Gauhati High Court
Page No.# 1/9 vs Nozrul Islam Laskar And 19 Ors on 17 September, 2025
Page No.# 1/9
GAHC010198242025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/281/2025
THE GAUHATI HIGH COURT AND 2 ORS
REPRESENTED BY THE REGISTRAR GENERAL, GAUHATI HIGH COURT,
GUWAHATI M.G. ROAD, PIN 781001, ASSAM.
2: THE REGISTRAR GENERAL
GAUHATI HIGH COURT
M.G. ROAD UZAN BAZAR
GUWAHATI 1
3: THE REGISTRAR (ADMIN) CUM IN CHARGE
CENTRALIZED RECRUITMENT
GAUHATI HIGH COURT
M.G. ROAD
UZAN BAZAR
GUWAHATI
VERSUS
NOZRUL ISLAM LASKAR AND 19 ORS
S/O LATE BASIR UDDIN LASKAR, R/O VILL .AND P.O. CHIPORSANGON,
DIST. HAILAKANDI, ASSAM, PIN 788801
2:GULZAR HUSSAIN BARBHUIYA
S/O- LATE KHOYER UDDIN BARBHUIYA
R/O- VILL.- NIZ FULBARI PART-III
P.O. FULBARI
P.S. KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788802.
3:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
Page No.# 2/9
OF ASSAM
JUDICIAL DEPARTMENT
DISPUR
GUWAHATI-1.
4:SURAJIT KAR
STENOGRAPHER GRADE- III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
SONITPUR
P.O. TEZPUR
DISTRICT- SONITPUR
ASSAM. PIN-784001.
5:JAYANTA BURAGOHAIN
STENOGRAPHER GRADE III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
CHARAIDEO
P.O. AND DIST- CHARAIDEO
ASSAM
PIN- 785640.
6:KAUSHIK NATH MAZUMDER
STENOGRAPHER GRADE III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
CACHAR P.O. SILCHAR
DIST- CACHAR
ASSAM
PIN- 788001.
7:MANAS PRATIM MAHANTA
STENOGRAPHER GRADE- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
SIVASAGAR
P.O. AND DIST- SIVASAGAR
ASSAM
PIN- 785640.
8:ARABINDA GHOSH
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
DARRANG
P.O. MANGALDOI
DIST- DARRANG
Page No.# 3/9
ASSAM
PIN- 784125.
9:ATANU BISWAS
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
BISWANATH
P.O. BISWANATH CHARIALI
DISTRICT- BISWANATH
ASSAM
PIN- 784176.
10:MOHIBUL ISLAM
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
LAKHIMPUR
P.O. AND DISTRICT- LAKHIMPUR
ASSAM
PIN- 787001.
11:HIMAKSHI DUTTA
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
KAMRUP (M)
P.O. GUWAHATI
DIST- KAMRUP (M)
ASSAM
PIN- 781001.
12:PARASH JYOTI CHUTIA
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
JORHAT
P.O. AND DIST- JORHAT
ASSAM
PIN- 785001.
13:MAIKEL RAY
STENOGRAPHER GR-III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
DIMA HASAO
P.O. HAFLONG
DIST- DIMA HASAO
Page No.# 4/9
ASSAM
PIN-788819.
14:MRINAL KANTI SARKAR
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
TINSUKIA
P.O. AND DISTRICT- TINSUKIA
ASSAM
PIN- 786125.
15:MANABI MAZUMDER
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
KAMRUP (M)
P.O. GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM
PIN- 781001.
16:PALLAB KUMAR NATH
STENOGRAPHER GR- II
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
UDALGURI
P.O. AND DISTRICT- UDALGURI
ASSAM
PIN- 784509.
17:SOMEN CH PAUL
STENOGRAPHER GR- II
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
BISWANATH
P.O. BISWANATH CHARIALI
DIST- BISWANATH
ASSAM
PIN- 784176.
18:BHASKAR BRAHMA
STENOGRAPHER GR-II
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
BAKSA
P.O. AND DIST- BAKSA
ASSAM
Page No.# 5/9
PIN- 781313.
19:SARADA CHAKRABORTY
STENOGRAPHER GR-II
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
KOKRAJHAR
P.O. AND DIST- KOKRAJHAR
ASSAM
PIN-783370.
20:RASHMI RANJAN BORA
STENOGRAPHER GR II
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
NAGAON
P.O. AND DISTRICT- NAGAON
ASSAM
PIN- 782001
Advocate for the Petitioner : MR H K DAS,
Advocate for the Respondent : GA, ASSAM, FOR CAVEATOR,MR. N HAQUE,MR K UDDIN,MR.
