Safiran Nessa @ Safijan Nessa vs The State Of Assam And 8 Ors
2025 Latest Caselaw 7015 Gua

Gauhati High Court

Safiran Nessa @ Safijan Nessa vs The State Of Assam And 8 Ors on 4 September, 2025

                                                                 Page No.# 1/3

GAHC010046802022




                                                          undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1738/2022

         SAFIRAN NESSA @ SAFIJAN NESSA
         W/O- LATE LUTFUR HUSSAIN, R/O- JNB ROAD (MAZARGOLI), P.O-
         HAIBARGAON, P.S- NAGAON SADAR, DIST- NAGAON, ASSAM, PIN-782001



         VERSUS

         THE STATE OF ASSAM AND 8 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM, ELEMENTARY EDUCATION DEPARTMENT, DISPUR,
         GUWAHATI-6

         2:THE DIRECTOR
          OF PENSION
         ASSAM
          HOUSEFED COMPLEX
          DISPUR
          GUWAHATI-06

         3:THE ACCOUNTANT GENERAL (A AND E)
         ASSAM
          MAIDAMGAON
          BELTOLA
         GUWAHATI-29

         4:THE DIRECTOR OF ELEMENTARY EDUCATION

          ASSAM
          KAHILIPARA
          GUWAHATI-19

         5:THE DEPUTY COMMISSIONER
          NAGAON
                                                                          Page No.# 2/3

             (ASSAM)
             P.O- AND DIST- NAGAON
             ASSAM
             PIN- 782001

            6:THE DISTIRCT ELEMENTARY EDUCATION OFFICER
             NAGAON
             P.O AND DIST- NAGAON (ASSAM)
             PIN-782001

            7:THE DEPUTY INSPECTOR OF SCHOOL
             HOJAI
             P.O AND DIST- HOJAI
            ASSAM
             PIN-782442

            8:THE TREASURY OFFICER
             NAGAON
             P.O AND P.S- NAGAON
             DIST- NAGAON
            ASSAM
             PIN-782001

            9:NURJAHAN SULTANA @ NURJAHAN BEGUM (2ND WIFE
             (2ND WIFE)
            W/O- LATE LUTFUR HUSSAIN

            VILL- ETACHALI
            KOTAYUNI SHIYALMARI

            P.O AND DIST- NAGAON (ASSAM)
             PIN-78200

Advocate for the Petitioner   : MR. N HOSSAIN, MR M MONDAL

Advocate for the Respondent : SC, ELEM. EDU, MR. P J PHUKAN (R-9),A RAHMAN (R-9),MR.
D K KOTOKY (R-9),MR. N D SARMA (R-9),MR. S K MEDHI (R-3),GA, ASSAM,SC, AG (A AND
E)
                                                                      Page No.# 3/3



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                    ORDER

04.09.2025 Heard Mr. H. R. A. Choudhury, leaned Senior Counsel, assisted by Mr. N. Hossain, learned counsel for the petitioner and Mr. B. Talukdar, learned Standing Counsel for the respondent Nos. 1, 4, 6 & 7. Also heard Mr. B. Deuri, learned Government Advocate for the respondent Nos. 2 & 5; Ms. R. R. Saikia, learned Standing Counsel for the respondent No. 3; Mr. R. Borpuzari, learned Standing Counsel for the respondent No. 8 and Mr. P. J. Phukan, learned Standing Counsel for the respondent No. 9.

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant