Page No.# 1/5 vs The State Of Assam And 4 Ors
2025 Latest Caselaw 7030 Gua

Gauhati High Court

Page No.# 1/5 vs The State Of Assam And 4 Ors on 4 September, 2025

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                 Page No.# 1/5

GAHC010050762022




                                                           2025:GAU-AS:12228

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3212/2024



         SANKARI BALA DAS AND 12 ORS
         W/O- SUSHIL KR. DAS
         VILL- TENGNAMARI BHUTIA DANGA
         P.O AND P.S- SUKCHAN
         DIST- SOUTH SALMARA MANKACHAR

         PIN-783128

         2: ZOHURA KHATUN
         W/O- ABDUR ROSHID SK

         VILL- BHIMAPARA
         P.O- SOUTH SALMARA

         DIST- SOUTH SALMARA MANKACHAR
         PIN-783136

         3: MEHERUN NESSA
         W/O- SHAHA ALAM MONDAL

         VILL- DIARA (GARAMARI)
          P.O- RADHA MADHAB HAT.
         P.S- MANKACHAR

         DIST- SOUTH SALMARA MANKACHAR
         PIN-783131

         4: REHENA AHMED
         W/O- MD. CHAND MIAH

         VILL- CHANGAN CHAR
          P.O- PURAN DIARA.
         P.S- MANKACHAR
                                 Page No.# 2/5


DIST- SOUTH SALMARA MANKACHAR
PIN-783135

5: MOLINA SARKAR
W/O- DULAL CH SEAL

VILL- BHUTIA DANGA

P.O AND P.S- SUKCHAR

DIST- SOUTH SALMARA MANKACHAR
PIN-783128

6: JOHURA KHATUN
W/O- SK NAZIM UDDIN AHMED

VILL- PATANGITALA
 P.O- KALAPANI.
P.S- MANKACHAR

DIST- SOUTH SALMARA MANKACHAR
PIN-783135

7: AFRUZA AHMED
W/O- SORHAB ALI AHMED

VILL- BANIR ALGA
 P.O- KOKRADANGA.
P.S-SUKCHAR

DIST- SOUTH SALMARA MANKACHAR
PIN-783128

8: ZAHIDA KHANOM
W/O- RAJIB ISLAM
VILL- SONAR PARA

P.O AND P.S- MANKACHAR

DIST- SOUTH SALMARA MANKACHAR
PIN-783131

9: UMME QULSUM
W/O- NURUL AHMED

VILL- BHURA KATA
P.O- R/M HAT.
                                                      Page No.# 3/5

P.S- MANKACHAR

DIST- SOUTH SALMARA MANKACHAR
PIN-783131

10: SULTAN BEGUM
W/O- ABU SAMIM HUSSAIN

VILL- KUKURMARA PART-I
 P.O- RADHA MADHAB HAT.
P.S- MANKACHAR

DIST- SOUTH SALMARA MANKACHAR
PIN-783131

11: SHARIKA BEGUM
W/O- AKRAMUZZAMAN

VILL- KANAI MARA
 P.O- KOKRADANGA
P.S- SUKCHAR

DIST- SOUTH SALMARA MANKACHAR
PIN-783128

12: ROHIMA KHATUN
W/O- SHAHJAMAN CHOWDHURY

VILL- CHANER GAON
 P.O- RADHA MADHAB HAT.
P.S- MANKACHAR

DIST- SOUTH SALMARA MANKACHAR
PIN-783131

13: MAYA BEGUM
W/O- ABU AL ASIF

VILL- 2ND NO. PUBER GAON

P.O AND P.S- MANKACHAR

DIST- SOUTH SALMARA MANKACHAR
PIN-783131
VERSUS

THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
                                                                                Page No.# 4/5

            HEALTH AND FAMILY WELFARE DEPARTMENT

           2:DEPUTY COMMISSIONER
           DIST- SOUTH SALMARA MANKACHAR
            SINGIMARI
           ASSAM

           3:JOINT DIRECTOR HEALTH SERVICES
           CUM MEMBER SECRETARY
           DISTRICT HEALTH SOCIETY SOUTH SALMARA
           MANKACHAR
           HAT SINGIMARI

           4:DISTRICT ASHA NODEL OFFICER
           DISTRICT -SOUTH SALMARA
           MANKACHAR
           HAT SINGIMARI
           PIN-783136

            5:MISSION DIRECTOR
            NATIONAL HEALTH MISSION

           ASSAM
           GUWAHATI - 05.
           ------------
           Advocate for : MR. D P CHALIHA
           Advocate for : GA
           ASSAM appearing for THE STATE OF ASSAM AND 4 ORS



                                   BEFORE
                  HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                         ORDER

Date : 04.09.2025

In view of the Judgment & Order passed in the accompanying writ petition, W.P.[C.] no. 2003/2022 on 04.09.2025, the instant interlocutory application stands accordingly disposed of.

JUDGE Page No.# 5/5

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