P K ROYCHOUDHURY
Linked Case : WA/291/2025
HIMAKSHI DUTTA
W/O RUPJIT DUTTA
R/O HOUSE NO. 83
KRC ROAD
KUMARPARA
BHARALUMUKH
P.O. BHARALUMUKH
PS. BHARALUMUKH
DIST. KAMRUP (M)
ASSAM
PIN 781009
2: PRAKASH JYOTI CHUTIA
R/O LAHING NOISIPORIA GAON
P.O. LAHING VIA NAKACHARI
Page No.# 6/9
P.S. TEOK
DIST. JORHAT
ASSAM
PIN 785635
3: KAUSHIK NATH MAZUMDAR
S/O KUSHAL KANTI NATH MAZUMDER
ADDRESS TARAPUR MANIPURI BASTI
PART VII
P.O. TARAPUR
PIN 788003
P.S. SILCHAR
DIST. CACHAR.
4: MOHIBUL ISLAM
S/O MD. ABDUL MAZID
R/O WARD NO. 14
CHANDMARI (W)
P.O. KHELMATI
P.S. NORTH LAKHIMPUR
DIST. LAKHIMPUR
PIN 787001
5: MAIKEL RAY
S/O SRI NARMOHAN RAY
R/O RANGJULI
P.O. RANGJULI
P.S. RANGJULI
DIST. GOALPARA
ASSAM
PIN 783130
6: MANABI MAZUMDER
D/O SRI GANESH CH. MAZUMDER
R/O BHAKARIVITA
P.O. BONGAIGAON
P.S .BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
7: ATANU BISWAS
S/O CHURAMANI BISWAS
Page No.# 7/9
R/O DOLAIGAON WARD NO. 15
P.O. BONGAIGAON
P.S. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
8: MANAS PRATIM MAHANTA
S/O SRI SARAT CH. MAHANTA
R/O ZOO ROAD TINIALI
NARIKAL BASTI BYE LANE 1
HOUSE NO. 8
P.O. ZOO ROAD
P.S. GEETANAGAR
DIST. KAMRUP
M
ASSAM
PIN 781024
9: MRINAL KANTI SARKAR
S/O LT. MONOTOSH SARKAR
R/O ALIPURDUAR NEW TOWN
WARD NO. VI
OPP. AMAR TALKIES
P.O. AND P.S. ALIPURDUAR
DIST. ALIPURDUAR 736121
WEST BENGAL.
10: SURAJIT KAR
S/O LT. SANKAR KAR
R/O WARD NO. 19
BHAKARIVITA
P.O.
P.S. AND DIST. BONGAIGAON
ASSAM
783380
11: JAYANTA BURAGOHAIN
S/O LATE RAMESH BURAGOHAIN
R/O MOTHIACHIGA ACHALA PATHAR
P.O. RAJMOW
P.S. NAZIRA
DIST. SIVASAGAR
PIN 785685
VERSUS
Page No.# 8/9
THE GAUHATI HIGH COURT AND 4 ORS
REPRESENTED BY THE REGISTRAR GENERAL
GAUHATI HIGH COURT
GUWAHATI 1
2:THE CENTRALIZED RECRUITMENT
GAUHATI HIGH COURT GUWAHATI
REPRESENTED BY REGISTRAR (ADMIN) CUM IN CHARGE CENTRALISED
RECRUITMENT GAUHATI HIGH COURT
GUWAHATI 1
3:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
JUDICIAL DEPTT
DISPUR
GUWAHATI 1
4:NOZRUL ISLAM LASKAR
S/O LATE BASIR UDDIN LASKAR
VILL. AND P.O. CHIPORSANGON
DIST. HAILAKANDI
ASSAM
PIN 788801
5:GULZAR HUSSAIN BARBHUIYA
S/O LATE KHOYER UDDIN BARBHUIYA
R/O VILL. NIZ FULBARI PART III
P.O. FULBARI
P.S. KATIGORAH
DIST. CACHAR
ASSAM
PIN 788802
------------
Advocate for : MR. S P SHARMA
Advocate for : SC
GHC appearing for THE GAUHATI HIGH COURT AND 4 ORS
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
Page No.# 9/9
ORDER
17.09.2025
(Ashutosh Kumar, CJ)
Arguments heard.
Judgment reserved.
JUDGE CHIEF JUSTICE
Comparing Assistant
