M/S Raitani Engineering Works Pvt Ltd vs The Union Of India And 3 Ors
2025 Latest Caselaw 7220 Gua

Gauhati High Court

M/S Raitani Engineering Works Pvt Ltd vs The Union Of India And 3 Ors on 10 September, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                 Page No.# 1/2

GAHC010018422025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Arb.P./8/2025

         M/S RAITANI ENGINEERING WORKS PVT LTD
         A COMPANY CONSTITUTED UNDER THE INDIAN COMPANIES ACT, 1956
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT CAMPUS OF M M
         CHOUDHURY, P B ROAD, REHABARI, GUWAHATI, ASSAM, PIN-781008
         REPRESENTED BY ONE OF ITS DIRECTORS SRI MAYUR RAITANI, S/O SRI
         ANAND RAM RAITANI, R/O 4TH FLOOR, NIRMAL SAGAR APARTMENT,
         OLD POST OFFICE LANE, REHABARI, GUWAHATI-781008, DIST- KAMRUP
         (M), ASSAM



         VERSUS

         THE UNION OF INDIA AND 3 ORS
         REPRESENTED BY THE GENERAL MANAGER (CONSTRUCTION), N.F.
         RAILWAYS, MALIGAON, GUWAHATI, DIST- KAMRUP (M), ASSAM, PIN-
         781011

         2:THE GENERAL MANAGER (CONSTRUCTION)
          N. F. RAILWAYS
          MALIGAON
          GUWAHATI
          DIST- KAMRUP (M)
         ASSAM
          PIN-781011

         3:THE CHIEF ENGINEER/CON-I
          N.F. RAILWAYS
          MALIGAON
          GUWAHATI
          DIST- KAMRUP (M)
         ASSAM
          PIN-781011
                                                                           Page No.# 2/2

            4:THE DEPUTY CHIEF ENGINEER/CON-I
             N.F. RAILWAYSI
             MALIGAON
             GUWAHATI
             DIST- KAMRUP (M)
            ASSAM
             PIN-78101

Advocate for the Petitioner   : MR. A BISWAS, S PAUL,MR R KALITA,MR P K BASU

Advocate for the Respondent : DY.S.G.I.,




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                           ORDER

10.09.2025

Heard Mr. Arnab Biswas, learned counsel for the petitioner. Also heard Mr. H Gupta, learned CGC.

Learned counsel for the parties have made their respective submissions and prays for some time to place before the Court the judgments in support of their arguments.

Accordingly, list the matter again on 18.09.2025.

JUDGE

Comparing Assistant