- 785614
Page No.# 7/11
2: MRIDU SPONDON GONDHIA
S/O SRI BIJIT GONDHIA
R/O- BONGAL GAON
P.O- DERGAON
P.S- DERGAON
DIST- GOLAGHAT
ASSAM
PIN- 785614 (BEING MINOR
REPRESENTED BY PETITIONER NO. 1)
VERSUS
NRIPEN SAIKIA AND ANR
S/O- LATE UMESWAR SAIKIA
R/O- HATIAKHOWA
P.O- HATIAKHOWA
P.S- DERGAON
DIST- GOLAGHAT
ASSAM
PIN- 785626
2:NATIONAL INSURANCE COMPANY LIMITED
GOLAGHAT BRANCH
HEMCHANDRA GOSWAMI PATH
P.O.- GOLAGHAT
DIST- GOLAGHAT
ASSAM
PIN-785621
REPRESENTED BY ITS BRANCH MANAGER
------------
Advocate for : MR. M DUTTA
Advocate for : MR. P J BARMAN (R2) appearing for NRIPEN SAIKIA AND ANR
Linked Case : CRP(IO)/187/2025
SHRIRAM GENERAL INSURANCE COMPANY LIMITED
HAVING ITS CORPORATE AND REGISTERED OFFICE AT E-8
EPIP
RIICO INDUSTRIAL AREA
SITAPURA
JAIPUR
RAJASTHAN
INDIA
PIN-302022 AND ONE OF THE BRANCH OFFICES AT B.R. ARCADE
3RD FLOOR
OPPOSITE TO PRIYA PALACE HOTEL
Page No.# 8/11
21
JANAPATH
ULUBARI
GUWAHATI-781007
KAMRUP
ASSAM
VERSUS
MD EKRAMUL HUSSAINAND 2 ORS.
S/O ABDUL HAKIM
P/R/O VILL- UTTAR PUTA KALONG
MAZULI
P.S.- RUPAHIHAT
DIST- NAGAON
ASSAM
PIN-781318
2:DIBYA MORAN
S/O MODESWAR MORAN
R/O VILL- BETONI
P.S.- DIGBOI
P.O.- MAMORONI (MAKUM)
DIST- TINSUKIA
ASSAM
PIN-786170
3:DIPEN TANTI
S/O SAMARU TANTI
R/O VILL- PANKIAL GAON
P.S.- GOLAGHAT
DIST- GOLAGHAT
PIN-785702
------------
Advocate for : MR. A J SAIKIA
Advocate for : appearing for MD EKRAMUL HUSSAINAND 2 ORS.
Linked Case : CRP/141/2023
BILLAL HUSSAIN @ BILLAL HASSAN
S/O ABDUL GOFUR
R/O VILL- NEAR GARAM
DABONDIA
P.O.-GUNIALGURI
P.S.-KALGACHIA
Page No.# 9/11
DIST- BARPETA
ASSAM
PIN-
VERSUS
WAZED ALI AND ANR
S/O ATOWAR RAHMAN
R/O VILL-BANGHUGI
P.O.-BANGHUGI
P.S.-KALGACHIA
DIST-BARPETA
ASSAM
PIN-781319
2:ICICI LOMBARD GENERAL INSURANCE CO. LTD.
REPRESENTED BY ITS LEGAL MANAGER
ADDRESS- 3RD FLOOR
KAMAKHYA TOWER
ROAD
GUWAHATI
ASSAM
PIN-781005
------------
For the Petitioner(s) : Mr. T. Kalita, Advocate
Mr. G. Uddin, Advocate
Mr. M. Dutta, Advocate
Mr. A.J. Saikia, Advocate
Mr. M. Saikia, Advocate
For the Respondent(s) : Mr. D. Nath, Sr. Govt. Advocate
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 18.09.2025
Mr. D. Nath, the learned Senior Government Advocate submitted that certain instructions have been issued by the Home Department as well as the Transport Department of the Page No.# 10/11
Government of Assam for ensuring that the judgment of the Supreme Court in the case of Gohar Mohammed Vs. Uttar Pradesh State Road Transport Corporation & Others reported in
(2023) 4 SCC 381 is abided with in letter and spirit.
2. It is the opinion of this Court that these instructions be brought on record by filing the affidavits.
3. Mr. D. Nath, the learned Senior Government Advocate submitted that the same would be done within 2 (two) weeks.
4. The affidavits be filed on or before 17.10.2025.
5. This Court further enquired with Mr. D. Nath, the learned Senior Government Advocate, as to whether, the Detailed Accident Reports (DARs) in respect to the present batch of proceedings have been submitted.
6. The learned Senior Government Advocate submitted that he will make necessary enquiry and if not submitted, the concerned authorities will do the needful by the next date.
7. The learned counsels appearing on behalf of the petitioners shall serve extra copies of the revision petitions in respect to cases, where DAR has not yet been submitted, to Mr. D. Nath, the learned Senior Government Advocate, so that he can do the needful.
Page No.# 11/11
8. Accordingly, list these matters again on 04.11.2025.
9. The learned counsels appearing on behalf of the petitioners submitted that there is another proceeding raising identical issues. They, therefore, submitted that the matter may also be tagged along.
10. Taking into account the above, CRP No. 106/2024 shall also be tagged along with the present batch of revision petitions and list on 04.11.2025.
11. Interim order passed earlier shall continue till the next date.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!