Page No.# 1/3 vs Samudra Haloi And 4 Ors
2025 Latest Caselaw 8239 Gua

Gauhati High Court

Page No.# 1/3 vs Samudra Haloi And 4 Ors on 31 October, 2025

                                                                    Page No.# 1/3

GAHC010225062025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/3405/2025

         THE STATE OF ASSAM AND 2 ORS
         REPRESENTED BY THESECRETARY TO THEGOVERNMENT OF
         ASSAM,Mk4DEPARTMENT OF SCHOOLEDUCATION, DISPUR,GUWAHATI-
         781006.

         2: THE DIRECTOR OF SECONDARY EDUCATION
         ASSAM
         KAHILIPARA
          GUWAHATI781019.

         3: INSPECTOR OF SCHOOL
          NDC
          NALBARI
          DIST. NALBARI
         ASSAM
          PIN 781335

         VERSUS

         SAMUDRA HALOI AND 4 ORS
         S/O LT. KONAK HALOI, ASSTT.TEACHER, RAJKADAMTALSANDHA HIGH
         SCHOOL, NDC,NALBARI, P.O. SANDHA, DIST.NALBARI, ASSAM, PIN
         781337PRESENTLY R/O BIJOY NAGAR,BARSAR KUCHI, P.O.MILANPUR,
         DIST. NALBARI,ASSAM, PIN 781337.

         2:KISHOR SARMA

          ASSTT. TEACHER
          LAHKARPARA HIGH SCHOOL
          NALBARI
          P.O. LAHKARPARA
          DIST. NALBARI
          ASSAM
          PIN 781348
                                                                          Page No.# 2/3


            3:JITENDRA NATH SARMA

            ASSTT. TEACHER
            P.B. DHIRDUTTA HIGH SCHOOL
            P.O.
            P.S. BARKHALA
            DIST. NALBARI
            ASSAM
            PIN 78134

            4:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM

            FINANCE DEPTT.
            DISPUR
            GUWAHATI 6

            5:THE ACCOUNTANT GENERAL

            OFFICE OF THE ACCOUNTANT GENERAL
            ASSAM
            BELTOLA
            MAIDAMGAON
            DISPUR GUWAHATI


             For the applicants    :    Mr. N.J. Khataniar, Advocate


                                       -BEFORE-
              HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
                 HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
31-10-2025
(Ashutosh Kumar, C.J.)
     This     Interlocutory       Application    has    been     filed    by     the
applicants/appellants seeking condonation of delay of 1102 days in
preferring the connected appeal against the judgment dated 10.05.2022
passed by a learned Single Judge of this Court in WP(C) No.3920/2021.

     Let notice be issued to the respondents, on steps being taken by the

Page No.# 3/3

applicants within a period of two weeks, by both modes, i.e. registered post with A/D as well as usual process, returnable on 07.01.2026.

         JUDGE                      CHIEF JUSTICE




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