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Sri Rabin Talukdar vs M/S National Insurance Co. Ltd. And Anr
2025 Latest Caselaw 8181 Gua

Citation : 2025 Latest Caselaw 8181 Gua
Judgement Date : 30 October, 2025

Gauhati High Court

Sri Rabin Talukdar vs M/S National Insurance Co. Ltd. And Anr on 30 October, 2025

                                                                          Page No.# 1/2

GAHC010138162016




                                                                   undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./965/2018

            SRI RABIN TALUKDAR
            S/O LATE ADITYA TALUKDAR, R/O VILL. SARTHEBARI TOWN, WARD NO.
            1, P.S. SARTHEBARI, DIST. BARPETA, ASSAM.



            VERSUS

            M/S NATIONAL INSURANCE CO. LTD. and ANR.
            BHANGAGHAR, G.S. ROAD, GUWAHATI-5, (INSURER OF THE VEHICLE NO.
            AS-14-D-3224 HERO HONDA GLAMOUR M/CYCLE)

            2:MD. MOINUL HAQUE CHOUDHURY
             S/O LATE GOFUR ALI
             R/O VILL. MADHAPUR
             P.O MOROWA
             DIST. NALBARI
            ASSAM

Advocate for the Petitioner   : MR. K KALITA, MR. D NATH,MR. M DEKA,MRS. M BARUAH

Advocate for the Respondent : MS. A THAKURIA, MS. D BHARALI (R-2),MS. A DAS (R-1),MS.
S ROY (R-1)
                                                                        Page No.# 2/2

                                  BEFORE
                      HONOURABLE MR. JUSTICE BUDI HABUNG

                                     ORDER

30.10.2025

Heard Mr. K. Kalita, learned counsel for the appellant. Also heard Ms. S. Roy, learned counsel for the respondent No.1.

Hearing concluded.

Judgment reserved.

JUDGE

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