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United India Insurance Co. Ltd vs Rinku Devi And 7 Ors
2025 Latest Caselaw 6975 Gua

Citation : 2025 Latest Caselaw 6975 Gua
Judgement Date : 3 September, 2025

Gauhati High Court

United India Insurance Co. Ltd vs Rinku Devi And 7 Ors on 3 September, 2025

                                                                  Page No.# 1/5

GAHC010190752025




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./409/2025

         UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI AND
         ONE OF THE REGIONAL OFFICE AT G.S. ROAD, DISPUR.



         VERSUS

         RINKU DEVI AND 7 ORS.
         W/O. LT. SANJAY RAI, R/O. WARD NO. 6, HATIPILKHANA TEZPUR TOWN
         P/O. AND P/S. TEZPUR, PIN-784001, DIST. SONITPUR, ASSAM

         2:CHOTU KUMAR
          S/O. LT. SANJAY RAI
          R/O. WARD NO. 6
          HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
          PIN-784001
          DIST. SONITPUR
         ASSAM

         3:ANKIT KUMAR
          S/O. LT. SANJAY RAI
          R/O. WARD NO. 6
          HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
          PIN-784001
          DIST. SONITPUR
         ASSAM

         4:AAYUSH KUMAR
          S/O. LT. SANJAY RAI
          R/O. WARD NO. 6
          HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
          PIN-784001
          DIST. SONITPUR
                                                                  Page No.# 2/5

             ASSAM

            5:SAFIKUL ISLAM
             S/O. SAN MAHAMMAD
             R/O VILL. DEKARGAON BARAMPUR
             JABERIKUCHI
             PS MANGALDOI
             PIN-784125
             DIST. DARRANG
            ASSAM.

            6:MATLEBUDDIN AHMED
             S/O. MD. GIASUDDIN AHMED
             R/O H/NO. 2 SEWALI PATH
             F.A. AHMED NAGAR
             SIX MILE
             KHANAPARA
             PS. DISPUR
             PIN-781006

            7:RAJ KUMAR SARMAH
             S/O. GANPAT SARMAH
             R/O. NEAR CIVIL HOSPITAL
             P/O. AND P/S. TEZPUR
             PIN-784001
             DIST. SONITPUR
            ASSAM.

            8:THE NEW INDIA ASSURANCE CO. LTD.
             HAVING THEIR BRANCH OFFICE MAYUR BHAWAN PO TEZPUR
             PIN-784001
             SONITPUR
            ASSAM

Advocate for the Petitioner   : MR. K K BHATTA,

Advocate for the Respondent : ,




             Linked Case : I.A.(Civil)/2912/2025

            UNITED INDIA INSURANCE CO. LTD.
            HAVING ITS REGD. OFFICE AT 24 WHITES ROAD
            CHENNAI AND ONE OF THE REGIONAL OFFICE GS ROAD DISPUR
                                                      Page No.# 3/5



VERSUS

RINKU DEVI
W/O. LT. SANJAY RAI
R/O W NO 6 HATIPILKHANA TEZPUR TOWN PO TEZPUR PS TEZPUR
DIST. SONITPUR
ASSAM

2:CHOTU KUMAR
S/O. LT. SANJAY RAI
 R/O. WARD NO. 6
 HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
 PIN-784001
 DIST. SONITPUR
ASSAM

3:ANKIT KUMAR
S/O. LT. SANJAY RAI
R/O. WARD NO. 6
HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
ASSAM

4:AAYUSH KUMAR
S/O. LT. SANJAY RAI
R/O. WARD NO. 6
HATIPILKHANA TEZPUR TOWN P/O. AND P/S. TEZPUR
PIN-784001
DIST. SONITPUR
ASSAM

5:SAFIKUL ISLAM
S/O. SAN MAHAMMAD
R/O VILL. DEKARGAON BARAMPUR
JABERIKUCHI
PS MANGALDOI
PIN-784125
DIST. DARRANG
ASSAM.

6:MATLEBUDDIN AHMED
S/O. MD. GIASUDDIN AHMED
R/O H/NO. 2 SEWALI PATH
F.A. AHMED NAGAR
SIX MILE
                                                                        Page No.# 4/5

           KHANAPARA
           PS. DISPUR
           PIN-781006

          7:RAJ KUMAR SARMAH
          S/O. GANPAT SARMAH
          R/O. NEAR CIVIL HOSPITAL
          P/O. AND P/S. TEZPUR
          PIN-784001
          DIST. SONITPUR
          ASSAM.

          8:THE NEW INDIA ASSURANCE CO. LTD.
          HAVING THEIR BRANCH OFFICE MAYUR BHAWAN PO TEZPUR
          PIN-784001
          SONITPUR
          ASSAM.
          ------------
          Advocate for : MR. K K BHATTA
          Advocate for : appearing for RINKU DEVI



                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                     ORDER

03.09.2025 Learned counsel Mr. K. K. Bhatta is present on behalf of the applicant who is aggrieved by the judgment and award dated 05.06.2025 passed by the learned Member, MACT, Sonitpur, Tezpur in MAC Case No. 93/2023. It is submitted that the monthly income was assessed by the learned Tribunal without any supporting documents.

It is submitted that there is every possibility that the appeal may succeed. Considering all aspects, the operation of the impugned judgment and award dated 05.06.2025 passed by the learned Member, MACT, Sonitpur, Tezpur in MAC Case No. 93/2023, is stayed until further orders subject to the condition that the applicant/insurer deposits 50% of the awarded compensation before Page No.# 5/5

the Registry of this Court within 4 (four) weeks from today. Applicant to take steps to issue notice to the respondents returnable within 4 (four) weeks.

List accordingly.

JUDGE

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