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M/S Comt Skc Jv vs The Union Of India And Ors
2025 Latest Caselaw 7155 Gua

Citation : 2025 Latest Caselaw 7155 Gua
Judgement Date : 9 September, 2025

Gauhati High Court

M/S Comt Skc Jv vs The Union Of India And Ors on 9 September, 2025

                                                               Page No.# 1/2

GAHC010196052025




                                                        undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/2689/2025

         M/S COMT SKC JV
         A-760
         SUSHANT LOK
         PHASE-1
         GURGAON
         HARYANA


          VERSUS

         THE UNION OF INDIA AND ORS
         NEW DELHI

         2:THE NORTHEAST FRONTIER RAILWAY ( CONSTRUCTION) OFFICE
         REPRESENTED BY ITS GENERAL MANAGER
          CONSTRUCTION
          P.O. MALIGAON
          GUWAHATI
          KAMRUP(M)
         ASSAM-781011

         3:THE CHIEF ENGINEER CON
         NORTHEAST FRONTIER RAILWAY
         NORTHEAST FRONTIER RAILWAY CONSTRUCTION OFFICE
         GMC
         GUWAHATI
         KAMRUP METROPOLITAN
         ASSAM 781011

         4:THE DEPUTY CHIEF ENGINEER CON TENDER
         NORTHEAST FRONTIER RAILWAY
         MALIGAON
         P.O MALIGAON
         GUWAHATI KAMRUP METROPOLITAN
                                                                             Page No.# 2/2

            ASSAM 781011

            5:IDFC FIRST BANK LIMITED
           REPRESENTED BY ITS SENIOR MANAGER
            WITH ITS REGISTERED OFFICE AT EXPRESS BUILDING
            2ND FLOOR
            9-10 BAHADUR SHAH ZAFAR MARG
            NEW DELHI-110002 AND HAVING ITS LOCAL OFFICE AT 1ST FLOOR
            A.G PLAZA
            G.S ROAD
            CHRISTIAN BASTI
            GUWAHATI
            ASSAM 781005
            ------------
            Advocate for : Chandan Talukdar
           Advocate for : MR. A K DUTTA (R-1 TO 4 (C.G.C) appearing for THE UNION OF
           INDIA AND ORS



                                  BEFORE
                      HONOURABLE MR. JUSTICE KARDAK ETE

                                       ORDER

Date : 09-09-2025

Heard Mr. KN Choudhury, learned senior counsel assisted by Mr. A Gautam, learned counsel for the petitioner. Also heard Mr. G Goswami, learned Standing Counsel, NF Railway as well as Mr. AK Dutta, learned counsel for the respondents.

Hearing concluded. Judgment reserved.

JUDGE

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