Page No.# 1/3 vs Mazidur Rahman And 2 Ors
2025 Latest Caselaw 7391 Gua

Gauhati High Court

Page No.# 1/3 vs Mazidur Rahman And 2 Ors on 17 September, 2025

                                                                      Page No.# 1/3

GAHC010200392025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/3054/2025

         NIJAMAT BEPARI AND 2 ORS
         S/O LATE NUR MAHAMMAD BEPARI

         2: RAHMAN ALI
          S/O LATE NUR MAHAMMAD BEPARI

         3: SALIMA BEGUM
          D/O LT. NUR MAHAMMAD BEPARI
         ALL ARE R/O BEPARIPATTY WARD NO. 4
          P.O.
          P.S. GAUIRIPUR
          DIST. DHUBRI
         ASSAM
          PIN 78333

         VERSUS

         MAZIDUR RAHMAN AND 2 ORS
         S/O KASHEM ALI, R/O VIL. TILAMARI PT II, P.S. GAURIPUR, DIST. DHUBRI,
         ASSAM, PIN 783331

         2:MONISUR ISLAM
          S/O LATE SAMSER ALI SK BEPARI
          R/O WARD NO. 4
          P.O .AND P.S. GAURIPUR
          DIST. DHUBRI
         ASSAM
          PIN 783331

         3:NATIONAL INSURANCE CO. LTD.
          REPRESENTED BY ITS REGIONAL MANAGER
          GUWAHATI REGIONAL OFFICE
          G.S. ROAD BHANGAGARH
          GUWAHATI 78100
                                                                       Page No.# 2/3


Advocate for the Petitioner   : MR. M TALUKDAR, B SARMA

Advocate for the Respondent : ,


             Linked Case : RP(FAM.CT.)/0/0

            NIJAMAT BEPARI AND ORS
            S/O LT NUR MAHAMMAD BEPARI RESIDENT OF BEPARIPATTY WARD NO.4
            P.O.
            P.S. GAURIPUR
            DIST. DHUBRI
            ASSAM. PIN 783331

            2: RAHMAN ALI
            S/O LT NUR MAHAMMAD BEPARI RESIDENT OF BEPARIPATTY WARD NO.4
             P.O.
             P.S. GAURIPUR
             DIST. DHUBRI
            ASSAM. PIN 783331

            3: SALIMA BEGUM
            D/O LT NUR MAHAMMAD BEPARI RESIDENT OF BEPARIPATTY WARD NO.4
            P.O.
            P.S. GAURIPUR
            DIST. DHUBRI
            ASSAM. PIN 783331
            VERSUS

            MAZIDUR RAHMAN AND ORS
            SON OF KASHEM ALI RESIDENT OF VILLAGE-TIAMARI FT.II
            P.S. GAURIPUR
            DIST. DHUBRI
            ASSAM. PIN 783331

            2:MONISUR ISLAM
            SON OF LATE SAMSER ALI SK BEPARI RESIDENT OF WARD NO. 4
             P.O. AND P.S. GAURIPUR
             DIST. DHUBRI
            ASSAM. PIN 783331

            3:NATIONAL INSURANCE CO LTD
            REPRESENTED BY ITS REGIONAL MANAGER
            GUWAHATI REGIONAL OFFICE
            G.S. ROAD
            BHANGAGARH
                                                                           Page No.# 3/3

           GUWAHATI-781005
           ------------
           Advocate for : MR MITHUN TALUKDAR
           Advocate for : appearing for MAZIDUR RAHMAN AND ORS



                                       BEFORE
               HON'BLE MRS. JUSTICE MITALI THAKURIA

                                       ORDER

17-09-2025

Heard Mr. M. Talukdar, learned counsel for the appellant/applicant.

This application under Section 5 of the Limitation Act has been filed for condonation of delay of 225 days in preferring the connected appeal against the judgment and order dated 03.05.2024, passed by the learned Member, MACT, Dhubri in MAC Case No. 174/2017.

Issue notice to the respondents.

The applicant shall take steps for service of notice on the respondents by Registered post with A/D as well as through usual process within a period of one week from today.

List this matter after the Puja Vacation, on a date to be fixed by the Registry.

JUDGE

Comparing Assistant