Page No.# 1/4 vs Central Bureau Of Investigation Cbi
2025 Latest Caselaw 7308 Gua

Gauhati High Court

Page No.# 1/4 vs Central Bureau Of Investigation Cbi on 15 September, 2025

                                                                      Page No.# 1/4

GAHC010013102013




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./354/2013

            BHARAT CH. SHARMA and ANR
            S/O SRI BODAN CH. SHARMA, R/O CHOLADHARA T.R. PHUKAN ROAD,
            DIST. JORHAT, ASSAM.

            2: SMTI MALA SARMA BARUAH

             W/O SRI BHARAT CH. SHARMA
             R/O CHOLADHARA T.R. PHUKAN ROAD
             DIST. JORHAT
             ASSAM

            VERSUS

            CENTRAL BUREAU OF INVESTIGATION CBI




Advocate for the Petitioner   : MRSS YESMIN, MRN MAHAMMAD

Advocate for the Respondent : SC, CBI,




             Linked Case : Crl.A./392/2013

            MADHURJYA CHANGKAKOTY
            S/O SRI DHARMESWAR CHANKAKOTY
            R/O CHENGELIATI GAON
            JHANJI EOK
            P.O. TEOL
            DIST. JORHAT
                                                            Page No.# 2/4

ASSAM.


VERSUS

CENTRAL BUREAU OF INVESTIGATION



------------
Advocate for : MR.S BHATTACHARYYA
Advocate for : SC
CBI appearing for CENTRAL BUREAU OF INVESTIGATION



Linked Case : Crl.A./373/2013

MANOJ SARMAH and ANR.
S/O SRI GHANASYAM SARMAH
R/O T.R. PHUKAN ROAD
JORHAT
DIST.JORHAT
ASSAM.

2: GAUTAM BARUAH

S/O LATE BIRENDRA NATH BARUAH
R/O CHOLADHAR
JORHAT
DIST. JORHAT
ASSAM.
VERSUS

CENTRAL BUREAU OF INVESTIGATION CBI



 ------------
 Advocate for : MRN MAHAMMAD
Advocate for : MR.P N CHOUDHURY appearing for CENTRAL BUREAU OF
INVESTIGATION CBI



Linked Case : Crl.A./355/2013

ASHISH SARMAH
                                                                Page No.# 3/4

S/O SRI INDRESWAR SARMAH
R/O NEHRU PARK
JORHAT
DIST. JORHAT
ASSAM.


VERSUS

CENTRAL BUREAU OF INVESTIGATION CBI



------------
Advocate for : MRN MAHAMMAD
Advocate for : appearing for CENTRAL BUREAU OF INVESTIGATION CBI



Linked Case : Crl.A./356/2013

CHARU BALA DUTTA
W/O LATE DINESH DUTTA
R/O PARBATIA GAON
PULIBOR
DIST.JORHAT
ASSAM.


VERSUS

CENTRAL BUREAU OF INVESTIGATION



------------
Advocate for : MRN MAHAMMAD
Advocate for : appearing for CENTRAL BUREAU OF INVESTIGATION
                                                                         Page No.# 4/4



                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                      ORDER

Date : 15.09.2025

The present appeals has been instituted assailing a common Judgment and Order dated 07.10.2013, passed by the Special Judge, CBI, Assam, in Special Case No.160/2004.

On call none has appeared for the appellants.

In view of the above position, Mr. A. Rahman, learned counsel of this Court, on being requested has consented to act as the Amicus Curiae, in the above noted cases.

Accordingly, the Court Master shall furnish a copy of the appeal memo to Mr. A. Rahman, learned counsel, during the course of the day.

Registry to list these matters again on 23.09.2025, reflecting the name of Mr. Mr. A. Rahman, as the Amicus Curiae, in the above noted matters, along with Criminal Appeal No.388/2013.

JUDGE

Comparing Assistant