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Ashraful Islam @ Ashraful Miah vs Musst Fatema Bewa And 4 Ors
2025 Latest Caselaw 7397 Gua

Citation : 2025 Latest Caselaw 7397 Gua
Judgement Date : 17 September, 2025

Gauhati High Court

Ashraful Islam @ Ashraful Miah vs Musst Fatema Bewa And 4 Ors on 17 September, 2025

                                                                           Page No.# 1/3

GAHC010199242025




                                                                   undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RSA/160/2025

            ASHRAFUL ISLAM @ ASHRAFUL MIAH
            S/O ABDUL MALAK, R/O VILL. ISAKURI (CHORMASALI), P.O. AND P.S.
            MANKACHAR, DIST. SOUTH SALMARA MANKACHAR, ASSAM.



            VERSUS

            MUSST FATEMA BEWA AND 4 ORS
            W/O LATE SADEK HOSEIN

            2:SAPIRON @ SABIRAN @ SOMIRAN NESSA

             D/O LATE SADEK HOSEIN

            3:SAHEBA @ SAHERA @ SALEHA KHATUN
             D/O LATE SADEK HOSEIN

            4:SAYEDA KHATUN

             D/O LATE SADEK HOSEIN

            5:SULTANA REZIA

             D/O LATE SADEK
             HOSEIN
             ALL ARE R/OVILL. KODALDHOWA
             P.O. AND P.S. MANCACHAR
             DIST. SOUTH SALMARA
             MANKACHAR
             ASSAM 78313

Advocate for the Petitioner   : MR. P P DAS, MD A RAHMAN,MR. SURAJIT DAS
                                                                        Page No.# 2/3

Advocate for the Respondent : ,




             Linked Case : I.A.(Civil)/3052/2025

            ASHRAFUL ISLAM @ ASHRAFUL MIAH
            S/O ABDUL MALAK
            R/O VILL. ISAKURI (CHORMRASALI)
            P.O. AND P.S. MANKACHAR
            DIST. SOUTH SALMARA MANKACHAR
            ASSAM
            PIN 783131


             VERSUS

            MUSST FATEMA BEWA AND 4 ORS
            W/O LATE SADEK HOSEIN

            2:SAPIRON @ SABIRAN @ SOMIRAN NESSA

            D/O LATE SADEK HOSEIN

            3:SAHEBA @ SAHERA @ SALEHA KHATUN
            D/O LATE SADEK HOSEIN

             4:SAYEDA KHATUN

            D/O LATE SADEK HOSEIN

             5:SULTANA REZIA

            D/O LATE SADEK
            HOSEIN
            ALL ARE R/OVILL. KODALDHOWA
            P.O. AND P.S. MANCACHAR
            DIST. SOUTH SALMARA
            MANKACHAR
            ASSAM 783131
            ------------
            Advocate for : MR. P P DAS
            Advocate for : appearing for MUSST FATEMA BEWA AND 4 ORS
                                                                        Page No.# 3/3

                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                     ORDER

17.09.2025

1. Learned counsel Mr. S. Das is present on behalf of the appellant who is aggrieved by the judgment and order dated 25.06.2025, passed by the learned District Judge, South Salmara, Mankachar in Title Appeal No. 02/2024 upholding the judgment and order dated 29.07.2024 passed by the learned Civil Judge (Sr. Div), South Salmara, Mankachar in Title Execution Case No. 02/2021.

2. This appeal is admitted on the following substantial question of law:-

(i) Whether both the learned courts below rightly passed the impugned judgment and order where the learned Courts below passed the impugned judgment and order without following the procedure as enumerated under Order XXI Rule 101 of CPC?

3. Learned counsel Mr. F. U. Barbhuiya is present on behalf of all the respondents.

4. Issue notice to all the respondents returnable within 4 (four) weeks. Extra copies to be furnished.

5. Call for the records of Title Appeal No. 02/2024 and the scanned copies of records of Title Execution Case No. 02/2021.

6. List accordingly.

JUDGE

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