Janapath vs Dalimi Deka And 2 Ors B
2025 Latest Caselaw 8074 Gua

Gauhati High Court

Janapath vs Dalimi Deka And 2 Ors B on 27 October, 2025

                                                                          Page No.# 1/3

GAHC010002232023




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/3091/2025

            SHRIRAM GENERAL INSURANCE CO.LTD.
            1000-E/8, RIICO INDUATRIAL AREA, SITAPURA, JAIPUR, RAJASTHAN-
            302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE, 3RD FLOOR, 21
            JANAPATH, ULUBARI, GUWAHATI- 781007.

            VERSUS

            DALIMI DEKA AND 2 ORS B
            W/O LATE RANJIT DEKA, VILL.- W/N-2, UDALGURI TOWN, NALBARI, P.S.-
            UDALGURI, DIST.- UDALGURI, BTAD, ASSAM, PIN- 784509.

            2:RAJA RAY
             S/O RAMJANAM ROY
             R/O C/O- RATAN DEY
              NILACHAL H. NO. 36
             KALIPUR
             MALIGAON
             P.S.- BHARALUMUKH
             DIST.- KAMRUP(M)
            ASSAM
             PIN- 781011.

            3:SHITAL RAI
             S/O MUNILAL RAI
             R/O SHEWA MONTHALI
             DIST.- VAISHALI
             BIHAR
             PIN- 841223

Advocate for the Petitioner   : MR. R GOSWAMI, MS. M SAIKIA,MS. P BORTHAKUR

Advocate for the Respondent : , MR. P MAZUMDER (R-1),MR N ALAM (R-1),M. BORUAH (R-1)
                                                        Page No.# 2/3

Linked Case : I.A.(Civil)/3091/2025

SHRIRAM GENERAL INSURANCE CO.LTD.
1000-E/8
 RIICO INDUATRIAL AREA
 SITAPURA
 JAIPUR
 RAJASTHAN- 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE
 3RD FLOOR
 21 JANAPATH
 ULUBARI
 GUWAHATI- 781007.


VERSUS

DALIMI DEKA AND 2 ORS B
W/O LATE RANJIT DEKA
VILL.- W/N-2
UDALGURI TOWN
NALBARI
P.S.- UDALGURI
DIST.- UDALGURI
BTAD
ASSAM
PIN- 784509.

2:RAJA RAY
S/O RAMJANAM ROY
 R/O C/O- RATAN DEY
  NILACHAL H. NO. 36
 KALIPUR
 MALIGAON
 P.S.- BHARALUMUKH
 DIST.- KAMRUP(M)
ASSAM
 PIN- 781011.

3:SHITAL RAI
S/O MUNILAL RAI
R/O SHEWA MONTHALI
DIST.- VAISHALI
BIHAR PIN- 841223.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for DALIMI DEKA AND 2 ORS B
                                                                        Page No.# 3/3


                                  BEFORE
                      HONOURABLE MR. JUSTICE BUDI HABUNG

                                     ORDER

Date : 27.10.2025

Heard Mr. R. Goswami, learned counsel for the applicant/ Insurance Company.

This is an application praying for stay of the operation of the judgment & award, dated 30.06.2022, passed by the learned Member, Motor Accident Claim Tribunal, Udalguri, in MAC Case No. 03/2017.

Since the connected appeal has already been admitted; the operation of the impugned judgment & award, dated 30.06.2022, passed by the learned Member, Motor Accident Claim Tribunal, Udalguri, in MAC Case No. 03/2017, shall remain stayed subject to the condition that the applicant/Insurance Company deposit 50% of the total awarded amount before the Registry of this Court within a period of 4(four) weeks from today.

With the above directions, the interlocutory application, accordingly, stands disposed of.

JUDGE

Comparing Assistant