Jarpl Jpw Dmc A Consortium Of (1) M/S Jai ... vs The Union Of India And 5 Ors. Represented ...
2025 Latest Caselaw 7379 Gua

Gauhati High Court

Jarpl Jpw Dmc A Consortium Of (1) M/S Jai ... vs The Union Of India And 5 Ors. Represented ... on 17 September, 2025

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GAHC010273862024




                                                           2025:GAU-AS:12752-DB

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3986/2024


         1: JARPL JPW DMC A CONSORTIUM OF (1) M/S JAI AMBEY ROADLINES
         PRIVATE LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT
         1956 HAVING ITS REGISTERED ADDRESS AT I-37 ANUPAM NAGAR
         SHANKAR NAGAR RAIPUR CHHATISHGARH PIN- 492007.

         2: JPW INFRATECH PRIVATE LIMITED A COMPANIES ACT 1956 HAVING ITS
         REGISTERED ADDRESS AT 146 S.P. MUKHERJEE ROAD 3RD FLOOR FLAT-9
         KOLKATA WEST BENGAL PIN- 700026 AND

         3: DEV MINING COMPANY A PARTNERSHIP FIRM HAVING ITS REGISTERED
         ADDRESS AT A-59 SHAILENDRA NAGAR RAIPUR CHHATISHGARH PIN-
         492001 HAVING ITS HEAD OFFICE AT I-37 ANUPAM NAGAR SHANKAR
         NAGAR RAIPUR CHHATISHGARH PIN- 492007 REP. THROUGH ITS LEAD
         PARTNER M/S JPW INFRATECH PRIVATE LIMITED HAVING ITS REGISTERED
         ADDRESS- AT 146 S.P. MUKHERJEE ROAD 3RD FLOOR FLAT-9 KOLKATA
         WEST BENGAL PIN- 700026 REP. BY ITS DIRECTOR/AUTHORIZED
         REPRESENTATIVE NAMELY SRI JAI PRAKASH WASSAN SON OF JAGDISH
         LAL WASSAN R/O- A-1 SHYAMA 14 TP NAGAR KORBA CHATTISHGARH-
         495677.

                   VERSUS

         1: THE UNION OF INDIA AND 5 ORS. REPRESENTED BY THE SECRETARY
         MINISTRY OF COAL HAVING HIS OFFICE AT SHASTRI BHAWAN DR.
         RAJENDRA PRASAD ROAD NEW DELHI INDIA-110066.

         2:THE SECRETARY MINISTRY OF FINANCE DEPARTMENT OF
         EXPENDITURE HAVING HIS OFFICE AT ROOM NO. 129A NORTH BLOCK
         NEW DELHI INDIA-110001.

         3:THE COAL INDIA LIMITED REP. BY ITS CHAIRMAN-CUM-MANAGING
         DIRECTOR HAVING HIS OFFICE AT COAL BHAWAN PREMISES NO. 04 MAR
         PLOT NO. AF-III ACTION AREA-1A NEW TOWN RAJARHAT KOLKATA PIN-
         700156.
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            4:THE GENERAL MANAGER CONTRACT MANAGEMENT CELL (CMC)
            COAL INDIA LIMITED HAVING HIS OFFICE AT COAL BHAWAN PREMISES
            NO. 04 MAR PLOT NO. AF-III ACTION AREA-1A NEW TOWN RAJARHAT
            KOLKATA PIN- 700156.

            5:THE NORTH EASTERN COAL FIELDS REP. BY ITS GENERAL MANAGER
            HAVING HIS OFFICE AT MARGHERITA TINSUKIA ASSAM PIN- 786181.

            6:MAHALAXMI INFRA CONTRACT PRIVATE LIMITED REP. BY ITS
            DIRECTOR HAVING HIS OFFICE AT 813-825 BINORI B SQUARE 3 SINDHU
            BHAWAN ROAD 54 BODAKDEV AHMEDABAD GUJARAT PIN- 380054.

            Advocate for : MR. SAILENDRA DEKA
            Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS


                            -B E F O R E -
            HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
              HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

17.09.2025

(Ashutosh Kumar, CJ)

In view of the judgment & order passed today in the connected writ appeal being Writ Appeal No.430/2024, no further order is called for in the present application.

Accordingly, the interlocutory application stands closed.

                       JUDGE                           CHIEF JUSTICE




Comparing Assistant